← All Benches
ITAT Hyderabad Bench
10,999 judgments
J MADHUSUDHAN REDDY,PRODDATUR vs ACIT, CENTRAL CIRCLE, TIRUPATI
ITA 267/HYD/2023[2015-16]Status: Disposed31/7/2023AY 2015-16
SAISUDHIR ENERGY LIMITED,HYDERABAD vs ACIT, CIRCLE-1, ANANTAPUR
ITA 212/HYD/2023[2017-18]Status: Disposed31/7/2023AY 2017-18
SAMRIDDHI PETROPRODUCTS PRIVATE LIMITED,HYDERABAD vs ITO, WARD-3(1), HYDERABAD
ITA 211/HYD/2023[2014-15]Status: Disposed31/7/2023AY 2014-15
ACIT, CENTRAL CIRCLE-1(3), HYDERABAD vs GREEN CITY ESTATES, NELLORE
ITA 675/HYD/2022[2017-18]Status: Disposed31/7/2023AY 2017-18
ACIT, CENTRAL CIRCLE-1(3), HYDERABAD vs GREEN CITY ESTATES, NELLORE
ITA 674/HYD/2022[2014-15]Status: Disposed31/7/2023AY 2014-15
SRINIVASA RAJU KONDRAJU,NELLORE vs DCIT, CENTRAL CIRCLE-1(3), HYDERABAD
ITA 615/HYD/2022[2016-17]Status: Disposed31/7/2023AY 2016-17
NATCO PHARMA LIMITED,HYDERABAD vs DCIT CIRCLE -5(1), HYDERABAD
ITA 470/HYD/2022[2017-18]Status: Disposed31/7/2023AY 2017-18
MASN PAPER TRADING PRIVATE LIMITED,HYDERABAD vs ITO, WARD 16(3), HYDERABAD
ITA 263/HYD/2022[2018-19]Status: Disposed31/7/2023AY 2018-19
H GANGARAM CLOTH MERCHANTS,NIZAMABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, NIZAMABAD
ITA 258/HYD/2020[2010-11]Status: Disposed31/7/2023AY 2010-11
VENU GOPAL KARWA,KARIMNAGAR vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), HYDERABAD
ITA 174/HYD/2019[2015-16]Status: Disposed31/7/2023AY 2015-16
MAHARSHI GOGINENI,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 1644/HYD/2019[2015-16]Status: Disposed31/7/2023AY 2015-16
DCIT, CENTRAL CIRLCE-2(1), HYD, HYDERABAD vs HES INFRA PVT LTD., HYD, HYDERABAD
ITA 606/HYD/2016[2012-13]Status: Disposed31/7/2023AY 2012-13
DCIT, CENTRAL CIRLCE-2(1), HYD, HYDERABAD vs HES INFRA PVT LTD., HYD, HYDERABAD
ITA 605/HYD/2016[2011-12]Status: Disposed31/7/2023AY 2011-12
DCIT, CENTRAL CIRLCE-2(1), HYD, HYDERABAD vs HES INFRA PVT LTD., HYD, HYDERABAD
ITA 604/HYD/2016[2010-11]Status: Disposed31/7/2023AY 2010-11
DCIT, CENTRAL CIRLCE-2(1), HYD, HYDERABAD vs HES INFRA PVT LTD., HYD, HYDERABAD
ITA 603/HYD/2016[2009-10]Status: Disposed31/7/2023AY 2009-10
ACIT, CENTRAL CIRCL2(4), HYDERABAD vs AVEXA CORPORATION PRIVATE LIMITED, HYDERABAD
ITA 380/HYD/2022[2019-20]Status: Disposed28/7/2023AY 2019-20
YASHODA GUNDAVARAPU,RR DISTRICT vs INCOME TAX OFFICER, VIKARABAD
ITA 8/HYD/2021[2009-10]Status: Disposed28/7/2023AY 2009-10
M.HANMANTH REDDY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 14/HYD/2019[2009-10]Status: Disposed28/7/2023AY 2009-10
SUMITRA BAI GUNDAVARAPU,HYDERABAD vs INCOME TAX OFFICER, WARD-9(2), HYDERABAD
ITA 538/HYD/2018[2009-10]Status: Disposed28/7/2023AY 2009-10
SARTAJ FATIMA,HYDERABAD vs ITO, WARD-7(1), HYDERABAD
ITA 336/HYD/2023[2017-18]Status: Disposed27/7/2023AY 2017-18