ITAT Hyderabad Bench
10,989 judgments
FMS WELFARE TRUST,HYDERABAD vs CIT (EXEMPTIONS), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
FMS WELFARE TRUST,HYDERABAD vs CIT(EXEMPTIONS), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
RAGHU SATYANARYANA KOLLU,KODAD vs ITO., WARD-1, SURYAPET
RAGHU SATYANARYANA KOLLU,KODAD vs ITO., WARD-1, SURYAPET
us: “1. On the facts and in the circumstances of the case, the order passed by the learned CIT (A), NFAC, Delhi under Section 250 of the Act for the AY 2013-14 is erroneous and bad in law.
DR M BHANU PRASAD MEMORIAL TRUST,KAKINADA vs CIT (EXEMPTION) , HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
GAYATRI ECI,HYDERABAD vs DCIT., CIRCLE-6(1), HYDERABAD
SRINIVAS EMMADI,HYDERABAD vs INCOME TAX OFFICER, WARD-1, SANGAREDDY
SHAVVA SUDHEER REDDY,HYDERABAD vs DCIT, CENTRAL CIRCLE-3(1), HYDERABAD
LAXMI VENKATESHWARA AUTO FINANCE,NALGONDA vs ITO., WARD-1, NALGONDA
TELANGANA STATE MEDICAL COUNCIL,HYDERABAD vs INCOME TAX OFFICER, (EXEMPTIONS) WARD-1(1), HYDERABAD
IQBAL ALI JAWEED,HYDERABAD vs INCOME TAX OFFICER (INT TAXN)-1, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
IQBAL ALI JAWEED,HYDERABAD vs INCOME TAX OFFICER (INT TAXN)-1, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
RAJENDRA PRASAD ANNE,HYDERABAD vs ITO, WARD- 9(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
KIRAN KUMAR BUSSA,KARIMNAGAR vs ITO., WARD-2, KARIMNAGAR
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
SYED VAZEER ALI,HYDERABAD vs INCOME TAX OFFICER, WARD 7(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
GEOVISTA TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs ITO., WARD-2(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
VENKATA REDDY AAVULA,PRAKASAM DISTRICT vs INCOME TAX OFFICER, WARD-1, ONGOLE
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
ACIT, CENTRAL CIRCLE-1(2), HYDERABAD vs SURESH PRODUCTIONS, HYDERABAD
SRI VENKATESWARA SWAMY TEMPLE COMMITEE.,KHAMMAM vs CIT (EXEMPTION), AAYAKAR BHAVAN, BASHERBAGH.
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
PRATHIK STEELS,HYDERABAD vs DCIT, CIRCLE-2(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
