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ITAT Andhra Pradesh Bench
216 judgments
THE COMMISSIONER OF INCOME TAX, GUNTUR vs M/S.KRISHNAVENI ENTERPRISES (P) LIMITED
ITTA/442/200631/3/2026
LISA GILL,NINALA JAYASURYA
BATHINA SRILAKSHMI vs INCOME TAX OFFICER
ITTA/53/20255/3/2026
R RAGHUNANDAN RAO,T.C.D.SEKHAR
SANTOSH KUMAR GUPTA vs INCOME TAX OFFICER
ITTA/34/202516/2/2026
R RAGHUNANDAN RAO,T.C.D.SEKHAR
PANDALAPAKA PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED vs THE INCOME TAX OFFICER
ITTA/30/202526/1/2026
R RAGHUNANDAN RAO,T.C.D.SEKHAR
SANTOSHKUMAR GUPTA vs INCOMETAX OFFICER
ITTA/32/202526/1/2026
R RAGHUNANDAN RAO,T.C.D.SEKHAR
Hema Trade Links vs Additional Commissioner of Income Tax
ITTA/152/200719/1/2026
R RAGHUNANDAN RAO,T.C.D.SEKHAR
Hema Trade Links, vs Additional Commissioner of Income Tax
ITTA/739/200619/1/2026
R RAGHUNANDAN RAO,T.C.D.SEKHAR
COMMISSIONER OF INCOME TAX-III, HYDERABAD vs M/S. SIDDI JEWELLERS, AMEERPET
ITTA/448/201229/12/2025
DHIRAJ SINGH THAKUR,CHALLA GUNARANJAN
Commissioner of Income Tax, vs Agricultural Market Committee
ITTA/347/201129/12/2025
DHIRAJ SINGH THAKUR,CHALLA GUNARANJAN
COMM OF IT,HYD vs M/S.VIBHA AGROTECH LTD,HYD
ITTA/295/201229/12/2025
DHIRAJ SINGH THAKUR,CHALLA GUNARANJAN
The Commissioner of Income Tax-III vs M/s.Softsol India Ltd
ITTA/245/201229/12/2025
DHIRAJ SINGH THAKUR,CHALLA GUNARANJAN
SABBARAPU NARAYANA RAO vs PR COMMISSIONER OF INCOME TAX-I
ITTA/11/20243/12/2025
BATTU DEVANAND,A. HARI HARANADHA SARMA
PR COMMISSIONER OF INCOME TAX, GUNTUR vs M/S BOMMIDALA REALTY LTD., GUNTUR
ITTA/549/201720/8/2025
BATTU DEVANAND,A. HARI HARANADHA SARMA
THE PR COMMISSIONER OF INCOME TAX vs M/S.BOMMIDALA ENTERPIRSES (P) LTD
ITTA/216/201820/8/2025
BATTU DEVANAND,A. HARI HARANADHA SARMA
The Pr. Commissioner of Income Tax vs M/S Kallam Housing & Real Estates(Pvt) Ltd
ITTA/765/201720/8/2025
BATTU DEVANAND,A. HARI HARANADHA SARMA
PRINCIPAL COMMISSIONER OF INCOME TAX vs CHANDOLU VIJAY KUMAR
ITTA/25/202420/8/2025
BATTU DEVANAND,A. HARI HARANADHA SARMA
THE PR. COMMISSIONER OF INCOME TAX, GUTUR vs JOCIL LIMITED, GUNTUR DIST
ITTA/616/201620/8/2025
BATTU DEVANAND,A. HARI HARANADHA SARMA
THE PR. COMMISSIONER OF INCOME TAX vs M/S CCL PRODUCTS LTD
ITTA/19/202120/8/2025
BATTU DEVANAND,A. HARI HARANADHA SARMA
THE PR. COMMISSIONER OF INCOME-TAX vs M/S CCL PRODUCTS (INDIA) PVT. LTD.,
ITTA/17/202020/8/2025
BATTU DEVANAND,A. HARI HARANADHA SARMA
THE PR COMMISSIONER OF INCOME TAX vs M/S. BOMMIDALA ENTERPRISES (P) LTD
ITTA/83/201820/8/2025
BATTU DEVANAND,A. HARI HARANADHA SARMA
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