← All Benches
ITAT Hyderabad Bench
10,999 judgments
BALLAPURAM VIJAYABHASKAR,TIRUPATI vs ITO, WARD-1(4), TIRUPATI
ITA 127/HYD/2023[2017-18]Status: Disposed19/5/2023AY 2017-18
VIJAY KUMAR AGARWAL (HUF),HYDERABAD vs ITO, WARD-7(2), HYDERABAD
ITA 205/HYD/2023[2012-13]Status: Disposed18/5/2023AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(1), HYDERABAD vs SUNIL KUMAR AHUJA, HYDERABAD
ITA 178/HYD/2022[2010-11]Status: Disposed18/5/2023AY 2010-11
SUNIL KUMAR AHUJA,HYDERABAD vs ACIT CENTRAL CIRCLE-1(1), HYDERABAD
ITA 158/HYD/2022[2010-11]Status: Disposed18/5/2023AY 2010-11
OCHRE MEDIA PRIVATE LIMITED,SECUNDERABAD vs ITO, WARD (TDS)2(1), HYDERABAD
ITA 204/HYD/2023[2013-14]Status: Disposed17/5/2023AY 2013-14
VENKATA RAMANA ANUPA,KURNOOL vs INCOME TAX OFFICER, WARD-2, KURNOOL
ITA 118/HYD/2023[2014-15]Status: Disposed17/5/2023AY 2014-15
ACIT., CIRCL-5(1), HYDERABAD vs PALRED TECHNOLOGIES LIMITED, HYDERABAD
ITA 56/HYD/2023[2017-18]Status: Disposed16/5/2023AY 2017-18
GNANESWARI URBAN AND RURAL DEVELOPMENT SOCEITY,CHILAKALURIPET vs CIT, ( EXEMPTION), HYDERABAD
ITA 200/HYD/2023[2022-23]Status: Disposed16/5/2023AY 2022-23
S & P CAPITAL INDIA PRIVATE LIMITED,HYDERABAD vs ACIT CIRCLE-3(1), HYDERABAD
ITA 94/HYD/2022[2017-18]Status: Disposed16/5/2023AY 2017-18
HARSHINI EPC PRIVATE LIMITED,HYDERABAD vs ITO WARD-2(3), HYDERABAD
ITA 399/HYD/2022[2013-14]Status: Disposed16/5/2023AY 2013-14
HARSHINI EPC PRIVATE LIMITED,HYDERABAD vs ITO WARD-2(3), HYDERABAD
ITA 398/HYD/2022[2012-13]Status: Disposed16/5/2023AY 2012-13
PETLA JAGANNADH,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-14(1), HYDERABAD
ITA 412/HYD/2021[2007-08]Status: Disposed16/5/2023AY 2007-08
S & P CAPITAL IQ INDIA PRIVATE LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-3(1), HYDERABAD
ITA 177/HYD/2021[2016-17]Status: Disposed16/5/2023AY 2016-17
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KADAPA vs M.BHAGYA LAKSHMI, KADAPA
ITA 96/HYD/2019[2012-13]Status: Disposed16/5/2023AY 2012-13
JT. COMMISSIONER OF INCOME TAX(OSD)- RANGE -1, HYDERABAD vs ANURADHA PROPERTIES & TOWNSHIPS PRIVATE LIMITED, HYDERABAD
ITA 679/HYD/2018[2009-10]Status: Disposed16/5/2023AY 2009-10
JT. COMMISSIONER OF INCOME TAX(OSD)- RANGE -1, HYDERABAD vs ANURADHA PROPERTIES & TOWNSHIPS PRIVATE LIMITED, HYDERABAD
ITA 678/HYD/2018[2008-09]Status: Disposed16/5/2023AY 2008-09
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KADAPA vs S.V.SATISH KUMAR REDDY, KADAPA
ITA 2236/HYD/2018[2012-13]Status: Disposed16/5/2023AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs BLUJAY SOLUTIONS (INDIA) PRIVATE LIMITED (FORMERLY KNOWN AS KEWILL INDIA PRIVATE LIMITED), HYDERABAD
ITA 1148/HYD/2018[2014-15]Status: Disposed16/5/2023AY 2014-15
ITO, WARD-5(3), HYDERABAD vs SHRI BRIJ GOPAL P SHAH, HUF, HYDERABAD
ITA 1606/HYD/2014[2007-08]Status: Disposed16/5/2023AY 2007-08
ITO, WARD-5(3), HYDERABAD vs SHRI KRISHNA KUMAR D SHAH, HUF, HYDERABAD
ITA 1605/HYD/2014[2006-07]Status: Disposed16/5/2023AY 2006-07
