ITAT Hyderabad Bench
10,989 judgments
LAXMI VENKATA KRISHNA RICE CORPORATION,NALGONDA vs ITO, WARD-1, SURYAPET
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)
NEELAM MAHESHWARI,HYDERABAD vs ADIT (INT TAXN)-1, HYDERABAD
the Sub-Registrar, Medchal. That the seller, for the first time has shown the property details in Long Term Capital gain while filing her returns. The seller never disclosed that she is a non-resident of India during the entire transaction. The Respondent/Appellate authority erred in appreciating the documents filed by the seller before the sub- registrar at the time of registration, as she has never furnished her residence details/passport/visa outside India. Based on the documents provide
SATYA SAYEE BABU DIVI,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(1), HYDERABAD, HYDERABAD
us.4. The Ld. AR submitted that as the assessee had filed the original appeal, i.e., ITA No. 1268/Hyd/2025 on 01/08/2025, ie., within the prescribed period, therefore, the present appeal, i.e., ITA No.1708/Hyd/2025 arising from the same cause of action had inadvertently been registered as a fresh appeal.
ITO (INTERNATIONAL TAXATION)-1, HYDERABAD vs KESAVA KUMAR KUNAPUREDDY, HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
AVVA SITARAMA RAO,HYDERABAD vs DCIT., CENTRAL CIRCLE- 2(4), HYDERABAD
the Ld. CIT(A).
KARTHIKEYA HOTELS,HYDERABAD vs INCOME TAX OFFICER TDS, WARD-1(4), HYDERABAD
the Tribunal. Shri D. Veera Reddy, being the partner of the assessee and who looks after the affairs of the assessee, has filed an affidavit explaining the reasons that, the appeal relates to proceedings under Section 206C of the Income Tax Act, 1961 and that the order of Ld. CIT(A) dated 27.02.2025 was received by email on 27.02.2025. The partner of the assessee was not well and was having medical issues which required frequent visits to the hospitals and upon performing various procedures
CHANDINI DUVVURI,HYDERABAD vs ITO (INT TAXN)-1, HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
NOMULA NARMADA,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(3), HYDERABAD
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
KATRAPALLY VENUMADHAV,WARANGAL vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)
KATRAPALLY VENUMADHAV,WARANGAL vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)
NITESH DEVENDRA MEHTA,HYDERABAD vs DCIT., CIRCLE 6(1), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
PADMALATHA VOJJALA,SECUNDERABAD vs ITO., WARD-10(1), HYDERABAD
Shri Ravish Sood, Judicial Member A N D Shri Madhusudan Sawdia (Accountant Member)
BANGAR RAJU PENMETSA,BHIMAVARAM vs ACIT., CENTRAL CIRCLE -1(4), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)
TMEIC INDUSTRIAL SYSTEMS INDIA PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE 2(1), HYDERABAD
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
GAINSIGHT SOFTWARE PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERSABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
DSM SHARED SERVICES INDIA PRIVATE LIMITED,HYDERABAD, TELANGANA vs DCIT., CIRCLE 8(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)
WESTERN UP TOLLWAY LIMITED,NEW DELHI vs DCIT CIRCLE -8(1), HYDERABAD
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
WESTERN UP TOLLWAY LIMITED,NOIDA vs ACIT, CIRCLE-8(1), HYDERABAD
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
MAHUA BHARATPUR EXPRESSWAYS LIMITED, ,HYDERABAD vs DCIT, CIRCLE-5(1), HYDERABAD
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
ROLON SEALS INTERNATIONAL,HYDERABAD vs ITO., WARD-11(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)
