← All Benches
ITAT Hyderabad Bench
11,007 judgments
PUJALA MAHESH BABU,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 134/HYD/2019[2014-15]Status: Disposed26/9/2022AY 2014-15
PUJALA MAHESH BABU,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 133/HYD/2019[2013-14]Status: Disposed26/9/2022AY 2013-14
PUJALA MAHESH BABU,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 132/HYD/2019[2012-13]Status: Disposed26/9/2022AY 2012-13
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD vs PUJALA MAHESH BABU, RANGA REDDY
ITA 126/HYD/2019[2013-14]Status: Disposed26/9/2022AY 2013-14
INCOME TAX OFFICER, WARD-2, ANANTAPUR vs SRI TADIPATRI BABU, ANANTAPUR
ITA 2381/HYD/2018[2015-16]Status: Disposed26/9/2022AY 2015-16
ZULFI RAVDJEE,HYDERABAD vs ACIT, CIRCLE-14(1), HYDERABAD
ITA 270/HYD/2022[2017-18]Status: Disposed26/9/2022AY 2017-18
KOILAKUNTLA CO-OPERATIVE TOWN BANK LIMITED,NANDYAL vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-1, KURNOOL
ITA 184/HYD/2022[2015-16]Status: Disposed23/9/2022AY 2015-16
CURIA INDIA PRIVATE LIMITED(AFTER MERGER AMRI INDIA PRIVATE LIMITED),HYDERABAD vs ACIT CIRCLE -1(1), HYDERABAD
ITA 164/HYD/2022[2012-13]Status: Disposed23/9/2022AY 2012-13
BADRI HARI BABU,NELLORE vs INCOME TAX OFFICER(INTERNATIONAL TAXATION), HYDERABAD
ITA 126/HYD/2021[2009-10]Status: Disposed23/9/2022AY 2009-10
BADRI HARI BABU,NELLORE vs INCOME TAX OFFICER(INTERNATIONAL TAXATION), HYDERABAD
ITA 125/HYD/2021[2009-10]Status: Disposed23/9/2022AY 2009-10
INCOME TAX OFFICER (INTERNATIONAL TAXATION), NELLORE vs BADRI MANJULA, NELLORE
ITA 780/HYD/2020[2009-10]Status: Disposed23/9/2022AY 2009-10
KISHAN NAIK NENAVATH,VIKARABAD vs INCOME TAX OFFICERS,WARD-1, VIKARABAD
ITA 60/HYD/2022[2012-13]Status: Disposed22/9/2022AY 2012-13
KISHAN NAIK NENAVATH,VIKARABAD vs INCOME TAX OFFICERS,WARD -1, VIKARABAD
ITA 59/HYD/2022[2011-12]Status: Disposed22/9/2022AY 2011-12
VEERA VENKATA LAKSHMI MEKALA,HYDERABAD vs ACIT, CIRCLE-11(1), HYDERABAD
ITA 320/HYD/2022[2017-18]Status: Disposed22/9/2022AY 2017-18
YASHODA HEALTHCARE SERVICES PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE 17 (2), HYDERABAD
ITA 2/HYD/2022[2017-18]Status: Disposed22/9/2022AY 2017-18
YASHODA HEALTHCARE SERVICES PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE 17 (2), HYDERABAD
ITA 1/HYD/2022[2016-17]Status: Disposed22/9/2022AY 2016-17
RAMYA CONSTRUCTIONS LIMITED,VIJAYAWADA vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 639/HYD/2020[2013-14]Status: Disposed22/9/2022AY 2013-14
BA CONTINUUM INDIA PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 893/HYD/2019[2013-14]Status: Disposed22/9/2022AY 2013-14
TNS INDIA PRIVATE LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-2(2), HYDERABAD, HYDERABAD
ITA 573/HYD/2017[2012-13]Status: Disposed22/9/2022AY 2012-13
GE INDIA INDUSTRIAL PRIVATE LIMITED(GE INDIA EXPORTS PRIVATE LIMITED),DELHI vs ASST. DIT-I, (INTERNATIONAL TAXATION), HYDERABAD
ITA 274/HYD/2012[2010-11]Status: Disposed22/9/2022AY 2010-11