ITAT Cuttack Bench
3,788 judgments
SMT. NANDITA SAU,MAYURBHANJ vs INCOME TAX OFFICER, WARD-1, BARIPADA
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
ARYA AGRI & AQUA PRIVATE LIMITED,BHUBANESWAR vs DCIT, CIRCLE 1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ARYA AGRI & AQUA PRIVATE LIMITED,BHUBANESWAR vs DCIT, CIRCLE 1(1), BHUBANESWAR, BHUBANESWAR
the Hon'ble Income Tax Appellate Tribunal to reject the addition made by the AO and allow the income as agricultural income and accordingly adjudicate the matter in favour of the assessee. Therefore, the addition of Rs.1,88,34,720 be deleted on the facts and circumstances of the case.
SAHOO DISTRIBUTERS PRIVATE LIMITED,JAJPUR vs ASST,CIT, CENTRAL CIRCLE , AAYAKAR BHAWAN
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
SAHOO DISTRIBUTERS PRIVATE LIMITED,JAJPUR vs ASST.CIT,CENTRAL CIRCLE, AAYAKAR BHAWAN,SHELTER SQUARE,
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
SAHOO DIOSTRIBUTERS PRIVATE LIMITED,JAJPUR vs ASSTT.CIT, CENTRAL CIRCLE, CUTTACK
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
PRATAP CHANDRA SAHOO,JAJPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CUTTACK, CUTTACK
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
SAHOO DISTRIBUTERS PRIVATE LIMITED,JAJPUR vs ASSTT.CIT, CENTRAL CIRCLE, CUTTACK
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
SAHOO DISTRIBUTERS PRIVATE LIMITED,JAJPUR vs ASSTT. CIT, CENTRAL CIRCLE, CUTTACK
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
PRATAP CHANDRA SAHOO,JAJPUR vs ACIT, CENTAL CIRCLE, CUTTACK
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
PRATAP CHANDRA SAHOO,JAJPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CUTTACK, CUTTACK
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
PRATAP CHANDRA SAHOO,JAJPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CUTTACK, CUTTACK
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
PRATAP CHANDRA SAHOO,JAJPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CUTTACK, CUTTACK
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
SAHOO DISTRIBUTERS PRIVATE LIMITED,JAJPUR vs ASSTT. CIT, CENTRAL CIRCLE, CUTTACK
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
PRATAP CHANDRA SAHOO,JAJPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CUTTACK, CUTTACK
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
PRATAP CHANDRA SAHOO,JAJPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CUTTACK, CUTTACK
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
PRATAP CHANDRA SAHOO,JAJPUE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CUTTACK, CUTTACK
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
PRATAP CHANDRA SAHOO,JAJPUR vs ASSITANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, CUTTACK, CUTTACK
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
PRATAP CHANDRA SAHOO,JAJPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CUTTACK, CUTTACK
ITA No ITA No ITA No ITA No ITA No ITA No ITA No ITA No ITA No ITA No ITA No ITA No ITA No Pratap Chandra Babuganj Bazar, Dist: Jajpur
PRATAP CHANDRA SAHOO,JAJPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CUTTACK, CUTTACK
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)