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ITAT Guwahati Bench

1,674 judgments

RAKESH CHANDRA SHIL SARMA,BELONIA vs ITO WARD UDAIPUR, UDAIPUR

ITA 27/GTY/2026[2017-18]Status: Disposed13/3/2026AY 2017-18

RAHUL LAPANG,RI-BHOI, MEGHALAYA vs ITO W-BYRNIHAT, BYRNIHAT, MEGHALAYA

ITA 24/GTY/2026[2016-17]Status: Disposed13/3/2026AY 2016-17

SENTILEMBA,MOKOKCHUNG, NAGALAND vs ITO WARD 2, DIMAPUR, DIMAPUR

ITA 23/GTY/2026[2020-21]Status: Disposed13/3/2026AY 2020-21

KEDONY M RITSE,KOHIMA, NAGALAND vs ITO WARD 1, DIMAPUR, DIMAPUR

ITA 22/GTY/2026[2020-21]Status: Disposed13/3/2026AY 2020-21

NAZRUL ISLAM,JURIA, NAGAON vs ITO WARD_NAGAON, NAGAON

ITA 21/GTY/2026[2015-16]Status: Disposed13/3/2026AY 2015-16

SHRIDUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

NAMRUP COLLEGE,NAMRUP vs ITO WARD 2(4) EXEMP, SHILLONG, SHILLONG

ITA 20/GTY/2026[2016-2017]Status: Disposed13/3/2026AY 2016-2017

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

PAWAN CASTINGS MEGHALAYA PRIVATE LIMITED,MEGHALAYA vs DCIT/ACIT CIR-1, GUWAHATI, GUWAHATI

ITA 2/GTY/2026[2010-11]Status: Disposed13/3/2026AY 2010-11

SHRIDUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

INCOME TAX OFFICER, WARD-1, JORHAT, JORHAT vs A SARMAH, JORHAT

ITA 18/GTY/2026[2014-15]Status: Disposed13/3/2026AY 2014-15

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

INCOME TAX OFFICER, WARD-1, JORHAT, JORHAT vs A SARMAH, JORHAT

ITA 17/GTY/2026[2014]Status: Disposed13/3/2026

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

TRILOCHAN SINGH,ASSAM vs ITO W-1(2), GUWAHATI, ASSAM

ITA 15/GTY/2026[2013-14]Status: Disposed13/3/2026AY 2013-14

SHRIDUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

HARSHARAN SINGH SETIA,IMPHAL vs ITO W-2, IMPHAL

ITA 13/GTY/2026[2020-2021]Status: Disposed13/3/2026AY 2020-2021

SHRIDUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

DAMECHWA DHAR,JAINTIA HILLS vs ACIT-CIR SHILLONG, SHILLONG

ITA 12/GTY/2026[2022-23]Status: Disposed13/3/2026AY 2022-23

KEDONY M RITSE,KOHIMA, NAGALAND vs ITO WARD 1, DIMAPUR, DIMAPUR, NAGALAND

ITA 11/GTY/2026[2022-23]Status: Disposed13/3/2026AY 2022-23

BABLU GUPTA,GUWAHATI vs ITO-W-1(1), GUWAHATI

ITA 10/GTY/2026[2014-15]Status: Disposed13/3/2026AY 2014-15

MAHALAXMI CONTINENTAL LIMITED,GUWAHATI vs INCOME TAX OFFICER (DCIT/ACIT CIR-1), GUWAHATI

ITA 54/GTY/2025[2016-17]Status: Disposed13/3/2026AY 2016-17

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

MAHALAXMI CONTINENTAL LIMITED,GUWAHATI vs INCOME TAX OFFICER (DCIT/ACIT CIR-1), GUWAHATI

ITA 53/GTY/2025[2015-16]Status: Disposed13/3/2026AY 2015-16

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

JIA MONGRI SANGMA,NONGALBIRA vs ITO, SHILLONG

ITA 443/GTY/2025[2021-22]Status: Disposed13/3/2026AY 2021-22

JIA MONGRI SANGMA,NONGALBIRA vs ITO, SHILLONG

ITA 442/GTY/2025[2021-22]Status: Disposed13/3/2026AY 2021-22

SHRIDUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

JIA MONGRI SANGMA,NONGALBIRA vs ITO, SHILLONG

ITA 441/GTY/2025[2021-22]Status: Disposed13/3/2026AY 2021-22

SHRIDUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

KEDONY M RITSE,KOHIMA vs INCOME TAX OFFICER WARD-1, DIMAPUR, DIMAPUR

ITA 436/GTY/2025[2022-23]Status: Disposed13/3/2026AY 2022-23

SHRIDUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)