ITAT Cuttack Bench
3,788 judgments
ANUPAMA MOHAPATRA,BARGARH vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SAMBALPUR, SAMBALPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
MGM MINERALS LIMITED,FOREST PARK vs ACIT (TDS), BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SCAN INDURSTRIES PRIVATE LIMITED,SUNDARGARH vs PR. CIT, SAMBALPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SRI BAIDYANATH MEMORIAL TRUST,BHUBANESWAR vs ITO,EXEMPTION CIRCLE, BHUBANESWAR
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
INDIRA GANDHI INSTITUTE OF TECHNOLOGY,SARANGA vs ITO,EXEMPTION,BHUBANESWAR, BHUBANESWAR
ROURKELA WHOLESALE CONSUMER COOPERATIVE STORES LIMITED,ROURKELA vs INCOME TAX OFFICER, WARD-3, ROURKELA, ROURKELA
ROURKELA WHOLESALE CONSUMER COOPERATIVE STORES LIMITED,ROURKELA vs INCOME TAX OFFICER, WARD-3, ROURKELA, ROURKELA
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
MULTIPURPOSE ASSOCIATION FOR RECIPROCAL SERVICE,PURI vs COMMISSIONER OF INCOME TAX (EXEMPTION), HYDERABAD
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
HUMAN DEVELOPMENT CENTRE,KHORDA vs ITO, EXEMPTION WARD, BHUBANESWAR
rejecting exemption u/s.80c of the Act.
SOCIETY FOR COMMUNITY REHABILITATION,RAYAGADA vs ITO, EXEMPTION, CUTTACK
rejecting registration u/s 80 G of the Act.
KRUSHI SAMPARK,BARO vs INCOME TAX OFFICER, EXEMPTION CUTTACK
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
KRUSHI SAMPARK,BARO vs INCOME TAX OFFICER, EXEMPTION CUTTACK
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
AASTHA REHAB CARE SOCIETY,NIMOI COMPLEX vs INCOME TAX OFFICER, EXEMPTION CUTTACK
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
MYSTERY OF MOTHERS,GANAPATI TOWER vs INCOME TAX OFFICER, WARD(I), BHUBANESWAR
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
MANAGING COMMITTEE OF SARASWATI SISHU VIDYA MANDIR,PIPLI vs INCOME TAX OFFICER, EXEMPTION CIRCLE, BHUBANESWAR
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
MANAGING COMMITTEE OF SARASWATI SISHU VIDYA MANDIR,JAYPURKILLA, PIPLI vs INCOME TAX OFFICER, EXEMPTION CIRCLE, BHUBANESWAR
rejecting registration u/s 12 AB and 80 G of the Act.
MYSTERY OF MOTHERS,GANAPATI TOWER vs INCOME TAX OFFICER, WARD(I), BHUBANESWAR
rejecting registration u/s 12 AB and 80 G of the Act.
POPET,BARAMUNDA VILLAGE vs ITO, EXEMPTION WARD, BERHAMPUR
SHRI GEORGE MATHAN, JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)
CHOUDHURY SWAPAN KUMAR MOHAPATRA,BALASORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BASANTI AUTO AGENCY,BALASORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)