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ITAT Hyderabad Bench

10,986 judgments

WINDSOR HOME OWNERS WELFARE ASSOCIATION,HYDERABAD vs INCOME TAX OFFICER, WARD-1, VIKARABAD

ITA 2013/HYD/2018[2015-16]Status: Disposed21/6/2019AY 2015-16

GREENKO BUDHIL HYDRO POWER PRIVATE LIMITED.,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2)., HYDERABAD

ITA 1344/HYD/2017[2013-14]Status: Disposed21/6/2019AY 2013-14

ITO, WARD-10(1), HYD, HYDERABAD vs BONGU JANARDHAN RAO, SEC'BAD, SECUNDERABAD

ITA 914/HYD/2015[2008-09]Status: Disposed21/6/2019AY 2008-09

RENOVAR ENERGY PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(2), HYDERABAD

ITA 48/HYD/2019[2013-14]Status: Disposed18/6/2019AY 2013-14

CHINNI MAHESH,KURNOOL vs INCOME TAX OFFICER, WARD-2, HYDERABAD

ITA 416/HYD/2019[2013-14]Status: Disposed12/6/2019AY 2013-14

REXO FLEX PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD

ITA 185/HYD/2019[2015-16]Status: Disposed12/6/2019AY 2015-16

MANISH LALIT LALWANI,HYDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD

ITA 101/HYD/2019[2015-16]Status: Disposed12/6/2019AY 2015-16

BGS SGS SOMA JOIN VENTURE,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD

ITA 559/HYD/2018[2012-13]Status: Disposed12/6/2019AY 2012-13

INCOME TAX OFFICER, WARD-11(4), HYDERABAD vs REDDY SUDHAKAR MANUKONDA, HYDERABAD

ITA 36/HYD/2018[2014-15]Status: Disposed12/6/2019AY 2014-15

VEERENDRA KUMAR PATEL,HYDERABAD vs INCOME TAX OFFICER, WARD-4(2), HYDERABAD

ITA 295/HYD/2018[2013-14]Status: Disposed12/6/2019AY 2013-14

MANEKLAL AGARWAL (HUF),SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(1), HYDERABAD

ITA 265/HYD/2018[2007-08]Status: Disposed12/6/2019AY 2007-08

INCOME TAX OFFICER, WARD-2, KURNOOL vs B.NAGA MAHESH, KURNOOL

ITA 2401/HYD/2018[2009-10]Status: Disposed12/6/2019AY 2009-10

SONY TRANSPORT SOLUTIONS,HYDERABAD vs INCOME TAX OFFICER(TDS), WARD-2(2), HYDERABAD

ITA 2350/HYD/2018[2015-16]Status: Disposed12/6/2019AY 2015-16

SONY TRANSPORT SOLUTIONS,HYDERABAD vs INCOME TAX OFFICER(TDS), WARD-2(2), HYDERABAD

ITA 2349/HYD/2018[2014-15]Status: Disposed12/6/2019AY 2014-15

SONY TRANSPORT SOLUTIONS,HYDERABAD vs INCOME TAX OFFICER(TDS), WARD-2(2), HYDERABAD

ITA 2348/HYD/2018[2013-14]Status: Disposed12/6/2019AY 2013-14

MANA PRADEEP,GUNTAKAL vs INCOME TAX OFFICER, WARD-1, GUNTAKAL

ITA 2316/HYD/2018[2012-13]Status: Disposed12/6/2019AY 2012-13

MANA PRADEEP,GUNTAKAL vs INCOME TAX OFFICER, WARD-1, GUNTAKAL

ITA 2315/HYD/2018[2010-11]Status: Disposed12/6/2019AY 2010-11

SIDDESHWAR AITHA,WARANGAL vs INCOME TAX OFFICER, WARD-3, WARANGAL

ITA 2063/HYD/2018[2014-15]Status: Disposed12/6/2019AY 2014-15

AMSRI HOMES PRIVATE LIMITED,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 1555/HYD/2018[2015-16]Status: Disposed12/6/2019AY 2015-16

MYTRAH ENERGY LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD(TDS)-1(4), HYDERABAD

ITA 1551/HYD/2018[2016-17]Status: Disposed12/6/2019AY 2016-17