← All Benches
ITAT Hyderabad Bench
10,989 judgments
S. PRADEEP KUMAR, SURYAPET,SURYAPET vs ITO, SURYAPET, SURYAPET
ITA 927/HYD/2017[2006-07]Status: Disposed25/11/2020AY 2006-07
S. PRADEEP KUMAR, SURYAPET,SURYAPET vs ITO, SURYAPET, SURYAPET
ITA 926/HYD/2017[2006-07]Status: Disposed25/11/2020AY 2006-07
S. PRADEEP KUMAR, SURYAPET,SURYAPET vs ITO, SURYAPET, SURYAPET
ITA 925/HYD/2017[2005-06]Status: Disposed25/11/2020AY 2005-06
S. PRADEEP KUMAR (HUF), SURYAPET,SURYAPET vs ITO, SURYAPET, SURYAPET
ITA 924/HYD/2017[2004-05]Status: Disposed25/11/2020AY 2004-05
S. PRADEEP KUMAR, SURYAPET,SURYAPET vs ITO, SURYAPET, SURYAPET
ITA 923/HYD/2017[2003-04]Status: Disposed25/11/2020AY 2003-04
SINGIRIKONDA RAVINDER (HUF), SURYAPET,SURYAPET vs ITO, SURYAPET, SURYAPET
ITA 922/HYD/2017[2006-07]Status: Disposed25/11/2020AY 2006-07
RAMULAMMA SINGIRIKONDA, SURYAPET,SURYAPET vs ITO, SURYAPET, SURYAPET
ITA 907/HYD/2017[2006-07]Status: Disposed25/11/2020AY 2006-07
SINGIRIKONDA SURENDER (HUF), SURYAPET,SURYAPET vs ITO, SURYAPET, SURYAPET
ITA 906/HYD/2017[2006-07]Status: Disposed25/11/2020AY 2006-07
SINGIRIKONDA SURENDER (HUF), SURYAPET,SURYAPET vs ITO, SURYAPET, SURYAPET
ITA 905/HYD/2017[2005-06]Status: Disposed25/11/2020AY 2005-06
SINGIRIKONDA SURENDER (HUF), SURYAPET,SURYAPET vs ITO, SURYAPET, SURYAPET
ITA 904/HYD/2017[2004-05]Status: Disposed25/11/2020AY 2004-05
SINGIRIKONDA SURENDER (HUF), SURYAPET,SURYAPET vs ITO, SURYAPET, SURYAPET
ITA 903/HYD/2017[2003-04]Status: Disposed25/11/2020AY 2003-04
SINGIRIKONDA RAVINDER,SURYAPET vs INCOME TAX OFFICER, SURYAPET
ITA 2035/HYD/2017[2006-07]Status: Disposed25/11/2020AY 2006-07
SINGIRIKONDA VAMSIKRISHNA,HYDERABAD vs INCOME TAX OFFICER, SURYAPET
ITA 2034/HYD/2017[2006-07]Status: Disposed25/11/2020AY 2006-07
SINGIRIKONDA KARUNA,HYDERABAD vs INCOME TAX OFFICER, SURYAPET
ITA 2033/HYD/2017[2006-07]Status: Disposed25/11/2020AY 2006-07
SINGIRIKONDA VAMSIKRISHNA,HYDERABAD vs INCOME TAX OFFICER, SURYAPET
ITA 1933/HYD/2017[2005-06]Status: Disposed25/11/2020AY 2005-06
NAVEEN KUMAR KEDIA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-8(1), HYDERABAD
ITA 211/HYD/2019[2014-15]Status: Disposed24/11/2020AY 2014-15
TB ALERT INDIA,HYDERABAD vs INCOME TAX OFFICER,EXEMPTION WARD-1(3), HYDERABAD
ITA 1760/HYD/2019[2016-17]Status: Disposed24/11/2020AY 2016-17
SAYANNA KURMA YADALA,NIZAMABAD vs INCOME TAX OFFICER, WARD-2(1), NIZAMABAD
ITA 1139/HYD/2019[2006-07]Status: Disposed24/11/2020AY 2006-07
COVALENT LABORATORIES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 892/HYD/2018[2015-16]Status: Disposed24/11/2020AY 2015-16
COVALENT LABORATOREIS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 891/HYD/2018[2014-15]Status: Disposed24/11/2020AY 2014-15
