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ITAT Hyderabad Bench

10,990 judgments

KOSARAJU MOHAN RAO HUF,BHUPALPALLE vs DCIT., CENTRAL CIRCLE-1(3), HYDERABAD

ITA 359/HYD/2023[2019-20]Status: Disposed29/11/2023AY 2019-20

KOSARAJU MOHAN RAO HUF,BHUPALPALLE vs DCIT., CENTRAL CIRCLE-1(3), HYDERABAD

ITA 358/HYD/2023[2018-19]Status: Disposed29/11/2023AY 2018-19

BA CONTINUUM INDIA PRIVATE LIMITED,HYDERABAD vs DCIT CIRCLE -1(1), HYDERABAD

ITA 401/HYD/2022[2018-19]Status: Disposed29/11/2023AY 2018-19

PRIYA DARSHINI KIMTEE,HYDERABAD vs INCOME TAX OFFICER, WARD-5(1), HYDERABAD

ITA 901/HYD/2019[2015-16]Status: Disposed29/11/2023AY 2015-16

RAVINDRA KUMAR AGARWAL,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX(OSD), WARD-9(2), HYDERABAD

ITA 1707/HYD/2019[2015-16]Status: Disposed29/11/2023AY 2015-16

TULSIDEVI AGARWAL,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX (OSD), WARD-9(2), HYDERABAD

ITA 1706/HYD/2019[2015-16]Status: Disposed29/11/2023AY 2015-16

SHANKAR LAL AGARWAL,HYDERABAD vs INCOME TAX OFFICER, WARD-16(2), HYDERABAD

ITA 150/HYD/2018[2014-15]Status: Disposed29/11/2023AY 2014-15

SHANTHA NATARAJAN, HYDERABAD,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD

ITA 2044/HYD/2017[2009-10]Status: Heard29/11/2023AY 2009-10

HOUSE OF ENLIGHTENMENT,HYDERABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), HYDERABAD

ITA 505/HYD/2023[2023-24 ONWARDS]Status: Disposed28/11/2023

ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(1), HYDERABAD vs SATYA SAYEE BABU DIVI, HYDERABAD

ITA 298/HYD/2022[2017-18]Status: Disposed28/11/2023AY 2017-18

SOWBHAGYA BIOTECH PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD (TDS)-2(2), HYDERABAD

ITA 499/HYD/2023[2013-14]Status: Disposed24/11/2023AY 2013-14

SOWBHAGYA BIOTECH PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD (TDS)-2(2), HYDERABAD

ITA 498/HYD/2023[2013-14]Status: Disposed24/11/2023AY 2013-14

SOWBHAGYA BIOTECH PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD (TDS)-2(2), HYDERABAD

ITA 497/HYD/2023[2014-15]Status: Disposed24/11/2023AY 2014-15

SOWBHAGYA BIOTECH PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD(TDS)-2(2), HYDERABAD

ITA 496/HYD/2023[2013-14]Status: Disposed24/11/2023AY 2013-14

SOWBHAGYA BIOTECH PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD (TDS)-2(2), HYDERABAD

ITA 495/HYD/2023[2013-14]Status: Disposed24/11/2023AY 2013-14

SOWBHAGYA BIOTECH PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD (TDS)-2(2), HYDERABAD

ITA 494/HYD/2023[2013-14]Status: Disposed24/11/2023AY 2013-14

ACIT, CENTRAL CIRCLE-1(3), HYDERABAD vs NCC LIMITED, HYDERABAD

ITA 318/HYD/2023[2018-19]Status: Disposed24/11/2023AY 2018-19

RUDRA INDUSTRIES,NIZAMABAD vs ITO, WARD-3, NIZAMABAD

ITA 249/HYD/2023[2015-16]Status: Disposed24/11/2023AY 2015-16

SAI LIFE SCIENCES LIMITED,HYDERABAD vs DCIT., CIRCLE-3(1), HYDERABAD

ITA 134/HYD/2023[2017-18]Status: Disposed24/11/2023AY 2017-18

QVANTEL SOFTWARE SOLUTIONS LIMITED,HYDERABAD vs INCOME TAX OFFICER WARD 16(3), HYDERABAD

ITA 478/HYD/2023[2020-2021]Status: Disposed23/11/2023AY 2020-2021