← All Benches
ITAT Kolkata Bench
22,183 judgments
M/S KALI COMMODITIES PVT. LTD.,KOLKATA vs DCIT, CEN. CIR-XXVII, KOLKATA, KOLKATA
ITA 131/KOL/2014[2010-2011]Status: Disposed23/9/2016AY 2010-2011
D.C.I.T CC - XIII,KOLKATA., KOLKATA vs M/S TANTIA CONSTRACTION LTD., KOLKATA
ITA 69/KOL/2013[2006-07]Status: Disposed23/9/2016AY 2006-07
D.C.I.T., CIRCLE-5, KOLKATA, KOLKATA vs M/S EAST INDIA HOLDINGS PVT. LTD., KOLKATA
ITA 2585/KOL/2013[2010-2011]Status: Disposed23/9/2016AY 2010-2011
D.C.I.T.CC - XXI,KOL., KOLKATA vs M/S TCL-MMPL CONSORTIUM, BURDWAN
ITA 2547/KOL/2013[2010-11]Status: Disposed23/9/2016AY 2010-11
KALI COMMODITIES PVT LTD.,KOLKATA vs D.C.I.T CC - XXVII,KOLKATA, KOLKATA
ITA 2444/KOL/2013[2011-12]Status: Disposed23/9/2016AY 2011-12
THE LAXMI SALT CO. LTD.,KOLKATA vs INCOME TAX OFFICER, WARD - 4(1), KOLKATA, KOLKATA
ITA 2434/KOL/2013[2009-10]Status: Disposed23/9/2016AY 2009-10
M/S EAST INDIA HOLDINGS PVT. LTD.,KOLKATA vs D.C.I.T CIR - 5,KOLKATA, KOLKATA
ITA 2432/KOL/2013[2010-11]Status: Disposed23/9/2016AY 2010-11
D.C.I.T CIR - 7,KOLATA, KOLKATA vs M/S RIPLEY & COMPANY LTD., KOLKATA
ITA 2223/KOL/2013[2010-11]Status: Disposed23/9/2016AY 2010-11
PRADIP KUMAR DEY,NADIA vs I.T.O WD - 1,NADIA, NADIA
ITA 2102/KOL/2013[2005-06]Status: Disposed23/9/2016AY 2005-06
SRI MANAS SWAIKA,KOLKATA vs I.T.O WD - 7(1),KOLKATA., KOLKATA
ITA 1660/KOL/2013[2008-09]Status: Disposed23/9/2016AY 2008-09
I.T.O WD - 2(2),ASANSOL, ASANSOL vs M/S CHINNAMASTA TRADERS, ASANSOL
ITA 1484/KOL/2013[2009-10]Status: Disposed23/9/2016AY 2009-10
DURGAPUR STEEL PEOPLES, COOPERTATIVE BANK LTD,BURDWAN vs D.I.T (INTELLIGENCE & CRIMINAL INVESTIGATION), KOLKATA
ITA 1322/KOL/2013[2011-12]Status: Disposed23/9/2016AY 2011-12
I.T.O WD - 12(3),KOLKATA., KOLKATA vs M/S JAI VIKSHU NIKETAN PVT LTD, KOLKATA
ITA 1133/KOL/2013[2009-10]Status: Disposed23/9/2016AY 2009-10
SRI BISHWANATH GARODIA,KOLKATA vs DCIT, CC-3(3), KOLKATA, KOLKATA
ITA 853/KOL/2016[2006-07]Status: Disposed21/9/2016AY 2006-07
M/S ASHIANA HOUSING LTD.,KOLKATA vs DCIT, CIR-8(1), KOLKATA, KOLKATA
ITA 523/KOL/2016[2012-2013]Status: Disposed21/9/2016AY 2012-2013
AACHMAN VANIJYA PVT. LTD.,KOLKATA vs ITO,WD-4(3), KOLKATA, KOLKATA
ITA 513/KOL/2016[2011-2012]Status: Disposed21/9/2016AY 2011-2012
ANIT PRAKASH KHAIRARI,KOLKATA vs ITO, WD-35(2), KOLKATA, KOLKATA
ITA 822/KOL/2015[2010-2011]Status: Disposed21/9/2016AY 2010-2011
DR. SHUVO DUTTA,KOLKATA vs DCIT, CIR-55, KOLKATA, KOLKATA
ITA 324/KOL/2015[2009-2010]Status: Disposed21/9/2016AY 2009-2010
ITO, WD-1(2), JALPAIGURI, JALPAIGURI vs SHRI MANOJ GARG, JALPAIGURI
ITA 1442/KOL/2015[2008-09]Status: Disposed21/9/2016AY 2008-09
DCIT, CIR-10(1), KOLKATA, KOLKATA vs M/S MAGNUM CLOTHING (P) LTD., KOLKATA
ITA 1408/KOL/2015[2003-2004]Status: Disposed21/9/2016AY 2003-2004
