ITAT Guwahati Bench
1,674 judgments
THEMIS T DIENGDOH,SHILLONG vs ITO WARD-2, SHILLONG, SHILLONG
MAHIPAL KOTHARI AND SONS,BONGAIGAON vs INCOME TAX OFFICER, WARD-1, BONGAIGAON
SHRI RAJESH KUMAR (Accountant Member), SHRI MANOMOHAN DAS (Judicial Member)
ANAND KUMAR JHA,HOWRAH vs DCIT, CENTRAL CIRCLE-1, GUWAHATI, GUWAHATI
SHRI RAJESH KUMAR (Accountant Member), SHRI MANOMOHAN DAS (Judicial Member)
RAJARSHI MOTORS PVT. LTD.,AGARTALA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- AGARTALA , AGARTALA
RAJARSHI MOTORS PVT. LTD.,AGARTALA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- AGARTALA , AGARTALA
DR.MANISH BORAD (Accountant Member), SHRI MANOMOHAN DAS (Judicial Member)
RAJARSHI MOTORS PVT. LTD.,AGARTALA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- AGARTALA , AGARTALA
DR.MANISH BORAD (Accountant Member), SHRI MANOMOHAN DAS (Judicial Member)
RAJARSHI MOTORS PVT. LTD.,AGARTALA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- AGARTALA , AGARTALA
DR.MANISH BORAD (Accountant Member), SHRI MANOMOHAN DAS (Judicial Member)
RAJARSHI MOTORS PVT. LTD.,AGARTALA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- AGARTALA , AGARTALA
RAJARSHI MOTORS PVT. LTD.,AGARTALA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- AGARTALA , AGARTALA
DR.MANISH BORAD (Accountant Member), SHRI MANOMOHAN DAS (Judicial Member)
RAJARSHI MOTORS PVT. LTD.,AGARTALA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- AGARTALA , AGARTALA
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- AGARTALA , AGARTALA vs RAJARSHI MOTORS PVT. LTD., AGARTALA
DR.MANISH BORAD (Accountant Member), SHRI MANOMOHAN DAS (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- AGARTALA , AGARTALA vs RAJARSHI MOTORS PVT. LTD., AGARTALA
DR.MANISH BORAD (Accountant Member), SHRI MANOMOHAN DAS (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- AGARTALA , AGARTALA vs RAJARSHI MOTORS PVT. LTD., AGARTALA
DR.MANISH BORAD (Accountant Member), SHRI MANOMOHAN DAS (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- AGARTALA , AGARTALA vs RAJARSHI MOTORS PVT. LTD., AGARTALA
DR.MANISH BORAD (Accountant Member), SHRI MANOMOHAN DAS (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- AGARTALA , AGARTALA vs RAJARSHI MOTORS PVT. LTD., AGARTALA
DR.MANISH BORAD (Accountant Member), SHRI MANOMOHAN DAS (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- AGARTALA , AGARTALA vs RAJARSHI MOTORS PVT. LTD., AGARTALA
DR.MANISH BORAD (Accountant Member), SHRI MANOMOHAN DAS (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- AGARTALA , AGARTALA vs RAJARSHI MOTORS PVT. LTD., AGARTALA
DR.MANISH BORAD (Accountant Member), SHRI MANOMOHAN DAS (Judicial Member)
ATELE VASA,KOHIMA vs ITO-W-1, DIMAPUR
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rakesh Mishra, Accountant Member Ι.Τ.Α. No.54/GAU/2024 Assessment Year: 2017-2018 Atele Vasa,...............................................Appellant Kohima, Midland Kohima Sardar, Nagaland, Pin Code No.797001 [PAN:AKUPV8688B] -Vs.- Income Tax Officer,...............................Respondent Ward-1, Dimapur, Income Tax Office, Kalibai Road, Dimapur-797112, Nagaland Appearances by: Shri C. Roy, CA, appeared on behalf of the assessee Shri Kaus
DY. COMMISSIONER OF INCOME TAX, CIRCLE-SHILLONG, SHILLONG vs THE MEGHALAYA COOPERATIVE APEX BANK LIMITED, SHILLONG
SRI MANOMOHAN DAS, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)
INCOME TAX OFFICER, WARD-1, DIGBOI, DIGBOI vs ARUNACHAL TEA COMPANY, MARGHERITA
SRI MANOMOHAN DAS, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)
