ITAT Guwahati Bench
1,674 judgments
MANDAKINI DKHAR,LUMSHNONG vs ACIT, CIRCLE - 2, GUWAHATI
the Ld. CIT(A), where also she could not succeed. The Ld. CIT(A) mainly relied on the findings of the Ld. AO. It is also seen from para 18 at page 11 of the impugned order that the Ld. CIT(A) was considerably persuaded by the fact that the notice issued by the Ld. AO for eliciting response from the assessee, were not adequately responded to. It is also seen from the impugned order that attempts to verify the nature and extent of business from the VAT returns pertaining to the state of Megha
DEEPA JHUNJHUNWALA,SHILLONG vs INCOME TAX OFFICER, WARD -1, SHILLONG, SHILLONG
the Ld. CIT(A) and thereafter aggrieved the assessee has approached the ITAT with the following grounds:
DEEPA JHUNJHUNWALA,SHILLONG vs INCOME TAX OFFICER, WARD - 1, SHILLONG, SHILLONG
the Ld. CIT(A) and thereafter aggrieved the assessee has approached the ITAT with the following grounds:
SMS SMELTERS LIMITED,NAHARLAGUN vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI, GUWAHATI
SHRI MANOMOHAN DAS, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
NAGHMA KHAN ,GUWAHATI vs ITO, WARD 2(1), GUWAHTI , GUWAHATI
SHRI RAJESH KUMAR, AM AND SHRIMANOMOHAN DAS (Judicial Member)
ASSAM GAS COMPANY LIMITED,DULIAJAN vs DCIT/ ACIT, CIRCLE 1/DBR, DIBRUGARH
SHRI MANOMOHAN DAS, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
NRIPENDRA KUMAR GHOSH,GOALPARA vs ITO, GOALPARA
SHRI MANOMOHAN DAS, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
INCOME TAX OFFICER, WARD NORTH LAKHIMPUR vs BIRI KAKUM, ESS SECTOR
the Ld. AO. The Ld. AO was not satisfied with the response given by the assessee and made the impugned addition with the following finding:
SUBHASH CHAND CHORARIA,GUWAHATI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2, GUWAHATI
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ASSAM BIO ETHANOL PRIVATE LIMITED,GUWAHATI vs ITO W-1(1), GUWAHATI, GUWAHATI
SHRI MANOMOHAN DAS, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
SEEMA SINGH,GURGAON vs DCIT, CENTRAL CENTRAL-1, GUWAHATI
SHRI MANOMOHAN DAS, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
SOLAIMAN BHUYAN,BARPETA vs INCOME TAX OFFICER, BARPETA ROAD
SHRI MANOMOHAN DAS, HONʼBLE (Judicial Member), SHRI SANJAY AWASTHI, HON'BLE (Accountant Member)
PANKAJ KUMAR,KARNAL vs CIT (APPEALS), DELHI
SHRI MANOMOHAN DAS, HON’BLE (Judicial Member), SHRI SANJAY AWASTHI, HONʼBLE (Accountant Member)
D M JEWELLERS,GUWAHATI vs ADDITIONAL / JOINT / DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX/INCOME-TAX OFFICER, GUWAHATI
SHRI MANOMOHAN DAS, HON’BLE (Judicial Member), SHRI SANJAY AWASTHI, HONʼBLE (Accountant Member)
GWASINLO KATH RENGMA,DIMAPUR, NAGALAND vs INCOME TAX OFFICER, WARD-1, DIMAPUR, DIMAPUR
SHRI MANOMOHAN DAS, HONʼBLE (Judicial Member), SHRI SANJAY AWASTHI, HON'BLE (Accountant Member)
BHAGYA KALITA,GUWAHATI vs ACIT, CENTRAL CIRCLE-1, GUWAHATI
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
BHAGYA KALITA,GUWAHATI vs ACIT, CENTRAL CIRCLE-1, GUWAHATI
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA, ACCOUNTANT MEMBER | Parties | Details | | :---------------- | :----------------------------- | | Bhagya Kalita | ACIT, Central Circle-1, Guwahati | | (Appellant) | (Respondent) | | PAN | AEJPK6947H | Appearances: Assessee represented by : S.P. Bhati, FCA. Department represented by : Kausik Ray, JCIT Date of concluding the hearing : 02-July-2025 Date of pronouncing the order : 29-September-2025 ORDER PER RAKESH MISHRA (Accounta
RALOM BORANG,BUSIHI YADA MOTORS, A SECTOR vs ASSISTANT COMMISSIONER OF INCOMEA TAX , AAYKAR BHAWAN GS ROAD
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
TAREM DARANG,PASIGHAT, ARUNCHAL PRADESH vs ITO WARD ITANAGAR, ITANAGAR
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
EDUCATION INDIA, SHILLONG,SHILLONG vs ITO, WARD-1, SHILLONG
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
