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ITAT Agra Bench

2,276 judgments

DANVIR SINGH,AGRA vs NATIONAL FACELESS APPEAL CENTRE (NFAC), NEW DELHI

ITA 86/AGR/2021[2018-19]Status: Disposed21/3/2022AY 2018-19

M/S B.P.OIL MILLS LTD.,AGRA vs NATIONAL FACELESS APPEAL CENTRE (NFAC), NEW DELHI

ITA 84/AGR/2021[2018-19]Status: Disposed21/3/2022AY 2018-19

M/S RAGHUNANDAN CAPITAL PVT. LTD.,GWALIOR vs DYCIT/ACIT, CIRCLE-2 (1), GWALIOR

ITA 77/AGR/2021[2019-20]Status: Disposed21/3/2022AY 2019-20

PULWAL POLYMERS (INDIA),AGRA vs JURISDICTIONAL OFFICER- 1(1)(1), AGRA

ITA 76/AGR/2021[2018-19]Status: Disposed21/3/2022AY 2018-19

SHREE TULJA BHAWANI AUTOMOBILES PVT.LTD.,GWALIOR vs DCIT/ACIT-1(1), GWALIOR

ITA 75/AGR/2021[2019-20]Status: Disposed21/3/2022AY 2019-20

VELOCITY AUTOMOBILES PVT.LTD.,GWALIOR vs DCIT/ACIT-1(1), GWALIOR

ITA 74/AGR/2021[2018-19]Status: Disposed21/3/2022AY 2018-19

MODERN TECHNO PROJECTS PVT. LTD.,GWALIOR vs DY.C.I.T.,CIRCLE-1, GWALIOR

ITA 73/AGR/2021[2019-20]Status: Disposed21/3/2022AY 2019-20

MODERN TECHNO PROJECTS PVT.LTD.,GWALIOR vs DY.CIT.CIRCLE-1, GWALIOR

ITA 72/AGR/2021[2018-19]Status: Disposed21/3/2022AY 2018-19

SH. VIJAYA GOYAL,MATHURA vs JURISDICTIONAL ASSESSING OFFICER, WARD- 1(3)(5), MATHURA

ITA 70/AGR/2021[2019-20]Status: Disposed21/3/2022AY 2019-20

SH. VIJAYA GOYAL,MATHURA vs JURISDICTIONAL ASSESSING OFFICER, WARD-1(3)(5), MATHURA

ITA 69/AGR/2021[2018-19]Status: Disposed21/3/2022AY 2018-19

CONCEPT CONCIEVERS AND EXECUTERS,AGRA vs DY.CIT, CIRCLE-1(1)(1), AGRA

ITA 67/AGR/2021[2019-20]Status: Disposed21/3/2022AY 2019-20

MAHAVIR SINGH VERMA HUF PROP. TAJ VELVET AND SILK MILLS,NUNHAI vs JURISDICTIONAL ASSESSING OFFICER, CIRCLE-2(1)(1), AGRA

ITA 66/AGR/2021[2018-19]Status: Disposed21/3/2022AY 2018-19

M/S PRASHANT ENTERPRISES,ALIGARH vs JURISDICTIONAL ASSESSING OFFICER, CIRCLE-4(1)(1), ALIGARH

ITA 65/AGR/2021[2019-20]Status: Disposed21/3/2022AY 2019-20

M/S PRASHANT ENTERPRISES,ALIGARH vs JURISDICTIONAL ASSESSING OFFICER, CIRCLE-4(1)(1), ALIGARH

ITA 64/AGR/2021[2018-19]Status: Disposed21/3/2022AY 2018-19

NEW DECENT FOOTWEAR INDUSTRIES,AGRA vs JURISDICTIONAL OFFICER CIRCLE 1(1)(1), AGRA

ITA 61/AGR/2021[2018-19]Status: Disposed21/3/2022AY 2018-19

PREM VEHICLES PRIVATE LIMITED,AGRA, UTTAR PRADESH vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 116/AGR/2021[2018-19]Status: Disposed21/3/2022AY 2018-19

TRANSWORLD SHOES PVT. LTD.,AGRA vs J.A.O., ITO., CIRCLE-2(1)(1), AGRA

ITA 115/AGR/2021[2018-19]Status: Disposed21/3/2022AY 2018-19

KARM UDYOG,AGRA vs J.A.O., DY.CIT., CIRCLE-1(1)(1), AGRA

ITA 111/AGR/2021[2018-19]Status: Disposed21/3/2022AY 2018-19

ASHOKA GENERAL INDUSTRIES,MATHURA vs JURISDICTIONAL A.O WARD-1(3)(1), MATHURA

ITA 109/AGR/2021[2018 -19]Status: Disposed21/3/2022

PUNJAB GENERAL MANUFACTURING WORKS,MATHURA vs JURISDICTIONAL, A.O DC/AC CIRCLE -1(3)(1),MATHURA), MATHURA

ITA 108/AGR/2021[2019-20]Status: Disposed21/3/2022AY 2019-20