ITAT Hyderabad Bench
10,989 judgments
MARRI EDUCATIONAL SOCIETY,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(1), HYDERABAD
CHANDRAMMA EDUCATIONAL SOCIETY,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(1), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
CHANDRAMMA EDUCATIONAL SOCIETY,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(1), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
M.G.R.EDUCATIONAL SOCIETY,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(1), HYDERABAD
M.G.R.EDUCATIONAL SOCIETY,HYDERABAD vs DCIT, CENTRAL CIRCLE-2(1), HYDERABAD
SANGAM CHARITABLE ORGANISATION,K.V.RANGAREDDY vs CIT (EXEMPTION), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
SANGAM CHARITABLE ORGANISATION,K V RANGA REDDY vs CIT(EXEMPTION), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
VISWA VEDA PARAYANA BRINDAM,HYDERABAD vs CIT(EXEMPTION), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
SATYA SYAMALA MANGAMAMBA,K.V.RANGA REDDY vs ITO., WARD-9(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
COMFORT COOL SYSTEMS,HYDERABAD vs DCIT., CIRCLE 1(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
SHIVANAND MADAS,HYDERABAD vs ITO., WARD-10(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
VENGALA RAO MADALA,HYDERABAD vs INCOME TAX OFFICER, WARD-11(1), HYDERABAD
SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SRI SOMESHWARA LAXMI NARASIMHA SWAMY TEMPLE PALAKURTHY,WARANGAL vs CIT (EXEMPTIONS), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
ADP PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE 1(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
DINESH DAGA,HYDERABAD vs ITO, WARD-5(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
SRI SOMESHWARA LAXMI NARASIMHA SWAMY TEMPLE PALAKURTHY,WARANGAL vs ITO., EXEMPTION WARD-1(4), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
SRI SOMESHWARA LAXMI NARASIMHA SWAMY TEMPLE PALAKURTHY,WARANGAL vs ITO., EXEMPTION, WARD-1(4), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
SRI SOMESHWARA LAXMI NARASIMHA SWAMY TEMPLE PALAKURTHY,WARANGAL vs ITO., EXEMPTION, WARD-1(4), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
ASHA CHARITABLE TRUST,HYDERABAD vs CIT(EXEMPTIONS), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
