← All Benches
ITAT Cuttack Bench
3,788 judgments
DCIT (EXEMPTIONS), BHUBANESWAR vs M/S. S.M.CHARITABLE EDUCATIONAL TRUST, BHUBANESWAR
ITA 432/CTK/2017[2011-12]Status: Disposed28/8/2018AY 2011-12
DCIT (EXEMPTIONS), BHUBANESWAR vs M/S. S.M.CHARITABLE EDUCATIONAL TRUST, BHUBANESWAR
ITA 431/CTK/2017[2009-10]Status: Disposed28/8/2018AY 2009-10
DCIT (EXEMPTIONS), BHUBANESWAR vs M/S. S.M.CHARITABLE EDUCATIONAL TRUST, BHUBANESWAR
ITA 430/CTK/2017[2009-10]Status: Disposed28/8/2018AY 2009-10
PARADEEP PHOSPHATES LIMITED,BHUBANESWAR vs ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR
ITA 413/CTK/2017[2013-14]Status: Disposed28/8/2018AY 2013-14
PARADEEP PHOSPHATES LIMITED,BHUBANESWAR vs ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR
ITA 412/CTK/2017[2012-13]Status: Disposed28/8/2018AY 2012-13
ITO, KHURDA vs BULARAM DALAI, KHURDA
ITA 294/CTK/2015[2009-10]Status: Disposed28/8/2018AY 2009-10
TB AND ID HOSPITAL,PURI vs ITO-TDS(1), BHUBANESWAR
ITA 326/CTK/2018[2014-15]Status: Disposed27/8/2018AY 2014-15
TB AND ID HOSPITAL,PURI vs ITO-TDS(1), BHUBANESWAR
ITA 325/CTK/2018[2014-15]Status: Disposed27/8/2018AY 2014-15
TB AND ID HOSPITAL,PURI vs ITO-TDS(1), BHUBANESWAR
ITA 324/CTK/2018[2014-15]Status: Disposed27/8/2018AY 2014-15
TB AND ID HOSPITAL,PURI vs ITO-TDS(1), BHUBANESWAR
ITA 323/CTK/2018[2013-14]Status: Disposed27/8/2018AY 2013-14
JCIT(OSD), CENTRAL CIRCLE, SAMBALPUR vs MAGAN KUMAR AGARWAL, BOLANGIR
ITA 182/CTK/2018[2015-16]Status: Disposed27/8/2018AY 2015-16
DCIT, CORPORATE CIRCLE-1(1), BHUBANESWAR vs ADITYA CAR AUTOMOTIVES PVT. LTD., BHUBANESWAR
ITA 165/CTK/2018[2013-14]Status: Disposed27/8/2018AY 2013-14
SANJEEV KUMAR KAPOOR,RAJGANGPUR vs JCIT, ROURKELA RANGE, ROURKELA
ITA 505/CTK/2017[2011-12]Status: Disposed27/8/2018AY 2011-12
T.R.CHEMICALS LTD.,RAJGANGPUR vs JOINT COMMISSIONER OF INCOME TAX, ROURKELA
ITA 504/CTK/2017[2011-12]Status: Disposed27/8/2018AY 2011-12
ACIT, CIRCLE-5(1), BHUBANESWAR vs SRI DEVJYOTI PATNAIK, BHUBANESWAR
ITA 369/CTK/2017[2012-13]Status: Disposed27/8/2018AY 2012-13
TB AND ID HOSPITAL,PURI vs ITO-TDS(1), BHUBANESWAR
ITA 327/CTK/2018[2014-15]Status: Disposed27/8/2018AY 2014-15
DCIT, CORPORATE CIRCLE-1(1), BHUBANESWAR vs AKASH INFR-CON PROJECTS PVT. LTD., BHUBANESWAR
ITA 159/CTK/2018[2013-14]Status: Disposed24/8/2018AY 2013-14
M/S. NATIONAL TRANSPORT,KEONJHAR vs PRINCIPAL CIT, CUTTACK CHARGE, CUTTACK
ITA 179/CTK/2017[2012-13]Status: Disposed24/8/2018AY 2012-13
DCIT, SAMBALPUR vs M/S. TARINI LOADING CONTRACTORS, KEONJHAR
ITA 33/CTK/2015[2010-11]Status: Disposed24/8/2018AY 2010-11
ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR vs M/S. T.S.ALLOYS LIMITED, BHUBANESWAR
ITA 405/CTK/2017[2013-14]Status: Disposed9/8/2018AY 2013-14