← All Benches

ITAT Cuttack Bench

3,788 judgments

SRI PRASKASH KUMAR PANDA,BHADRAK vs ITO BHADRAK WARD, BHADRAK

ITA 145/CTK/2023[2017-18]Status: Disposed27/6/2023AY 2017-18

SRI DATTATREYA SAI ASHRAM TRUST,BHUBANESWAR vs ITO EXEMPTION, BHUBANESWAR

ITA 98/CTK/2023[2014-15]Status: Disposed26/6/2023AY 2014-15

PRAHLADA CHARAN BAUG,BALASORE vs ACIT, BALASORE CIRCLE, BALASORE

ITA 74/CTK/2023[2015-16]Status: Disposed26/6/2023AY 2015-16

M/S. SHREE SHYAMJEE CONSTRUCTIONS PRIVATE LIMITED,JHARSUGUDA vs ITO (TDS), SAMBALPUR

ITA 4/CTK/2023[2015-16]Status: Disposed26/6/2023AY 2015-16

BASANTI AUTO AGENCY,BALASORE vs ACIT, CIRCLE BALASORE, BALASORE

ITA 109/CTK/2023[2017-18]Status: Disposed26/6/2023AY 2017-18

ITO (EXEMP), BHUBANESWAR vs STATE COUNCIL FOR TECHNICAL EDUCATION & VOCATIONAL TRAINING, BHUBANESWAR

ITA 106/CTK/2023[2019-20]Status: Disposed26/6/2023AY 2019-20

ITO (EXEMP), BHUBANESWAR vs STATE COUNCIL FOR TECHNICAL EDUCATION & VOCATIONAL TRAINING, BHUBANESWAR

ITA 105/CTK/2023[2018-19]Status: Disposed26/6/2023AY 2018-19

BODY & ORGAN DONATION SOCIETY OF INDIA (BODI),CUTTACK vs CIT (EXEMPTION), HYDERABAD

ITA 100/CTK/2023[2022-23]Status: Disposed26/6/2023AY 2022-23

SURESH KUMAR DIVAKAR,SAMBALPUR vs ACIT, CIRCLE 1(1), SAMBALPUR

ITA 129/CTK/2022[2013-14]Status: Disposed26/6/2023AY 2013-14

SRI KAILASH CHANDRA THATOI,PABITRADIHA vs DCIT, CIRCLE-1(1), SAMBALPUR

ITA 434/CTK/2019[2011-12]Status: Disposed26/6/2023AY 2011-12

NARENDRA KUMAR SAHOO,DHENKANAL vs PRINCIPAL CIT-2, BHUBANESWAR

ITA 231/CTK/2019[2014-15]Status: Disposed26/6/2023AY 2014-15

MADHUMITA DAS,KENDRAPARA vs ITO KENDRAPARA WARD, KENDRAPARA

ITA 117/CTK/2023[2017-18]Status: Heard16/6/2023AY 2017-18

M/S. ASHIRVAD INFRASTRUCTURE,BHUBANESWAR vs ITO, WARD-2(2), BHUBANESWAR

ITA 119/CTK/2023[2017-18]Status: Heard13/6/2023AY 2017-18

SUBASH CHANDRA BARDHAN,BALARAMGADI vs ITO WARD-2, BALASORE

ITA 108/CTK/2023[2014-15]Status: Disposed12/6/2023AY 2014-15

SUMANTA KUMAR PRADHAN,KHURDA vs ITO KHURDA WARD, KHURDA

ITA 102/CTK/2023[2017-18]Status: Disposed7/6/2023AY 2017-18

BIJENDRA SINGH,SUNDARGARH vs ACIT, CIRCLE ROURKELA, ROURKELA

ITA 101/CTK/2023[2019-20]Status: Disposed7/6/2023AY 2019-20

DALMIA BHARAT LIMITED,TIRUCHIRAPPALLI vs PR. CIT SAMBALPUR, SAMBALPUR

ITA 97/CTK/2022[2017-18]Status: Heard2/6/2023AY 2017-18

SULTAN ENTERPRISES PVT. LTD,SUNDARPADA, BHUBANESWAR vs PR. CIT-1, BHUBANESWAR

ITA 29/CTK/2023[2015-16]Status: Heard26/5/2023AY 2015-16

THE DHAMRA PORT COMPANY LTD.,BHUBANESWAR vs PCIT-1 BHUBANESWAR, BHUBANESWAR

ITA 66/CTK/2022[2017-18]Status: Heard23/5/2023AY 2017-18

M/S. PKM-CRS(JV),BHUBANESWAR vs ITO,WARD-1, BALASORE, BALASORE

ITA 59/CTK/2023[2011-12]Status: Heard19/5/2023AY 2011-12