← All Benches
ITAT Hyderabad Bench
10,986 judgments
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3)., HYDERABAD vs B.NARSIMHA REDDY, KURNOOL
ITA 1357/HYD/2017[2010-11]Status: Disposed30/1/2019AY 2010-11
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3)., HYDERABAD vs B.NARSIMHA REDDY, KURNOOL
ITA 1356/HYD/2017[2009-10]Status: Disposed30/1/2019AY 2009-10
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3)., HYDERABAD vs B.NARSIMHA REDDY, KURNOOL
ITA 1355/HYD/2017[2008-09]Status: Disposed30/1/2019AY 2008-09
JT. COMMISSIONER OF INCOME TAX(OSD), RANGE-1, HYDERABAD vs ANDHRA PRADESH BEVERAGES CORPORATION LIMITED, HYDERABAD
ITA 878/HYD/2018[2014-15]Status: Disposed29/1/2019AY 2014-15
ANDHRA PRADESH BEVERAGES CORPORATION LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 665/HYD/2018[2014-15]Status: Disposed29/1/2019AY 2014-15
ITO, WARD-15(2), HYDERABAD, HYDERABAD vs MEKALA NARASIMHA REDDY, HYDERABAD, HYDERABAD
ITA 586/HYD/2017[2007-08]Status: Disposed29/1/2019AY 2007-08
ACIT, CIRCLE-15(1), HYDERABAD, HYDERABAD vs V.V. RAJAM, HYDERABAD, HYDERABAD
ITA 581/HYD/2017[2007-08]Status: Disposed29/1/2019AY 2007-08
DCIT, CIRCLE-3(2), HYDERABAD, HYDERABAD vs SOVEREIGN DISTILLERIES LIMITED, HYDERABAD, HYDERABAD
ITA 360/HYD/2017[2009-10]Status: Disposed29/1/2019AY 2009-10
DCIT, CIRCLE-2(2), HYDERABAD, HYDERABAD vs G. MANJULA, HYDERABAD, HYDERABAD
ITA 354/HYD/2017[2007-08]Status: Disposed29/1/2019AY 2007-08
ITO, WARD-4(3), HYDERABAD, HYDERABAD vs P LAVANYA, HYDERABAD, HYDERABAD
ITA 1617/HYD/2016[2008-09]Status: Disposed29/1/2019AY 2008-09
ITO, WARD-4(3), HYDERABAD, HYDERABAD vs MOOLA PADMAJA, HYDERABAD, HYDERABAD
ITA 1615/HYD/2016[2008-09]Status: Disposed29/1/2019AY 2008-09
ASST. DIRECTOR OF IT (EXEMP)-II, HYDERABAD vs ACTION FOR WELFARE AND AWAKENING IN RURAL ENVIRONMENT (AWARE), HYDERABAD
ITA 710/HYD/2012[1995-96]Status: Disposed29/1/2019AY 1995-96
ADIT(EXEMPTION)-II, HYDERABAD vs ACTION FOR WELFARE AND AWAKENING TO RURAL ENVIRONMENT (AWARE), HYDERABAD
ITA 1464/HYD/2011[1993-94]Status: Disposed29/1/2019AY 1993-94
DCIT, CENTRAL CIRCLE-1(2), HYDERABAD, HYDERABAD vs JANAPRIYA ENGINEERS SYNDICATE LIMITED, HYDERABAD, HYDERABAD
ITA 216/HYD/2017[2008-09]Status: Disposed18/1/2019AY 2008-09
DCIT, CENTRAL CIRCLE-1(2), HYDERABAD, HYDERABAD vs JANAPRIYA ENGINEERS SYNDICATE LIMITED, HYDERABAD, HYDERABAD
ITA 215/HYD/2017[2007-08]Status: Disposed18/1/2019AY 2007-08
JANAPRIYA ENGINEERS SYNDICATE LIMITED (FORMERLY KNOWN AS JANAPRIYA ENGINEERS SYNDICATE PVT. LTD.),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), HYDERABAD
ITA 1140/HYD/2017[2008-09]Status: Disposed18/1/2019AY 2008-09
JANAPRIYA ENGINEERS SYNDICATE LIMITED (FORMERLY KNOWN AS JANAPRIYA ENGINEERS SYNDICATE PVT. LTD.),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), HYDERABAD
ITA 1139/HYD/2017[2007-08]Status: Disposed18/1/2019AY 2007-08
THE DCIT, CENTRAL CIRCLE - 2, HYDERABAD vs M/S. ENGINEERS REDDY P. LTD, HYDERABAD
ITA 1485/HYD/2010[2008-09]Status: Disposed18/1/2019AY 2008-09
THE DCIT, CENTRAL CIRCLE - 2, HYDERABAD vs M/S. ENGINEERS REDDY P. LTD, HYDERABAD
ITA 1484/HYD/2010[2007-08]Status: Disposed18/1/2019AY 2007-08
SREEMITRA MAGA CORP PRIVATE LIMITED,SECUNDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD
ITA 1234/HYD/2017[2007-08]Status: Disposed7/1/2019AY 2007-08
