← All Benches
ITAT Hyderabad Bench
10,960 judgments
NARASIMHA REDDY PEECHU, NIZAMABAD,HYDERABAD vs ITO, WARD-3, NIZAMABAD, NIZAMABAD
ITA 932/HYD/2017[2009-10]Status: Disposed20/7/2018AY 2009-10
NAGARJUNA FERTILIZERS AND CHEMICALS LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRLCE-16(1), HYDERABAD, HYDERABAD
ITA 93/HYD/2017[2012-13]Status: Disposed20/7/2018AY 2012-13
AIR CONTROL ENGINEERS, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-4(1), HYDERABAD, HYDERABAD
ITA 523/HYD/2017[2012-13]Status: Disposed20/7/2018AY 2012-13
T.SUBBARAMI REDDY LALITA KALA PARISHAT,HYDERABAD vs CIT, EXEMPTIONS, HYDERABAD, HYDERABAD
ITA 286/HYD/2017[2015-16]Status: Disposed20/7/2018AY 2015-16
ITO, WARD-4(2), HYDERABAD, HYDERABAD vs SUBRAHMANYAM KOTIKALAPUDI, HYDERABAD, HYDERABAD
ITA 269/HYD/2017[2013-14]Status: Disposed20/7/2018AY 2013-14
LAKSHMI LINGINENI,HYDERABAD vs INCOME TAX OFFICER, WARD-12(4), HYDERABAD
ITA 2208/HYD/2017[2008-09]Status: Disposed20/7/2018AY 2008-09
M/S NAGARJUNA FERTILIZERS AND CHEMICALS LIMITED,HYDERABAD vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD
ITA 2031/HYD/2017[2013-14]Status: Disposed20/7/2018AY 2013-14
G BHOOPATHI REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-13(5), HYDERABAD
ITA 1951/HYD/2017[2009-10]Status: Disposed20/7/2018AY 2009-10
RAVI KIRAN MOTHUKURU,HANAMAKONDA vs INCOME TAX OFFICER, WARD-2, WARANGAL
ITA 1762/HYD/2017[2007-08]Status: Disposed20/7/2018AY 2007-08
J.M. BAXI & CO., (AS AGENT FOR ERIKA SHIPPING PTE LTD),VISAKHAPATNAM vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, VISAKHAPATNAM
ITA 1676/HYD/2017[2015-16]Status: Disposed20/7/2018AY 2015-16
J.M. BAXI & CO., (AS AGENT FOR ERIKA SHIPPING PTE LTD),VISAKHAPATNAM vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, VISAKHAPATNAM
ITA 1675/HYD/2017[2015-16]Status: Disposed20/7/2018AY 2015-16
J.M. BAXI & CO., (AS AGENT FOR ERIKA SHIPPING PTE LTD),VISAKHAPATNAM vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, VISAKHAPATNAM
ITA 1674/HYD/2017[2015-16]Status: Disposed20/7/2018AY 2015-16
ANANTH TECHNOLOGIES LIMITED.,HYDERABAD. vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)., HYDERABAD.
ITA 1246/HYD/2017[2013-14]Status: Disposed20/7/2018AY 2013-14
G. ANURADHA,HYDERABAD vs ADDL. COMMISSIONER OF INCOME TAX, RANGE-6, HYDERABAD
ITA 1202/HYD/2017[2006-07]Status: Disposed20/7/2018AY 2006-07
SANGHI INDUSTRIES LTD, HYD,HYDERABAD vs DCIT, CIRCLE-3(1), HYDERABAD, HYDERABAD
ITA 628/HYD/2016[2006-07]Status: Disposed20/7/2018AY 2006-07
PREM VYAS, HYD,HYDERABAD vs ITO, WARD-7(4), HYD, HYDERABAD
ITA 565/HYD/2016[2011-12]Status: Disposed20/7/2018AY 2011-12
UMA DEVI, HYD,HYDERABAD vs ITO, WARD-7(4), HYD, HYDERABAD
ITA 340/HYD/2016[2011-12]Status: Disposed20/7/2018AY 2011-12
JAYA HOSPITALAS, WARANGAL,HYDERABAD vs ADDL. CIT, WARANGAL RANGE, WARANGAL, WARANGAL
ITA 202/HYD/2016[2011-12]Status: Disposed20/7/2018AY 2011-12
DCIT, CENTRAL CIRCLE-1(2), HYDERABAD, HYDERABAD vs AUROBINDO PHARMA LIMITED., HYD, HYDERABAD
ITA 1605/HYD/2016[2012-13]Status: Disposed20/7/2018AY 2012-13
DCIT, CENTRAL CIRCLE-1(2), HYDERABAD, HYDERABAD vs AUROBINDO PHARMA LIMITED., HYD, HYDERABAD
ITA 1604/HYD/2016[2011-12]Status: Disposed20/7/2018AY 2011-12
