← All Benches
ITAT Dehradun Bench
1,438 judgments
DCIT (INTERNATIONAL TAXATION), DEHRADUN vs M/S WELL FLOW DRILLING SERVICES WLL, MUMBAI
ITA 370/DEL/2017[2008-09]Status: Disposed9/11/2021AY 2008-09
M/S ROLLS-ROYCE SINGAPORE PTE LTD.,NEW DELHI vs DCIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 303/DEL/2017[2013-14]Status: Disposed9/11/2021AY 2013-14
M/S. SHEEL CHAND AGROILS (P) LTD.,NEW DELHI vs ACIT, HALDWANI
ITA 804/DEL/2017[2012-13]Status: Disposed26/10/2021AY 2012-13
DEV BHOOMI AUTOMOBILES PVT. LTD.,DEHRADUN vs ACIT, CIRCLE, HARIDWAR
ITA 2153/DEL/2018[2011-12]Status: Disposed25/10/2021AY 2011-12
DEV BHOOMI AUTOMOBILES PVT. LTD.,DEHRADUN vs ACIT, CIRCLE, HARIDWAR
ITA 2152/DEL/2018[2010-11]Status: Disposed25/10/2021AY 2010-11
DEV BHOOMI AUTOMOBILES PVT. LTD.,DEHRADUN vs ACIT, CIRCLE, HARIDWAR
ITA 2151/DEL/2018[2009-10]Status: Disposed25/10/2021AY 2009-10
INTECSEA ASIA PACIFIC SDN BHD,MALAYSIA vs ACIT, INTERNATIONAL TAXATION, CIRCLE- 1, DEHRADUN
ITA 5577/DEL/2018[2015-16]Status: Disposed8/10/2021AY 2015-16
RAJU VERMA,DEHRADUN vs DCIT, DEHRADUN
ITA 1804/DEL/2017[2005-06]Status: Disposed5/10/2021AY 2005-06
RAJU VERMA,DEHRADUN vs DCIT, DEHRADUN
ITA 1803/DEL/2017[2004-05]Status: Disposed5/10/2021AY 2004-05
RAJU VERMA,DEHRADUN vs DCIT, DEHRADUN
ITA 1802/DEL/2017[2003-04]Status: Disposed5/10/2021AY 2003-04
RAJU VERMA,DEHRADUN vs DCIT, DEHRADUN
ITA 1801/DEL/2017[2002-03]Status: Disposed5/10/2021AY 2002-03
RAJU VERMA,DEHRADUN vs DCIT, DEHRADUN
ITA 1800/DEL/2017[2001-02]Status: Disposed5/10/2021AY 2001-02
RAJU VERMA,DEHRADUN vs DCIT, DEHRADUN
ITA 1799/DEL/2017[2000-01]Status: Disposed5/10/2021AY 2000-01
RAJU VERMA,DEHRADUN vs DCIT, DEHRADUN
ITA 1798/DEL/2017[1999-2000]Status: Disposed5/10/2021AY 1999-2000
SH. TOSH KUMAR JAIN,HARIDWAR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, DEHRADUN
ITA 14/DDN/2021[2010-2011]Status: Disposed29/9/2021AY 2010-2011
ITO, WARD-1(3)(3), HARIDWAR vs TOSH KUMAR JAIN, HARIDWAR
ITA 3489/DEL/2018[2010-11]Status: Disposed29/9/2021AY 2010-11
M/S. SHINGHAL ENTERPRISES,UTTRAKHAND vs ITO, UTTRAKHAND
ITA 4300/DEL/2011[2008-09]Status: Disposed29/9/2021AY 2008-09
M/S. SHINGHAL ENTERPRISES,UTTRAKHAND vs ITO, UTTRAKHAND
ITA 4299/DEL/2011[2004-05]Status: Disposed29/9/2021AY 2004-05
CHILD CARE AND YOUTH DEVELOPMENT SOCIETY,DEHRADUN vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 2/DDN/2021[-]Status: Disposed22/9/2021
GAUTAM RESIDENCY HOTEL & BANQUET,DELHI vs ITO, RISHIKESH
ITA 546/DEL/2016[2012-13]Status: Disposed22/9/2021AY 2012-13
