← All Benches

ITAT Cuttack Bench

3,788 judgments

ACIT, CIRCLE-5(1), BHUBANESWAR vs SRI PADMA CHARAN PATRA, BHUBANESWAR

ITA 368/CTK/2017[2014-15]Status: Disposed17/4/2018AY 2014-15

MARUTI ESTATE (INDIA) PVT. LTD.,BHUBANESWAR vs ACIT, CIRCLE-2(1), BHUBANESWAR

ITA 321/CTK/2017[2004-05]Status: Disposed17/4/2018AY 2004-05

PRADEEP SINGH GREWAL,MAYURBHANJ vs ACIT, BALASORE CIRCLE, BALASORE

ITA 518/CTK/2017[2007-08]Status: Disposed16/4/2018AY 2007-08

BIKASH AGARWALLA,BHUBANESWAR vs ITO, WARD-2(3), BHUBANESWAR

ITA 349/CTK/2017[2014-15]Status: Disposed16/4/2018AY 2014-15

SUBRAT KUMAR SATPATHY,BHUBANESWAR vs ACIT, CIRCLE-2(2), BHUBANESWAR

ITA 339/CTK/2017[2011-12]Status: Disposed16/4/2018AY 2011-12

NILACHAL BUILD-TECH & RESORTS PVT. LTD.,BHUBANESWAR vs ACIT, CIRCLE-1(2), BHUBANESWAR

ITA 324/CTK/2017[2011-12]Status: Disposed16/4/2018AY 2011-12

CUTTACK MUNICIPAL CORPORATION,CUTTACK vs ACIT, TDS-II, BHUBANESWAR

ITA 130/CTK/2017[2009-10]Status: Disposed16/4/2018AY 2009-10

PARADEEP PHOSPHATES LIMITED,BHUBANESWAR vs ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR, BHUBANESWAR

ITA 23/CTK/2015[2006-07]Status: Disposed16/4/2018AY 2006-07

ACIT, CIRLCE-1(2), BHUBANESWAR, BHUBANESWAR vs PARADEEP PHOSPHATES LIMITED, BHUBANESWAR

ITA 515/CTK/2014[2006-07]Status: Disposed16/4/2018AY 2006-07

DCIT, CIRCLE-4(1), BHUBANESWAR vs M/S. THE ORISSA STATE HANDLOOM WEAVERS COOPERATIVE SOCIETY LIMITED, BHUBANESWAR

ITA 365/CTK/2017[2014-15]Status: Disposed9/4/2018AY 2014-15

DCIT, CIRCLE-4(1), BHUBANESWAR vs M/S. THE ORISSA STATE HANDLOOM WEAVERS COOPERATIVE SOCIETY LIMITED, BHUBANESWAR

ITA 364/CTK/2017[2013-14]Status: Disposed9/4/2018AY 2013-14

DCIT, CIRCLE-4(1), BHUBANESWAR vs M/S. THE ORISSA STATE TASSAR & SILK COOPERATIVE SOCIETY LTD., BHUBANESWAR

ITA 363/CTK/2017[2014-15]Status: Disposed9/4/2018AY 2014-15

DCIT, CIRCLE-4(1), BHUBANESWAR vs M/S. THE ORISSA STATE TASSAR & SILK COOPERATIVE SOCIETY LTD., BHUBANESWAR

ITA 362/CTK/2017[2013-14]Status: Disposed9/4/2018AY 2013-14

CYBERTECH SOFTWARE AND MULTIMEDIA PVT. LTD.,BHUBANESWAR vs DCIT, CORPORATE CIRCLE-1(1), BHUBANESWAR

ITA 279/CTK/2017[2012-13]Status: Disposed9/4/2018AY 2012-13

ACIT, INTERNATIONAL TAXATION, BHUBANESWAR vs SRIKANT MOHANTY, BHUBANESWAR

ITA 216/CTK/2017[2013-14]Status: Disposed9/4/2018AY 2013-14

ACIT, INTERNATIONAL TAXATION, BHUBANESWAR vs SRIKANT MOHANTY, BHUBANESWAR

ITA 215/CTK/2017[2012-13]Status: Disposed9/4/2018AY 2012-13

THE BOUDH CENTRAL CO-OPERATIVE BANK LTD.,BOUDH vs DCIT, BERHAMPUR CIRCLE, BERHAMPUR

ITA 397/CTK/2016[2012-13]Status: Disposed9/4/2018AY 2012-13

CLASSIC SUPER CONSTRUCTION,BHUBANESWAR vs DCIT, CIRCLE-1(1), BHUBANESWAR

ITA 180/CTK/2017[2009-10]Status: Disposed6/4/2018AY 2009-10

MAMATA PATRA,BHUBANESWAR vs JCIT, RANGE-5, BHUBANESWAR

ITA 136/CTK/2017[2015-16]Status: Disposed6/4/2018AY 2015-16

ACIT, BHUBANESWAR vs M/S. CLASSIC SUPER CONSTRUCTION, BHUBANESWAR

ITA 57/CTK/2015[2010-11]Status: Disposed6/4/2018AY 2010-11