← All Benches

ITAT Cuttack Bench

3,788 judgments

BRIDGEWELL EDUCATIONAL & CHARITABLE TRUST,BHUBANESWAR vs ITO, EXEMPTION WARD, BHUBANESWAR

ITA 748/CTK/2026[2023-24]Status: Disposed20/8/2026AY 2023-24

PRAVAT KUMAR PAL,DHENKANAL vs THE INCOME TAX OFFICER, WARD DHENKANAL, DHENKANAL

ITA 692/CTK/2026[2017-18]Status: Disposed20/8/2026AY 2017-18

INDRAMANI SAHU,ANGUL vs INCOME TAX OFFICER, ANGUL

ITA 684/CTK/2026[2019-20]Status: Disposed20/8/2026AY 2019-20

SANTANU KUMAR DIXIT,KAKATAPUR vs ITO, WARD, PURI

ITA 592/CTK/2026[2017-2017]Status: Disposed20/8/2026AY 2017-2017

REGULATED MARKET COMMITTEE,PARALAKHEMUNDI vs INCOME TAX OFFICER, WARD 1, BERHAMPUR

ITA 578/CTK/2026[2017-2018]Status: Disposed20/8/2026AY 2017-2018

MRTC INDIA PVT LTD,PARADEEP vs DCIT CIRCLE-1(1), BHUBANESWAR, BHUBANESWAR

ITA 558/CTK/2026[2017-18]Status: Disposed20/8/2026AY 2017-18

SIKHYA O PRAGATI CHARITABLE TRUST,BALASORE vs ITO (EXEMPTION), CUTTACK, CUTTACK

ITA 760/CTK/2026[2026-27]Status: Disposed19/8/2026AY 2026-27

PRADIPTAKUMARPATEL RAJA RADHAKANTA PATEL,ODISHA vs ITO, WARD-2(1), SAMBALPUR

ITA 754/CTK/2026[2014-15]Status: Disposed19/8/2026AY 2014-15

SUDHIR KUMAR PANDA,BHUBANESWAR vs ITO WARD-4(3),BHUBANESWAR, BHUBANESWAR

ITA 743/CTK/2026[2015-16]Status: Disposed19/8/2026AY 2015-16

RAYAGADA DIOCESAN EDUCATIONAL TRUST,RAYAGADA vs THE INCOME TAX OFFICER(EXEMPTION) WARD, BERHAMPUR, BERHAMPUR

ITA 712/CTK/2026[2018-19]Status: Disposed19/8/2026AY 2018-19

RAYAGADA DIOCESAN EDUCATIONAL TRUST,RAYAGADA vs THE INCOME TAX OFFICER(EXEMPTION) WARD, BERHAMPUR, BERHAMPUR

ITA 711/CTK/2026[2018-19]Status: Disposed19/8/2026AY 2018-19

MANZIL KUMAR GHOSH,MAYURBHANJ vs INCOME TAX OFFICER WARD-1,BARIPADA, BARIPADA

ITA 699/CTK/2026[2016-17]Status: Disposed19/8/2026AY 2016-17

BALASORE SARASWATA SANGMA,BALASORE vs THE INCOME TAX OFFICER(EXEMPTIONS), CUTTACK, CUTTACK

ITA 697/CTK/2026[2026-27]Status: Disposed19/8/2026AY 2026-27

BALASORE TECHNICAL SCHOOL,BALASORE vs ITO EXEMPTION, CUTTACK, CUTTACK

ITA 694/CTK/2026[AY 2022-23]Status: Disposed19/8/2026

HOTEL MAHARAJA,BARGARH vs ITO, WARD BARGARH, BARGARH

ITA 686/CTK/2026[2013-14]Status: Disposed19/8/2026AY 2013-14

HOTEL MAHARAJA,BARGARH vs ITO WARD BARGARH, BARGARH

ITA 685/CTK/2026[2013-14]Status: Disposed19/8/2026AY 2013-14

PRADIPTAKUMARPATEL RAJA RADHAKANTA PATEL,SAMBHALPUR vs INCOME TAX OFFICER, SAMBALPUR

ITA 639/CTK/2026[2013-14]Status: Disposed19/8/2026AY 2013-14

M/S. HOTEL MAHARAJA,BARGARH vs ITO, BARGARH WARD, BARGARH

ITA 140/CTK/2026[2014-15]Status: Disposed19/8/2026AY 2014-15

BIJAYA KUMAR PRUSTY,CUTTACK vs ITO, WARD 1(1), CUTTACK, CUTTACK

ITA 667/CTK/2026[2019-20]Status: Disposed18/8/2026AY 2019-20

ASIT BEHERA,CUTTACK vs INCOME TAX OFFICER, WARD 1(1), CUTTACK

ITA 666/CTK/2026[2018-2019]Status: Disposed18/8/2026AY 2018-2019