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ITAT Cuttack Bench

3,788 judgments

PAHANAWA ASSOCIATES PRIVATE LIMITED,BHUBANESWAR vs JCIT, RANGE-1, BHUBANESWAR

ITA 174/CTK/2023[2015-16]Status: Disposed3/9/2024AY 2015-16

INCOME TAX OFFICER (EXEMPTIONS), BERHAMPUR, AAYAKAR BHAWAN vs SEVA BHARATI, MUNDIGARH

ITA 287/CTK/2024[2021-22]Status: Heard2/9/2024AY 2021-22

TRIL;OCHAN MISHRA,KHORDA vs ITO,KHORDA WARD, KHORDA

ITA 274/CTK/2024[2015-16]Status: Disposed2/9/2024AY 2015-16

TRILOCHAN MISHRA,KHORDA vs ITO, KHORDA WARD, KHORDA

ITA 273/CTK/2024[2013-14]Status: Heard2/9/2024AY 2013-14

TRILOCHAN MISHRA,KHORDA vs ITO, KHORDA WARD,KHORDA, KHORDA

ITA 272/CTK/2024[2011-12]Status: Heard2/9/2024AY 2011-12

TILOCHAN MISHRA,KHODA vs ITO, KHORDA WARD, KHORDA

ITA 271/CTK/2024[2010-11]Status: Heard2/9/2024AY 2010-11

RANJEET KUMAR SETH,KULAD, KULAD NALCO NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1), BHUBANESWAR, AAYAKAR BHAWAN, RAJSWA VIHAR

ITA 51/CTK/2024[2018-19]Status: Disposed30/8/2024AY 2018-19

AMOGH CLASSES PRIVATE LIMITED,BHUBANESWAR vs ITO,WARD-1(1), BHUBANESWAR

ITA 326/CTK/2024[2017-18]Status: Disposed30/8/2024AY 2017-18

JEEVAN DEEPTI TRUST FOR EDUCATION AND RESEARCH,BHUBANESWAR vs ITO, EXEMPTION WARD, BHUBANESWAR, VSS NAGAR ROAD

ITA 322/CTK/2024[2018-19]Status: Disposed30/8/2024AY 2018-19

JEEVAN DEEPTI TRUST FOR EDUCATION AND RESEARCH,BHUBANESWAR vs ITO, EXEMPTION WARD, BHUBANESWAR, BHUBANESWAR

ITA 321/CTK/2024[2017-18]Status: Disposed30/8/2024AY 2017-18

JEEVAN DEEPTI TRUST FOR EDUCATION AND RESEARCH,BHUBANESWAR vs ITO, EXEMPTION WARD, BHUBANESWAR

ITA 320/CTK/2024[2013-14]Status: Disposed30/8/2024AY 2013-14

AMOGH CLASSES PRIVATE LIMITED,BHUBANESWAR vs ITO,WARD-1(1), BHUBANESWAR

ITA 319/CTK/2024[2017-18]Status: Disposed30/8/2024AY 2017-18

AMOGH CLASSES PRIVATE LIMITED,BHUBANESWAR vs ITO,WARD-1(1), BHUBANESWAR

ITA 317/CTK/2024[2014-15]Status: Disposed30/8/2024AY 2014-15

AMOGH CLASSES PRIVATE LIMITED,BHUBANESWAR vs ITO,WARD-1(1), BHUBANESWAR

ITA 316/CTK/2024[2014-15]Status: Disposed30/8/2024AY 2014-15

AMOGH CLASSES PRIVATE LIMITED,BHUBANESWAR vs ITO,WARD-1(1), BHUBANESWAR

ITA 315/CTK/2024[2017-18]Status: Disposed30/8/2024AY 2017-18

SRI GANAPATI ORES AND ISPAT PRIVATE LIMITED,ROURKELA vs ITO,WARD-3, ROURKELA

ITA 308/CTK/2024[2018-19]Status: Disposed30/8/2024AY 2018-19

KAMALA KANTA BASA,BARIPADA vs ITO, BARIPADA

ITA 329/CTK/2024[2017-18]Status: Disposed29/8/2024AY 2017-18

RANJIT KUMAR HAZRA,CUTTACK vs ITO, WARD 2(4), CUTTACK, CUTTACK

ITA 307/CTK/2024[2017-18]Status: Disposed29/8/2024AY 2017-18

PRIYADARSHINI MAHILA MAHAVIDAYALAYA JALDA,JALDA ROURKELA vs ACIT,RANGE-1, SAMBALPUR

ITA 303/CTK/2024[2020-21]Status: Disposed29/8/2024AY 2020-21

PRAMOD KUMAR MODI,ANGUL vs INCOME TAX OFFICER, ANGUL WARD, ANGUL, ANGUL

ITA 285/CTK/2024[2016-17]Status: Disposed29/8/2024AY 2016-17