ITAT Hyderabad Bench
10,989 judgments
SREEDEVI VORAM,WARANGAL vs ITO, WARD-1, WARANGAL
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA. (Accountant Member)
BILASRAIKA SPONGE IRON INDIA PRIVATE LIMITED,HYDERABAD vs ITO., WARD-1(2), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)
NUZIVEEDU SWATHI COASTAL CONSORTIUM,HYDERABAD vs ACIT., CIRCLE-6(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
NUZIVEEDU SWATHI COASTAL CONSORTIUM,HYDERABAD vs ACIT., CIRCLE-6(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
NUZIVEEDU SWATHI COASTAL CONSORTIUM,HYDERABAD vs ACIT., CIRCLE-6(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
NUZIVEEDU SWATHI COASTAL CONSORTIUM,HYDERABAD vs ACIT., CIRCLE-6(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
NUZIVEEDU SWATHI COASTAL CONSORTIUM,HYDERABAD vs ACIT., CIRCLE-6(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
NAGINENI SUBBARATHNAMMA, RAJAMPET vs ITO., WARD-1, KADAPA
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
YADAGIRI GURRAM,NALGONDA vs INCOME TAX OFFICER, WARD-1, NALGONDA
NARESH SAMALA,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL
SHRI VIJAY PAL RAO, HON’BLE (Vice President)
SASI KIRAN SUNKARA,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(1), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON'BLE (Accountant Member)
JAIN SOCIAL GROUP HYDERABAD CHARITABLE FOUNDATION TRUST,HYDERABAD vs CIT(EXEMPTION), HYDERABAD
ANEES FATIMA,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(3), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ANEES FATIMA,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(3), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ANEES FATIMA,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(3), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ANEES FATIMA,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(3), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ANEES FATIMA,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(3), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ANEES FATIMA,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(3), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
KP ADVISORY SERVICES LLP,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)
MUMTAZ ALI MOHD,HYDERABAD vs INCOME TAX OFFICER, WARD-8(1), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
