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ITAT Hyderabad Bench

10,986 judgments

SREEDHAR REDDY KOTHAKAPU,HYDERABAD vs ITO, WARD - 12(1), HYDERABAD

ITA 1505/HYD/2026[2021-22]Status: Disposed19/8/2026AY 2021-22

SREEDHAR REDDY KOTHAKAPU,HYDERABAD vs ITO, WARD -12(1), HYDERABAD

ITA 1504/HYD/2026[2020-21]Status: Disposed19/8/2026AY 2020-21

B vs OVERSEAS PRIVATE LIMITED,HYDERABAD

ITA 1993/HYD/2025[2018-19]Status: Disposed19/8/2026AY 2018-19

DCIT., CIRCLE-1(1), TIRUPATI vs M/S. INDUS COFFEE PRIVATE LIMITED, NELLORE

ITA 1139/HYD/2025[2016-17]Status: Disposed19/8/2026AY 2016-17

FREYR SOFTWARE SERVICES PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-8(1), HYDERABAD

ITTPA 345/HYD/2026[2022-23]Status: Disposed7/8/2026AY 2022-23

CIPHERCLOUD INDIA PRIVATE LIMITED (NOW KNOWN AS LOOKOUT INDIA TECHNOLOGIES PRIVATE LIMITED),HYDERABAD vs DCIT, CIRCLE 1(1), HYDERABAD

ITTPA 218/HYD/2026[2022-23]Status: Disposed7/8/2026AY 2022-23

RAJAN BABU VEMULA,SECUNDRABAD vs ITO, WARD-1, HYDERABAD

ITA 714/HYD/2026[2015-16]Status: Disposed7/8/2026AY 2015-16

RAVINDER REDDY MUNUGALA,HYDERABAD vs ITO, WARD-8(1), HYDERABAD

ITA 327/HYD/2026[2017-18]Status: Disposed7/8/2026AY 2017-18

THE ANDHRA PRADESH SHILPARAMAM ARTS CRAFTS & CULTURAL SOCIETY,VIJAYAWADA vs DCIT, EXEMPTION CIRCLE-1(1), HYDERABAD

ITA 263/HYD/2026[2018-19]Status: Disposed7/8/2026AY 2018-19

PRABHAKAR REDDY EDULAKANTI, RANGAREDDY vs ACIT, CENTRAL CIRLCE-2(1), HYDERABAD

ITA 260/HYD/2026[2023-24]Status: Disposed7/8/2026AY 2023-24

PRABHAKAR REDDY EDULAKANTI,RANGAREDDY vs ACIT, CENTRAL CIRCLE-2(1), HYDERABAD

ITA 259/HYD/2026[2022-23]Status: Disposed7/8/2026AY 2022-23

MANJULA MALISETTY,ANANTAPUR vs INCOME TAX OFFICER, WARD 1, ANANTAPUR

ITA 2249/HYD/2026[2021-2022]Status: Disposed7/8/2026AY 2021-2022

MANJULA MALISETTY,ANANTAPUR vs INCOME TAX OFFICER, WARD 1, ANANTAPUR

ITA 2248/HYD/2026[2020-2021]Status: Disposed7/8/2026AY 2020-2021

SRINIVAS BARAD,HYDERABAD vs INCOME TAX OFFICER, WARD 13(1), AAYAKAR BHAWAN

ITA 2244/HYD/2026[2021-2022]Status: Disposed7/8/2026AY 2021-2022

JAYAMALA KORANI,HYDERABAD vs INCOME TAX OFFICER, WARD 13(1), AAYAKAR BHAWAN

ITA 2243/HYD/2026[2021-2022]Status: Disposed7/8/2026AY 2021-2022

JAYAMALA KORANI,HYDERABAD vs INCOME TAX OFFICER, WARD 13(1), AAYAKAR BHAWAN

ITA 2242/HYD/2026[2020-2021]Status: Disposed7/8/2026AY 2020-2021

VENKATA SUBRAHMANYAM RAMPALLI,HYDERABAD vs INCOME TAX OFFICER, WARD 13(3), AAYAKAR BHAWAN

ITA 2241/HYD/2026[2022-2023]Status: Disposed7/8/2026AY 2022-2023

VENKATA SUBRAHMANYAM RAMPALLI,HYDERABAD vs INCOME TAX OFFICER, WARD 13(3), AAYAKAR BHAWAN

ITA 2240/HYD/2026[2021-2022]Status: Disposed7/8/2026AY 2021-2022

VENKATA SUBRAHMANYAM RAMPALLI,HYDERABAD vs INCOME TAX OFFICER, WARD 13(3), AAYAKAR BHAWAN

ITA 2239/HYD/2026[2020-2021]Status: Disposed7/8/2026AY 2020-2021

SURYANARAYANA MUSUMURU,CHITTOOR vs INCOME TAX OFFICER, WARD 1(3), TIRUPATI

ITA 2238/HYD/2026[2021-2022]Status: Disposed7/8/2026AY 2021-2022