← All Benches
ITAT Hyderabad Bench
10,986 judgments
MOHAMMED SAYEED QURESHI,RANGA REDDY vs INCOME TAX OFFICER, WARD-8(1), HYDERABAD
ITA 452/HYD/2018[2008-09]Status: Disposed15/3/2019AY 2008-09
MOHAMED JAMAL QURESHI,RANGA REDDY vs INCOME TAX OFFICER, WARD-8(1), HYDERABAD
ITA 451/HYD/2018[2009-10]Status: Disposed15/3/2019AY 2009-10
MOHAMMED JAML QURESHI,RANGA REDDY vs INCOME TAX OFFICER, WARD-8(1), HYDERABAD
ITA 450/HYD/2018[2008-09]Status: Disposed15/3/2019AY 2008-09
MOHAMED GHANI QURESHI,RANGA REDDY vs INCOME TAX OFFICER, WARD-8(1), HYDERABAD
ITA 449/HYD/2018[2009-10]Status: Disposed15/3/2019AY 2009-10
MOHAMMED GHANI QURESHI,RANGA REDDY vs INCOME TAX OFFICER, WARD-8(1), HYDERABAD
ITA 448/HYD/2018[2008-09]Status: Disposed15/3/2019AY 2008-09
CHEETI LAXMAN RAO,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 437/HYD/2018[2013-14]Status: Disposed15/3/2019AY 2013-14
CHEETI LAXMAN RAO,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 436/HYD/2018[2013-14]Status: Disposed15/3/2019AY 2013-14
VVR MUTUALLY AIDED CO-OPERATIVE CREDIT SOCIETY,HYDERABAD vs INCOME TAX OFFICER, WARD-11(4), HYDERABAD
ITA 3/HYD/2018[2013-14]Status: Disposed15/3/2019AY 2013-14
INCOME TAX OFFICER, WARD-16(2), HYDERABAD vs PREMIER ETHANOLS PRIVATE LIMITED, HYDERABAD
ITA 2142/HYD/2018[2013-14]Status: Disposed15/3/2019AY 2013-14
UNITED ELECTRIC CO.,CHIRALA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
ITA 2139/HYD/2018[2009-10]Status: Disposed15/3/2019AY 2009-10
DANAM DHARMENDER,HYDERABAD vs INCOME TAX OFFICER, WARD-14(3), HYDERABAD
ITA 205/HYD/2018[2014-15]Status: Disposed15/3/2019AY 2014-15
ANNE SRIDHAR,HYDERABAD vs INCOME TAX OFFICER, WARD-6(4), HYDERABAD
ITA 1973/HYD/2018[2014-15]Status: Disposed15/3/2019AY 2014-15
RAM NIWAS SHARMA CHARITABLE TRUST,SECUNDERABAD vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, HYDERABAD
ITA 1870/HYD/2018[0]Status: Disposed15/3/2019
SRI LAXMI SRINIVASA INDUSTRIES,NIZAMABAD vs INCOME TAX OFFICER, WARD-1, NIZAMABAD
ITA 1799/HYD/2018[2015-16]Status: Disposed15/3/2019AY 2015-16
SRI DHANALAXMI AGRO INDUSTRIES,NIZAMABAD vs INCOME TAX OFFICER, WARD-1, NIZAMABAD
ITA 1798/HYD/2018[2015-16]Status: Disposed15/3/2019AY 2015-16
SRI MANJUNATH TRADERS,NIZAMABAD vs INCOME TAX OFFICER, WARD-2, NIZAMABAD
ITA 1766/HYD/2018[2015-16]Status: Disposed15/3/2019AY 2015-16
SHANKAR BOBBILI,KARIMNAGAR vs INCOME TAX OFFICER, WARD-4, KARIMNAGAR
ITA 1606/HYD/2018[2013-14]Status: Disposed15/3/2019AY 2013-14
VADDE VENKATESWARLU,NELLORE vs INCOME TAX OFFICER, WARD-1, NELLORE
ITA 1587/HYD/2018[2013-14]Status: Disposed15/3/2019AY 2013-14
PANDURANGA RAO CHOUDARY,HYDERABAD vs INCOME TAX OFFICER, WARD-11(3), HYDERABAD
ITA 1523/HYD/2018[2007-08]Status: Disposed15/3/2019AY 2007-08
RONAK WELFARE TRUST,ADILABAD vs INCOME TAX OFFICER, WARD-1, ADILABAD
ITA 1486/HYD/2018[2015-16]Status: Disposed15/3/2019AY 2015-16
