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ITAT Hyderabad Bench

10,922 judgments

SPECIAL CARE SCHOOL,HYDERABAD vs EXEMPTION WARD -1 (2), HYDERABAD

ITA 501/HYD/2026[2020-21]Status: Disposed14/10/2026AY 2020-21

RAVEENDRANADH BONDAPALLI,HYDERABAD vs INCOME TAX OFFICER, WARD -13(1), HYDERABAD

ITA 2002/HYD/2026[2016-17]Status: Disposed14/10/2026AY 2016-17

SPECIAL CARE SCHOOL,HYDERABAD vs ITO, EXEMPTION WARD- 1(2), HYDERABAD

ITA 2116/HYD/2025[2019-20]Status: Disposed14/10/2026AY 2019-20

VENU GOPAL REDDY CHALLA,HYDERABAD vs DCIT, CIRCLE-12(1), HYDERABAD

ITA 525/HYD/2026[2013-14]Status: Disposed9/10/2026AY 2013-14

VENU GOPAL REDDY CHALLA,HYDERABAD vs DCIT, CIRCLE -12(1), HYDERABAD

ITA 524/HYD/2026[2013-14]Status: Disposed9/10/2026AY 2013-14

BLACKSOIL CAPITAL PRIVATE LIMITED (AS SUCCESSOR OF CASPIAN IMPACT INVESTMENTS PRIVATE LIMITED),MUMBAI vs DCIT, CIRCLE-1(1), HYDERABAD

ITA 2217/HYD/2026[2017-18]Status: Disposed9/10/2026AY 2017-18

VEERA MANI KUMARI VATTIKOOTI,HYDERABAD vs ITO, WARD -11(1), HYDERABAD

ITA 1218/HYD/2026[2016-17]Status: Disposed9/10/2026AY 2016-17

VEERA MANI KUMAR VATTI KOOTI,HYDERABAD vs ITO, WARD -11(1), HYDERABAD

ITA 1069/HYD/2026[2016-17]Status: Disposed9/10/2026AY 2016-17

NPG RICE MILL PVT. LTD.,NORTH TWENTY FOUR PARGANAS vs PCIT, CENTRAL, KOLKATA - 2, KOLKATA

ITA 1933/KOL/2026[2017-2018]Status: Disposed6/10/2026AY 2017-2018

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(1), KOLKATA, KOLKATA vs NARESH JALAN, KOLKATA

ITA 1724/KOL/2026[2019-20]Status: Disposed6/10/2026AY 2019-20

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), KOLKATA, KOLKATA vs NARESH JALAN, KOLKATA

ITA 1723/KOL/2026[2016-17]Status: Disposed6/10/2026AY 2016-17

FARMAN SK,MALDA vs I.T.O., WARD - 3(1), MALDA

ITA 3001/KOL/2025[2020-2021]Status: Disposed6/10/2026AY 2020-2021

BASIR KHAN,BIRBHUM vs INCOME TAX OFFICER, SURI, SURI, BIRBHUM

ITA 345/KOL/2026[2020-21]Status: Disposed1/10/2026AY 2020-21

INCOME TAX OFFICER, WARD - 5(1), KOLKATA vs M/S LAKSHITA CONSTRUCTION PRIVATE LIMITED, KOLKATA

ITA 2692/KOL/2026[2018-19]Status: Disposed1/10/2026AY 2018-19

INCOME TAX OFFICER, WARD - 5(1), KOLKATA vs M/S LAKSHITA CONSTRUCTION PRIVATE LIMITED, KOLKATA

ITA 2691/KOL/2026[2017-18]Status: Disposed1/10/2026AY 2017-18

INCOME TAX OFFICER, WARD - 5(1), KOLKATA vs M/S LAKSHITA CONSTRUCTION PRIVATE LIMITED, KOLKATA

ITA 2690/KOL/2026[2016-17]Status: Disposed1/10/2026AY 2016-17

BEERAM VIJAYA BHASKAR REDDY,HYDERABAD vs DCIT, CIRCLE -2(1), HYDERABAD

ITA 952/HYD/2026[2009-10]Status: Disposed30/9/2026AY 2009-10

LALITHA BODA,NELLORE vs ITO, WARD -1, GUDUR

ITA 887/HYD/2026[2012-13]Status: Disposed30/9/2026AY 2012-13

SKILL PROMOTERS PRIVATE LIMITED,HYDERABAD vs DCIT, CENTRAL CIRCLE-2(3), HYDERABAD

ITA 878/HYD/2026[2020-21]Status: Disposed30/9/2026AY 2020-21

SKILL PROMOTERS PRIVATE LIMITED,HYDERABAD vs DCIT, CENTRAL CIRCLE-2(3), HYDERABAD

ITA 877/HYD/2026[2018-19]Status: Disposed30/9/2026AY 2018-19