← All Benches

ITAT Cuttack Bench

3,788 judgments

CRESCENT ARTIMES (P) LIMITED,BHUBANESWAR vs ITO, WARD-1(3), BHUBANESWAR

ITA 118/CTK/2019[2009-10]Status: Disposed24/7/2019AY 2009-10

SUJIT KUMAR BEHERA,BHUBANESWAR vs ITO, WARD-2(2), BHUBANESWAR

ITA 190/CTK/2018[2011-12]Status: Disposed24/7/2019AY 2011-12

M/S. G.N.MOHANTY AND CO.,BHUBANESWAR vs ITO, WARD-1(2), BHUBANESWAR

ITA 397/CTK/2017[2007-08]Status: Disposed24/7/2019AY 2007-08

SANTANU KUMAR SATPATHY,ANGUL vs ITO, WARD-1, DHENKANAL

ITA 434/CTK/2016[2010-11]Status: Disposed24/7/2019AY 2010-11

JCIT(OSD), CIRCLE-4(1), BHUBANESWAR vs M/S. ORISSA STATE HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LTD., BHUBANESWAR

ITA 120/CTK/2016[2011-12]Status: Disposed24/7/2019AY 2011-12

PRASANTA KUMAR ROUTRAY,BHUBANESWAR vs ITO,WARD-2(1), BHUBANESWAR

ITA 111/CTK/2019[2013-14]Status: Disposed23/7/2019AY 2013-14

PGS CONSTRUCTION,PURI vs ITO, PURI WARD, PURI

ITA 494/CTK/2017[2011-12]Status: Disposed23/7/2019AY 2011-12

DCIT, CORPORATE CIRCLE-1(1), BHUBANESWAR vs M/S. MAGNUM SEA FOODS LTD., BHUBANESWAR

ITA 123/CTK/2017[2010-11]Status: Disposed16/7/2019AY 2010-11

ASHOK KUMAR AGARWALA,MAYURBHANJ vs ITO, BARIPADA

ITA 424/CTK/2015[2010-11]Status: Disposed15/7/2019AY 2010-11

ACIT, CUTTACK vs GANGADHAR JENA, PARADEEP

ITA 357/CTK/2015[2011-12]Status: Disposed15/7/2019AY 2011-12

M/S. UNIDEEP FOOD PROCESSING PVT. LTD.,BHUBANESWAR vs ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR

ITA 328/CTK/2017[2007-08]Status: Disposed8/7/2019AY 2007-08

PURNIMA SAHU,BHUBANESWAR vs DCIT,CIRCLE-4(1), BHUBANESWAR

ITA 27/CTK/2019[2013-14]Status: Disposed1/7/2019AY 2013-14

GURDAYAL SINGH,KEONJHAR vs PRINCIPAL CIT, CUTTACK

ITA 194/CTK/2018[2013-14]Status: Disposed1/7/2019AY 2013-14

M/S. BHAGIRATHI METAL INDUSTRIES PVT. LTD.,BHUBANESWAR vs DCIT, CIRCLE-1(1), BHUBANESWAR

ITA 76/CTK/2019[2015-16]Status: Disposed14/6/2019AY 2015-16

SHRI NIROD KUMAR SAHOO,DHENKANAL vs ITO, DHENKANAL WARD, DHENKANAL

ITA 31/CTK/2019[2012-13]Status: Disposed14/6/2019AY 2012-13

M/S. SHREE GANESH RICE MILL,KHURDA vs ITO, KHURDA WARD, KHURDA

ITA 383/CTK/2018[2012-13]Status: Disposed14/6/2019AY 2012-13

ITO, PHULBANI WARD, PHULBANI vs P. BRAJA KISHORE PATRO, GANJAM

ITA 179/CTK/2018[2012-13]Status: Disposed14/6/2019AY 2012-13

SHRI DHIREN KUMAR SAHOO,DHENKANAL vs ITO, DHENKANAL WARD, DHENKANAL, DHENKANAL

ITA 32/CTK/2019[2012-13]Status: Disposed13/6/2019AY 2012-13

CENTRE FOR EDUCATION RESEARCH & TRAINING TRUST,SAMBALPUR vs CIT(EXEMPTIONS), HYDERABAD

ITA 524/CTK/2017[2016-17]Status: Disposed11/6/2019AY 2016-17

PRADEEP RAJKARAT,BHUBANESWAR vs ITO, WARD-1(4), BHUBANESWAR

ITA 91/CTK/2019[2010-11]Status: Disposed6/6/2019AY 2010-11