← All Benches
ITAT Cuttack Bench
3,788 judgments
SAMANTA RAJ FILMS PVT. LTD.,CUTTACK vs ACIT, RANGE-2, CUTTACK
ITA 389/CTK/2010[1993-94]Status: Heard2/2/2023AY 1993-94
SAMANTA RAJ FILMS PVT. LTD.,CUTTACK vs ACIT, RANGE-2, CUTTACK
ITA 388/CTK/2010[1992-93]Status: Heard2/2/2023AY 1992-93
SAMANTA RAJ FILMS PVT. LTD.,CUTTACK vs ACIT, RANGE-2, CUTTACK
ITA 387/CTK/2010[1991-92]Status: Heard2/2/2023AY 1991-92
SAMANTA RAJ FILMS PVT. LTD.,CUTTACK vs ACIT, RANGE-2, CUTTACK
ITA 386/CTK/2010[1990-91]Status: Heard2/2/2023AY 1990-91
SAMANTA RAJ FILMS PVT. LTD.,CUTTACK vs ACIT, RANGE-2, CUTTACK
ITA 385/CTK/2010[1989-90]Status: Heard2/2/2023AY 1989-90
SAMANTA RAJ FILMS PVT. LTD.,CUTTACK vs ACIT, RANGE-2, CUTTACK
ITA 384/CTK/2010[1988-89]Status: Heard2/2/2023AY 1988-89
SAMANTA RAJ FILMS PVT. LTD.,CUTTACK vs ACIT, RANGE-2, CUTTACK
ITA 383/CTK/2010[1987-88]Status: Heard2/2/2023AY 1987-88
BIBHUDUTTA PANDA,BHUBANESWAR vs ASST.CIT, CORPORATE CIRCLE 1(2), BHUBANESWAR
ITA 81/CTK/2022[2012-13]Status: Disposed1/2/2023AY 2012-13
BIBHUDUTTA PANDA,BHUBANESWAR vs ASST.CIT CORPORATE CIRCLE-1(2), BHUBANESWAR
ITA 80/CTK/2022[2011-12]Status: Disposed1/2/2023AY 2011-12
BIBHUDUTTA PANDA,BHUBANESWAR vs ASST.CIT,CORPORATE CIRCLE-1(2), BHUBANESWAR
ITA 79/CTK/2022[2010-11]Status: Disposed1/2/2023AY 2010-11
BIBHUDUTTA PANDA,BHUBANESWAR vs ASST.CIT, CORPORATE CIRCLE-1(2), BHUBANESWAR
ITA 78/CTK/2022[2009-10]Status: Disposed1/2/2023AY 2009-10
BIBHUDUTTA PANDA,BHUBANESWAR vs ASST.CIT, CORPORATE CIRCLE-1(2), BHUBANESWAR
ITA 77/CTK/2022[2008-09]Status: Disposed1/2/2023AY 2008-09
BIBHUDUTTA PANDA,BHUBANESWAR vs ASST.CIT, CORPORATE CIRCLE-1(2), BHUBANESWAR
ITA 76/CTK/2022[2007-08]Status: Disposed1/2/2023AY 2007-08
M/S. WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD.,SAMBALPUR vs ACIT, CIRCLE-1(2), BHUBANESWAR
ITA 220/CTK/2020[2013-14]Status: Disposed1/2/2023AY 2013-14
M/S. NORTH EASTERN ELECTRICITY SUPPLY COMPANY OF ODISHA LIMITED,BHUBANESWAR vs ACIT, CIRCLE-1(2), BHUBANESWAR
ITA 17/CTK/2019[2013-14]Status: Disposed1/2/2023AY 2013-14
M/S. NORTH ELECTRICITY SUPPLY COMPANY OF ODISHA,BHUBANESWAR vs ACIT,CIRCLE-1(2), BHUBANESWAR
ITA 16/CTK/2019[2011-12]Status: Disposed1/2/2023AY 2011-12
WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD.,SAMBALPUR vs ACIT, CIRCLE-1(2), BHUBANESWAR
ITA 125/CTK/2018[2011-12]Status: Disposed1/2/2023AY 2011-12
POOJA SPONGE PRAIVATE LIMITED,SUNDARGARH vs ACIT, CENTRAL, SAMBALPUR
ITA 107/CTK/2022[2015-16]Status: Disposed31/1/2023AY 2015-16
SARBESWAR PANDA,PURI vs ITO, PURI WARD, PURI
ITA 85/CTK/2019[2014-15]Status: Disposed31/1/2023AY 2014-15
KENDRAPARA URBAN CO-OPERATIVE BANK LTD.,KENDRAPADA vs PR.COMMISSIONER OF INCOME TAX, CUTTACK
ITA 163/CTK/2020[2015-16]Status: Heard30/1/2023AY 2015-16