← All Benches
ITAT Hyderabad Bench
10,986 judgments
PARMATMA COTTONS PRIVATE LIMITED,ADILABAD vs INCOME TAX OFFICER, WARD-1, ADILABAD
ITA 1321/HYD/2018[2012-13]Status: Disposed5/4/2019AY 2012-13
SURESH CHEBROLU,HYDERABAD vs INCOME TAX OFFICER, WARD-11(2), HYDERABAD
ITA 1313/HYD/2018[2013-14]Status: Disposed5/4/2019AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD vs VSN COMMERCIALS PRIVATE LIMITED, HYDERABAD
ITA 1047/HYD/2018[2014-15]Status: Disposed5/4/2019AY 2014-15
DCIT, CIRCLE-16(2), HYDERABAD, HYDERABAD vs GREEN FIRE AGRI COMMODITIES LTD (PRESENTLY KNOWN AS M/S PROCEEDS INDIA PRIVATE LIMITED), HYDERABAD HYDERABAD, HYDERABAD
ITA 948/HYD/2017[2009-10]Status: Disposed5/4/2019AY 2009-10
SRI DIGAMBAR JAIN MUMUKSHU MANDAL,HYDERABAD vs INCOME TAX OFFICER, EXEMPTION-4, HYDERABAD
ITA 1893/HYD/2017[2014-15]Status: Disposed5/4/2019AY 2014-15
SRI DIGAMBAR JAIN MUMUKSHU MANDAL,HYDERABAD vs INCOME TAX OFFICER, EXEMPTION-4, HYDERABAD
ITA 1892/HYD/2017[2013-14]Status: Disposed5/4/2019AY 2013-14
GULRAJ,HYDERABAD vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD
ITA 1724/HYD/2017[2007-08]Status: Disposed5/4/2019AY 2007-08
NEXUS FEEDS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD
ITA 1559/HYD/2017[2013-14]Status: Disposed5/4/2019AY 2013-14
PIONEER POWER CORPORATION LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(3), HYDERABAD
ITA 1373/HYD/2017[2013-14]Status: Disposed5/4/2019AY 2013-14
PIONEER GENCO LIMITED.,HYDERABAD vs INCOME TAX OFFICER, WARD-16(3), HYDERABAD
ITA 1372/HYD/2017[2013-14]Status: Disposed5/4/2019AY 2013-14
SAINATH ESTATES (P) LTD., HYD,HYDERABAD vs DCIT, CIR-3(1), HYD, HYDERABAD
ITA 45/HYD/2016[2006-07]Status: Disposed5/4/2019AY 2006-07
SAINATH ESTATES (P) LTD., HYD,HYDERABAD vs DCIT, CIR-3(1), HYD, HYDERABAD
ITA 44/HYD/2016[2005-06]Status: Disposed5/4/2019AY 2005-06
SAINATH ESTATES (P) LTD., HYD,HYDERABAD vs DCIT, CIR-3(1), HYD, HYDERABAD
ITA 43/HYD/2016[2003-04]Status: Disposed5/4/2019AY 2003-04
RAGHUNATH BABU GADAMSETTY,NELLORE vs INCOME TAX OFFICER, WARD-1, NELLORE
ITA 945/HYD/2018[2014-15]Status: Disposed3/4/2019AY 2014-15
RAGHUNATH BABU GADAMSETTY,NELLORE vs INCOME TAX OFFICER, WARD-1, NELLORE
ITA 944/HYD/2018[2013-14]Status: Disposed3/4/2019AY 2013-14
BODAPATI CONTROL SYSTEMS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 889/HYD/2018[2014-15]Status: Disposed3/4/2019AY 2014-15
SHK HOSPITALS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD
ITA 493/HYD/2018[2012-13]Status: Disposed3/4/2019AY 2012-13
GARINE CHANDRAMOULI,KHAMMAM vs INCOME TAX OFFICER, WARD-1, KHAMMAM
ITA 429/HYD/2018[2014-15]Status: Disposed3/4/2019AY 2014-15
SNEHA RESTAURANT & BAR,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL
ITA 1658/HYD/2018[2015-16]Status: Disposed3/4/2019AY 2015-16
RAMESH GELLI,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), HYDERABAD
ITA 1637/HYD/2018[2009-10]Status: Disposed3/4/2019AY 2009-10