ITAT Hyderabad Bench
10,989 judgments
IVRCL INDORE GUJARAT TOLLWAYS LIMTED,HYDERABAD vs DCIT., CIRCE-2(1), HYDERABAD
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
NEO SEEDS INDIA PRIVATE LIMITED,HYDERABAD vs ITO., WARD-16(1), HYDERABAD
PRATHIBA EDUCATIONAL SOCIETY,HYDERABAD vs INCOME TAX OFFICER, WARD-6(4), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
NARSINGA RAO ALETI,NALGONDA vs ITO., WARD-1, SURYAPET
JHANSI KASAM,NALGONDA vs INCOME TAX OFFICER, WARD-1, SURYAPET
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
MADHUSUDHAN REDDY LAKKIREDDY,SIDDIPET vs INCOME TAX OFFICER, WARD-1, SIDDIPET
KAMALUDDIN HAMED SALMANI,HYDERABAD vs DCIT., CIRCLE 9(1), HYDERABAD
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)
CHEYUTHA FOR WELLBEING FOUNDATION,RANGA REDDY vs CIT (EXEMPTION), HYDERABAD
VARSHITA JAIN,HYDERABAD vs DCIT., CIRCLE-5(1), HYDERABAD
RAVINDER REDDY SINGIDI,VIKARABAD vs ITO., WARD-1, VIKARABAD
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)
RAVINDER REDDY SINGIDI,VIKARABAD vs ITO., WARD-1, VIKARABAD
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)
RAVINDER REDDY SINGIDI,VIKARABAD vs ITO., WARD-1, VIKARABAD
making the additions to the appellant's income.
SURYANARAYANA GANDLA,ANANTAPUR vs ACIT., CIRCLE - 1, ANANTAPUR.
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
KAPA SINDHU MITRA,USA vs INCOME TAX OFFICER (INT TAXN)-1, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
DGS TECHNICAL SERVICES PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-8(1), HYDERABAD
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)
ACIT, CENTRAL CIRCLE-2(2), HYDERABAD vs RITHWIK PROJECTS PRIVATE LIMITED, HYDERABAD
ACIT, CENTRAL CIRCLE-2(2), HYDERABAD vs RITHWIK PROJECTS PRIVATE LIMITED, HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
ACIT, CENTRAL CIRCLE-2(2), HYDERABAD vs RITHWIK PROJECTS PRIVATE LIMITED, HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
RITHWIK PROJECTS PRIVATE LIMITED,HYDERABAD vs DCIT CIRCLE -2(2), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
YASMEEN SHAZIA,KARIMNAGAR vs DCIT., CENTRAL CIRCLE-1(4), HYDERABAD
Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
