← All Benches
ITAT Cuttack Bench
3,788 judgments
KANCHAN PLASTICS PRIVATE LIMITED,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX ASMNT CIRCLE-2(1), CUTTACK
ITA 198/CTK/2022[2017-18]Status: Heard22/3/2023AY 2017-18
KONARK AQUATICS & EXPORT (P) LTD,BHUBANESWAR vs ACIT, CIRCLE-2(1), BHUBANESWAR,
ITA 358/CTK/2014[2007-08]Status: Heard20/3/2023AY 2007-08
JEEVAN KALYANA SADHAN KENDRA,NUAPADA vs ITO (EXEMPTION), SAMBALPUR
ITA 73/CTK/2022[2015-16]Status: Heard2/3/2023AY 2015-16
M/S. SHRI BALAJI ENGICONS LIMITED,JHARSUGUDA vs DCIT CIRCLE-1(1), SAMBALPUR
ITA 85/CTK/2022[2012-13]Status: Disposed28/2/2023AY 2012-13
DHARMENDRA PRASAD MORE,BALASORE vs INCOME TAX OFFICER, WARD-1, BALASORE
ITA 215/CTK/2022[2011-12]Status: Disposed28/2/2023AY 2011-12
SHRI MANGILAL MAHANTA,KEONJHAR vs ITO,KEONJHAR WARD, KEONJHAR
ITA 146/CTK/2022[2017-18]Status: Disposed28/2/2023AY 2017-18
M/S. BHAGABATI BUIL & CONSTRUCTION PVT. LTD,CUTTACK vs PR. CIT-1, BHUBANESWAR
ITA 114/CTK/2022[2017-18]Status: Disposed28/2/2023AY 2017-18
M/S. GEETARANI MOHANTY,BARBIL vs ACIT, CIRCLE- 2(1), CUTTACK
ITA 435/CTK/2019[2013-14]Status: Disposed28/2/2023AY 2013-14
M/S. GEETARANI MOHANTY,KEONJHAR vs ACIT, CIRCLE-2(1), CUTTACK
ITA 297/CTK/2019[2008-09]Status: Disposed28/2/2023AY 2008-09
GEETARANI MOHANTY,KENOJHAR vs ACIT, CIRCLE-2(1), CUTTACK
ITA 287/CTK/2019[2010-11]Status: Disposed28/2/2023AY 2010-11
JAGANNATH CORPORATION PROJECTS PRIVATE LIMITED,BHUBANESWAR vs DCIT CIRCLE-1(1), BHUBANESWAR
ITA 167/CTK/2022[2020-21]Status: Heard23/2/2023AY 2020-21
HEMANT KUMAR AGARWAL,CUTTACK vs ADDL.CIT, NFAC, DELHI
ITA 166/CTK/2022[2014-15]Status: Heard23/2/2023AY 2014-15
HEMANT KUMAR AGARWAL,CUTTACK vs ADDL.CIT NFAC, DELHI
ITA 165/CTK/2022[2013-14]Status: Heard23/2/2023AY 2013-14
ORISSA CHROME EXPORT & MINING COMPANY PVT. LTD.,BHUBANESWAR vs ACIT, CIRCLE-1(2), BHUBANESWAR
ITA 4/CTK/2020[2014-15]Status: Heard22/2/2023AY 2014-15
B K TEXTILES,CUTTACK vs PCIT-1, BHUBANESWAR
ITA 40/CTK/2022[2017-18]Status: Heard21/2/2023AY 2017-18
MANJULATA SAHOO,KEONJHAR vs PRINCIPAL CIT, SAMBALPUR
ITA 96/CTK/2021[2014-15]Status: Heard21/2/2023AY 2014-15
M/S. POSCO INDIA PRIVATE LIMITED,BHUBANESWAR vs PRINCIPAL CIT-1, BHUBANESWAR
ITA 144/CTK/2021[2015-16]Status: Heard21/2/2023AY 2015-16
DULICHAND HANUMAN PRASAD SHAH,JHARSUGUDA vs ITO-WARD-2, JHARSUGUDA
ITA 185/CTK/2022[2014-15]Status: Heard20/2/2023AY 2014-15
DCIT, CIRCLE-1(1), BHUBANSWAR vs M/S. GRID CORPORATION OF ORISSA LIMITED, BHUBANESWAR
ITA 328/CTK/2019[2012-13]Status: Disposed20/2/2023AY 2012-13
M/S. GRID CORPORATION OF ORISSA LIMITED,BHUBANESWAR vs ACIT-(TDS), BHUBANESWAR
ITA 323/CTK/2019[2009-10]Status: Disposed20/2/2023AY 2009-10
