← All Benches
ITAT Hyderabad Bench
10,990 judgments
P CHANDRA VARDHAN REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-15(4), HYDERABAD
ITA 85/HYD/2018[2014-15]Status: Disposed15/2/2022AY 2014-15
CYBER TOWERS,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 672/HYD/2018[2013-14]Status: Disposed15/2/2022AY 2013-14
CYBER TOWERS, HYDERABAD,HYDERABAD vs ADDL. CIT, RANGE-6, HYDERABAD, HYDERABAD
ITA 1449/HYD/2016[2012-13]Status: Disposed15/2/2022AY 2012-13
CYBER TOWERS, HYDERABAD,HYDERABAD vs ADDL. CIT, RANGE-6, HYDERABAD, HYDERABAD
ITA 1448/HYD/2016[2011-12]Status: Disposed15/2/2022AY 2011-12
CIGNITI TECHNOLOGIES LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1), HYDERABAD
ITA 527/HYD/2021[2019-2020]Status: Disposed14/2/2022AY 2019-2020
JT. COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRCLE-1(2), HYDERABAD vs NANCY DIVAKER HOSPITAL & RESEARCH CENTRE PRIVATE LIMITED, HYDERABAD
ITA 853/HYD/2018[2015-16]Status: Disposed11/2/2022AY 2015-16
JT. COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRCLE-1(2), HYDERABAD vs NANCY DIVAKER HOSPITAL & RESEARCH CENTRE PRIVATE LIMITED, SECUNDERABAD
ITA 852/HYD/2018[2009-10]Status: Disposed11/2/2022AY 2009-10
ANAND METHUKU,VIKRARABAD vs INCOME TAX OFFICER,WARD-1, VIKRARABAD
ITA 540/HYD/2021[2016-17]Status: Disposed10/2/2022AY 2016-17
ANAND METHUKU,VIKRARABAD vs INCOME TAX OFFICER,WARD-1, VIKRARABAD
ITA 538/HYD/2021[2014-15]Status: Disposed10/2/2022AY 2014-15
ANAND METHUKU,VIKRARABAD vs INCOME TAX OFFICER,WARD-1, VIKRARABAD
ITA 537/HYD/2021[2013-14]Status: Disposed10/2/2022AY 2013-14
SABITHA REPALLE,VIKRARABAD vs INCOME TAX OFFICER,WARD-1, VIKRARABAD
ITA 536/HYD/2021[2016-17]Status: Disposed10/2/2022AY 2016-17
SABITHA REPALLE,VIKARABAD vs INCOME TAX OFFICER,WARD-1, VIKRARABAD
ITA 535/HYD/2021[2016-16]Status: Disposed10/2/2022AY 2016-16
SABITHA REPALLE,VIKARABAD vs INCOME TAX OFFICER,WARD -1, VIKRARABAD
ITA 534/HYD/2021[2013-14]Status: Disposed10/2/2022AY 2013-14
VINAY KUMAR KONDA,HYDERABAD vs INCOME TAX OFFICER,WARD -8(2), HYDERABAD
ITA 533/HYD/2021[2017-18]Status: Disposed10/2/2022AY 2017-18
SABITHA ANAND HOSPITAL,VIKARABAD vs INCOME TAX OFFICER,WARD-1, VIKARABAD
ITA 532/HYD/2021[2016-17]Status: Disposed10/2/2022AY 2016-17
ANAND METHUKU,VIKRARABAD vs INCOME TAX OFFICER,WARD-1, VIKRARABAD
ITA 539/HYD/2021[2015-16]Status: Disposed10/2/2022AY 2015-16
NMDC LIMITED,HYDERABAD vs ACIT, CIRCLE5(1), HYDERABAD
ITA 210/HYD/2021[2016-17]Status: Disposed9/2/2022AY 2016-17
JOINT COMMISSIONER OF INCOME TAX (OSD),CIRCLE-5(1), HYDERABAD vs NAVA BHARAT VENTURES LIMITED, HYDERABAD
ITA 95/HYD/2021[2016-17]Status: Disposed8/2/2022AY 2016-17
BONTALA ALEEM MIAH,KURNOOL vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KURNOOL
ITA 814/HYD/2019[2014-15]Status: Disposed8/2/2022AY 2014-15
K RAGHURAMA KRISHNA RAJU,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), HYDERABAD
ITA 391/HYD/2019[2009-10]Status: Disposed8/2/2022AY 2009-10