← All Benches
ITAT Agra Bench
2,262 judgments
KAMLESH TANDON,AGRA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1), AGRA, AYKAR BHAWAN, ANJAY PLACE AGRA
ITA 233/AGR/2026[2014-15]Status: Disposed17/9/2026AY 2014-15
SHRI GANGA SAHKARI AWAS SAMITI LIMITED,ETAWAH vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1), AGRA
ITA 645/AGR/2026[2022-2023]Status: Disposed16/9/2026AY 2022-2023
SHRI GANGA SAHKARI AWAS SAMITI LIMITED,ETAWAH vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1), AGRA
ITA 644/AGR/2026[2019-2020]Status: Disposed16/9/2026AY 2019-2020
SHRI GANGA SAHKARI AWAS SAMITI LIMITED,ETAWAH vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1), AGRA
ITA 643/AGR/2026[2018-2019]Status: Disposed16/9/2026AY 2018-2019
SHRI GANGA SAHKARI AWAS SAMITI LIMITED,ETAWAH vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1), AGRA
ITA 642/AGR/2026[2017-2018]Status: Disposed16/9/2026AY 2017-2018
SHRI GANGA SAHKARI AWAS SAMITI LIMITED,ETAWAH vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1), AGRA
ITA 641/AGR/2026[2016-2017]Status: Disposed16/9/2026AY 2016-2017
PANKAJ MISHRA,NEW AGRA, NEAR CHANDRAWATI SCHOOL, DAYALBAGH, AGRA vs INCOME-TAX OFFICER, WARD-2(2)(1), FIROZABAD, AAYAKAR BHAWAN, FIROZABAD
ITA 619/AGR/2026[2013-2014]Status: Disposed16/9/2026AY 2013-2014
PANKAJ MISHRA,NEW AGRA, NEAR CHANDRAWATI SCHOOL, DAYALBAGH, AGRA vs INCOME-TAX OFFICER, WARD-2(2)(1), FIROZABAD, AAYAKAR BHAWAN, FIROZABAD
ITA 618/AGR/2026[2013-2014]Status: Disposed16/9/2026AY 2013-2014
SHYAM SUNDER SHARMA,MORENA vs ITO WARD-1, MORENA
ITA 579/AGR/2026[2009-10]Status: Disposed16/9/2026AY 2009-10
ANAND KUMAR YADAV,BEHIND SITA HOTEL, CIVIL LINES, JHANSI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, AGRA, AAYAKAR BHAWAN, SANJAY PLACE, AGRA
ITA 532/AGR/2026[2016-2017]Status: Disposed16/9/2026AY 2016-2017
ANAND KUMAR YADAV,BEHIND SITA HOTEL,CIVIL LINES, JHANSI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, AGRA, AAYAKAR BHAWAN, SANJAY PLACE, AGRA
ITA 531/AGR/2026[2014-2015]Status: Disposed16/9/2026AY 2014-2015
BHARUCHA & PATELL TRUST,AGRA vs ITO EXEMPTION, AGRA
ITA 508/AGR/2026[Not Applicable]Status: Disposed16/9/2026
HOSANG & DOLAT DEBARA TRUST,AGRA vs INCOME TAX OFFICER EXEMPTION, AGRA
ITA 507/AGR/2026[Not Applicable]Status: Disposed16/9/2026
VED PRAKASH AGRAWAL,AGRA vs ITO WARD 2(1)(1), AGRA
ITA 478/AGR/2026[2012-2013]Status: Disposed16/9/2026AY 2012-2013
SATISH KUMAR SHARMA,ETAWAH vs INCOME TAX OFFICER WARD 2(2)(5), ETAWAH
ITA 440/AGR/2026[2022-2023]Status: Disposed16/9/2026AY 2022-2023
PADAM KUMAR AGARWAL,AGRA vs ITO, CIRCLE 1(1)(1), AGRA, AGRA
ITA 307/AGR/2026[2022-23]Status: Disposed16/9/2026AY 2022-23
SUSHIL GUPTA,SHIVPURI vs ACIT CIRCLE 3(1), GWALIOR
ITA 268/AGR/2026[2017-18]Status: Disposed16/9/2026AY 2017-18
SUSHIL GUPTA,SHIVPURI vs ACIT CIRCLE 3(1), GWALIOR
ITA 267/AGR/2026[2013-14]Status: Disposed16/9/2026AY 2013-14
SUSHIL GUPTA,SHIVPURI vs ACIT 3(1) GWALIOR, GWALIOR
ITA 266/AGR/2026[2012-13]Status: Disposed16/9/2026AY 2012-13
BHISHM PAL,VILLAGE MAHANI, POST SHORA, MAINI SHORA, ETAH vs INCOME-TAX OFFICER, WARD 4(3)(1), ETAH, INCOME-TAX OFFICE, RAILWAY ROAD, ETAH
ITA 537/AGR/2026[2017-2018]Status: Disposed9/9/2026AY 2017-2018