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ITAT Hyderabad Bench

10,952 judgments

FACTSET SYSTEMS INDIA PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-17(1), HYDERABAD, HYDERABAD

ITA 213/HYD/2015[2010-11]Status: Disposed23/3/2018AY 2010-11

DAVENDER KUMAR PARAKH, SECUNDERABAD,SECUNDERABAD vs DY.COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD

ITA 1684/HYD/2017[2013-14]Status: Disposed15/3/2018AY 2013-14

DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs MYLAN LABORATORIES LIMITED (BEING THE AMALGAMATED COMPANY OF ASTRIX LABORATORIES LIMITED), HYDERABAD

ITA 1666/HYD/2017[2012-13]Status: Disposed15/3/2018AY 2012-13

P. DIVYASRI,HYDERABAD vs INCOME TAX OFFICER, WARD-12(3), HYDERABAD

ITA 1095/HYD/2017[2010-11]Status: Disposed15/3/2018AY 2010-11

NARASIMHA REDDY KODURU, HYD,HYDERABAD vs ITO, WARD-2(1), HYDERABAD, HYDERABAD

ITA 1311/HYD/2016[2010-11]Status: Disposed15/3/2018AY 2010-11

ITO, WARD-3(4), HYD, HYDERABAD vs SURYAJYOTI INFOTECH LTD, SEC'BAD, SECUNDERABAD

ITA 1278/HYD/2015[2011-12]Status: Disposed15/3/2018AY 2011-12

SURYAJYOTI INFOTECH LTD., SEC'BAD,SECUNDERABAD vs ITO,WARD-3(2), HYDERABAD, HYDERABAD

ITA 1241/HYD/2015[2011-12]Status: Disposed15/3/2018AY 2011-12

KIRAN INDUSTRIES,KARIMNAGAR vs INCOME TAX OFFICER, WARD-1, KARIMNAGAR

ITA 1642/HYD/2017[2008-09]Status: Disposed14/3/2018AY 2008-09

ITO, WARD-3(1), HYDERABAD, HYDERABAD vs SARANYA ELECTRONICS PRIVATE LIMITED, HYDERABAD, HYDERABAD

ITA 386/HYD/2017[2012-13]Status: Disposed6/2/2018AY 2012-13

LATE M. RAVINDER REDDY REP. BY L/R. M. JYOTHI,HYDERABAD vs INCOME TAX OFFICER, WARD-12(4), HYDERABAD

ITA 1494/HYD/2017[2009-10]Status: Disposed2/2/2018AY 2009-10

UPKAR INFRA PROJECTS PVT.LTD., HYD,HYDERABAD vs DCIT, CIRCLE-3(3), HYD, HYDERABAD

ITA 1348/HYD/2015[2004-05]Status: Disposed2/2/2018AY 2004-05

UPKAR INFRA PROJECTS PVT.LTD., HYD,HYDERABAD vs DCIT, CIRCLE-3(3), HYD, HYDERABAD

ITA 1347/HYD/2015[2003-04]Status: Disposed2/2/2018AY 2003-04

JYOTI AGARWAL, HYDERABAD,HYDERABAD vs ITO, WARD-14(2), HYDERABAD, HYDERABAD

ITA 703/HYD/2017[2013-14]Status: Disposed24/1/2018AY 2013-14

VASANTHA TRADERS, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-8(1), HYDERABAD, HYDERABAD

ITA 343/HYD/2017[2012-13]Status: Disposed24/1/2018AY 2012-13

SUJANA TOWERS LIMITED (PRESENTLY KNOWN AS NEUEON TOWERS LIMITED), HYDERABAD,HYDERABAD vs DCIT, CIRCLE-3(2), HYDERABAD, HYDERABAD

ITA 335/HYD/2017[2011-12]Status: Disposed24/1/2018AY 2011-12

DCIT, CIRCLE-3(1), HYDERABAD, HYDERABAD vs RKS MOTORS PVT. LTD., HYDERABAD, HYDERABAD

ITA 323/HYD/2017[2005-06]Status: Disposed24/1/2018AY 2005-06

ACIT, CIRCLE-4(1), HYDERABAD, HYDERABAD vs VISION 2K + INC, HYDERABAD, HYDERABAD

ITA 304/HYD/2017[2011-12]Status: Disposed24/1/2018AY 2011-12

ACIT, CIRCLE-14(1), HYDERABAD, HYDERABAD vs SATYANARAYANA CHAVA (HUF), HYDERABAD, HYDERABAD

ITA 234/HYD/2017[2012-13]Status: Disposed24/1/2018AY 2012-13

SURI ENGINEERS PRIVATE LIMITED.,HYDERABAD. vs INCOME TAX OFFICER, WARD-3(4)., HYDERABAD

ITA 1387/HYD/2017[2014-15]Status: Disposed24/1/2018AY 2014-15

INCOME TAX OFFICER, WARD-3(1), HYDERABAD vs SEALION SPARKLE PORT AND TERMINAL SERVICES (DAHEJ) LIMITED., HYDERABAD

ITA 1386/HYD/2017[2013-14]Status: Disposed24/1/2018AY 2013-14