← All Benches
ITAT Guwahati Bench
1,661 judgments
PRAFULLA DEBBARMA,MUMBAI vs ITO, WARD 1(2), GUWAHATI, GUWAHATI
ITA 513/GTY/2026[2021-2022]Status: Disposed6/10/2026AY 2021-2022
PRAFULLA DEBBARMA,MUMBAI vs ITO, WARD 1(2), GUWAHATI, GUWAHATI
ITA 512/GTY/2026[2020-2021]Status: Disposed6/10/2026AY 2020-2021
LANI DAS (LEGAL HEIR OF LATE PRADIP KUMAR DAS),GUWAHATI vs ITO WARD 1(2), GUWAHATI, GUWAHATI
ITA 509/GTY/2026[2021-22]Status: Disposed6/10/2026AY 2021-22
LANI DAS (LEGAL HEIR OF LATE PRADIP KUMAR DAS),GUWAHATI vs ITO W-1(2), GUWAHATI, GUWAHATI
ITA 508/GTY/2026[2020-21]Status: Disposed6/10/2026AY 2020-21
BISHNU SONOWAL,DIRUGARH vs ITO W 1(1) DIB, DIBRUGARH
ITA 492/GTY/2026[2021-2022]Status: Disposed6/10/2026AY 2021-2022
AJAY DATTA,AGARTALA vs ITO WARD-1 AGARTALA, AGARTALA
ITA 491/GTY/2026[2021-22]Status: Disposed6/10/2026AY 2021-22
AJAY DATTA,AGARTALA vs ITO WARD-1 AGARTALA, AGARTALA
ITA 490/GTY/2026[2020-21]Status: Disposed6/10/2026AY 2020-21
HEIMON HINGE,JAINTIA HILLS vs ITO WARD (1) SHILLONG , SHILLONG
ITA 376/GTY/2026[2018-19]Status: Disposed6/10/2026AY 2018-19
RAGHURAJ SINGH RAJAWAT,JAIPUR vs DCIT-ACIT CIRLE SILCHAR/DCIT CIRCLE 1 JAIPUR, SILCHAR/JAIPUR
ITA 143/GTY/2026[2017-2018]Status: Disposed6/10/2026AY 2017-2018
KUNJA CHOUHAN,MANGALDOI vs ITO- WARD-1, TEZPUR , TEZPUR
ITA 425/GTY/2025[2013-14]Status: Disposed6/10/2026AY 2013-14
NIRMAL CHANDRA DAS,NAGAON vs INCOME TAX OFFICER WARD NAGAON, NAGAON
ITA 559/GTY/2026[2015-16]Status: Disposed6/10/2026AY 2015-16
SOHIDUL ISLAM,ASSAM vs ITO NAGAON, NAGAON
ITA 556/GTY/2026[2017-2018]Status: Disposed6/10/2026AY 2017-2018
ASSAM POWER DISTRIBUTION COMPANY LIMITED,GUWAHATI vs DCIT/ACIT, CIRCLE-2, GUWAHATI, GUWAHATI
ITA 551/GTY/2026[2024-25]Status: Disposed6/10/2026AY 2024-25
KEITHELLAKPAM BABINA DEVI,IMPHAL vs ITO WARD 2, IMPHAL
ITA 549/GTY/2026[2022-23]Status: Disposed6/10/2026AY 2022-23
SHASHI KUMAR CHOUDHARY,KOLKATA vs THE ASSISTANT/DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI
ITA 462/GTY/2026[2022-23]Status: Disposed30/9/2026AY 2022-23
SHASHI KUMAR CHOUDHARY,KOLKATA vs THE ASSISTANT/DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUWAHATI
ITA 460/GTY/2026[2022-2023]Status: Disposed30/9/2026AY 2022-2023
SHASHI KUMAR CHOUDHARY,KOLKATA vs ASSISTANT/DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUWAHATI
ITA 458/GTY/2026[2021-2022]Status: Disposed30/9/2026AY 2021-2022
SHASHI KUMAR CHOUDHARY,KOLKATA vs THE ASSISTANT/DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUWAHATI
ITA 457/GTY/2026[2020-2021]Status: Disposed30/9/2026AY 2020-2021
NIRMAL KUMAR JAIN,DELHI vs ITO WARD 2(2), GUWAHATI
ITA 349/GTY/2026[2014-15]Status: Disposed30/9/2026AY 2014-15
SATISHKUMAR MANSINH BHURIA,BHARUCH vs ITO, WARD-1, AGARTALA, AGARTALA
ITA 190/GTY/2026[2022-23]Status: Disposed30/9/2026AY 2022-23
