← All Benches
ITAT Hyderabad Bench
10,999 judgments
VUCHURU ANILA PREM REDDY,LONDON vs ITO, (INTERNATIONAL TAXATION), NELLORE
ITA 110/HYD/2023[2008-09]Status: Disposed21/7/2023AY 2008-09
VARSHA CHITNENI,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(4), HYDERABAD
ITA 570/HYD/2022[2020-21]Status: Disposed21/7/2023AY 2020-21
MAREDDY JAGAN MOHAN REDDY,PRAKASAM vs ITO, WARD-2, ONGOLE
ITA 326/HYD/2023[2017-18]Status: Disposed20/7/2023AY 2017-18
SREE KRISHNA AUTOMOTIVES HYDERABAD PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE-3(2), HYDERABAD
ITA 303/HYD/2023[2017-18]Status: Disposed20/7/2023AY 2017-18
GURUKRUPA AGRO INDUSTRIES,NIZAMABAD vs DCIT, CIRCLE-1, NIZAMABAD
ITA 30/HYD/2023[2015-16]Status: Disposed20/7/2023AY 2015-16
ITO, WARD-1(1), TIRUPATI vs RENIGUNTA SRINIVASA CHITS PRIVATE LIMITED, CHITTOOR
ITA 201/HYD/2023[2017-18]Status: Disposed20/7/2023AY 2017-18
AGRI GOLD FOODS AND FARMS PRODUCTS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD
ITA 1671/HYD/2018[2014-15]Status: Disposed20/7/2023AY 2014-15
SRI MOHD ABID KHAN,HYDERABAD vs ITO, HYDERABAD
ITA 43/HYD/2008[2005-06]Status: Disposed20/7/2023AY 2005-06
ITO, HYDERABAD vs MOHD ABID KHAN, HYDERABAD
ITA 140/HYD/2008[2005-06]Status: Disposed20/7/2023AY 2005-06
LATE KHANNA KHATOON REP BY L/R NOOR ALAM KHATOON,HYDERABAD vs ITO, WARD-7(1), HYDERABAD
ITA 258/HYD/2023[2017-18]Status: Disposed19/7/2023AY 2017-18
DY.CIT, CIRCLE-16(2), HYDERABAD vs MAHESHWARI MEGA VENTURES LIMITED, HYDERABAD
ITA 366/HYD/2013[2007-08]Status: Disposed19/7/2023AY 2007-08
SAWARMAL,HYDERABAD vs INCOME TAX OFFICER WARD-8(2), HYDERABAD
ITA 545/HYD/2022[2017-18]Status: Disposed18/7/2023AY 2017-18
MENZIES BOBBA GROUND HANDLING SERVICES P. LTD., HYD,HYDERABAD vs DCIT, CIRLCE-16(2), HYD, HYDERABAD
ITA 864/HYD/2016[2011-12]Status: Disposed18/7/2023AY 2011-12
MENZIES BOBBA GROUND HANDLING SERVICES P. LTD., HYD,HYDERABAD vs DCIT, CIRLCE-16(2), HYD, HYDERABAD
ITA 863/HYD/2016[2010-11]Status: Disposed18/7/2023AY 2010-11
LATE SRI ONGOLE VENKATA KRISHNA MANIKYALA RAO (HUF) REP BY SRI ONGOLE VENKATA SUBBA RAO,ONGOLE vs ACIT, WARD-2, ONGOLE
ITA 316/HYD/2023[2012-13]Status: Disposed17/7/2023AY 2012-13
LATE SRI ONGOLE VENKATA KRISHNA MANIKYALA RAO (HUF), REP BY SRI ONGOLE VENKATA SUBBA RAO,ONGOLE vs ACIT, WARD-2, ONGOLE
ITA 315/HYD/2023[2011-12]Status: Disposed17/7/2023AY 2011-12
SIBY MINING AND INFRASTRUCTURE PRIVATE LIMITED,HYDERABAD vs ITO (TDS), WARD-2(2), HYDERABAD
ITA 310/HYD/2023[2015-16]Status: Disposed17/7/2023AY 2015-16
SIBY MINING AND INFRASTRUCTURE PRIVATE LIMITED,HYDERABAD vs ITO (TDS),WARD-2(2), HYDERABAD
ITA 309/HYD/2023[2014-15]Status: Disposed17/7/2023AY 2014-15
SIBY MINING AND INFRASTRUCTURE PRIVATE LIMITED,HYDERABAD vs ITO (TDS), WARD-2(2), HYDERABAD
ITA 308/HYD/2023[2013-14]Status: Disposed17/7/2023AY 2013-14
SIBY MINING AND INFRASTRUCTURE PRIVATE LIMITED,HYDERABAD vs ITO (TDS), WARD-2(2), HYDERABAD
ITA 307/HYD/2023[2012-13]Status: Disposed17/7/2023AY 2012-13