ITAT Agra Bench

2,276 judgments

FAIZANE MADINA AGRA SOCIETY,AGRA vs CIRCLE 1(1)(1)- AGRA, AGRA

ITA 551/AGR/2025[2017-18]Status: Disposed25/3/2026AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

SHABD PRATAP SATSANG,SHABD PRATAP ASHRAM vs NATIONAL FACELESS APPEAL CENTRE, DELHI, DELHI

ITA 542/AGR/2025[2017-18]Status: Disposed25/3/2026AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

TULSI INFRAHEIGHTS PRIVATE LIMITED,AGRA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), AGRA

ITA 541/AGR/2025[2017-18]Status: Disposed25/3/2026AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

KALPTARU VIKASH SAMITI,KOTESHWAR ROAD vs ITO, EXEMPTION WARD GWALIOR

ITA 557/AGR/2025[2013-14]Status: Disposed20/3/2026AY 2013-14

SHRI M. BALAGANESH, HON’BLE (Accountant Member), SHRI SUNIL KUMAR SINGH, HON’BLE (Judicial Member)

BANARSI LAL,FIROZABAD vs ITO 2(2)(1), FIROZABAD, FIROZABAD

ITA 317/AGR/2025[2014-2015]Status: Disposed20/3/2026AY 2014-2015

SHRI M. BALAGANESH, HON’BLE (Accountant Member), SHRI SUNIL KUMAR SINGH, HON’BLE (Judicial Member)

HARI ANANT VIKAS SAMITI,GWALIOR vs CIT(EXEMPTION), BHOPAL

ITA 592/AGR/2025[2025-26]Status: Disposed27/2/2026AY 2025-26

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

HARI ANANT VIKAS SAMITI,GWALIOR vs CIT(EXEMPTION), BHOPAL

ITA 591/AGR/2025[2025-26]Status: Disposed27/2/2026AY 2025-26

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

ANIL KUMAR SINGH,MATHURA vs INCOME TAX OFFICER, WARD-1(3)(1), MATHURA

ITA 586/AGR/2025[2012-13]Status: Disposed27/2/2026AY 2012-13

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

ZILA SAHKARI KENDRIYA BANK MARYADIT,GUNA vs INCOME TAX OFFICER, GUNA, GUNA

ITA 348/AGR/2025[2017-18]Status: Disposed27/2/2026AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

ZILA SAHKARI KENDRIYA BANK MARYADIT,GUNA vs INCOME TAX OFFICER, GUNA, GUNA

ITA 347/AGR/2025[2013-14]Status: Disposed27/2/2026AY 2013-14

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

ACIT CIRCLE 2(1)(1) , AGRA vs VIJAY DHIR, AGRA

ITA 613/AGR/2025[2018-19]Status: Disposed20/2/2026AY 2018-19

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

ACIT CIRCLE 2(1)(1) , AGRA vs VIJAY DHIR, AGRA

ITA 612/AGR/2025[2018-19]Status: Disposed20/2/2026AY 2018-19

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

ACIT CIRCLE 2(1)(1), AGRA vs VIJAY DHIR, AGRA

ITA 611/AGR/2025[2018-19]Status: Disposed20/2/2026AY 2018-19

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

M/S AMBAH CO-OPERATIVE MARKETING SOCIETY,MORENA vs THE INCOME TAX OFFICER, WARD-1, MORENA

ITA 584/AGR/2025[2020-21]Status: Disposed20/2/2026AY 2020-21

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

M/S AMBAH CO-OPERATIVE MARKETING SOCIETY,MORENA vs THE INCOME TAX OFFICER, WARD-1, MORENA

ITA 583/AGR/2025[2020-21]Status: Disposed20/2/2026AY 2020-21

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

SIDDHI VINAYAK SHIKSHA PRASAR EVAM SAMAJ KALYAN SAMITI,GWALIOR vs CIT(EXEMPTION), BHOPAL

ITA 579/AGR/2025[2025-26]Status: Disposed20/2/2026AY 2025-26

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

SIDDHI VINAYAK SHIKSHA PRASAR EVAM SAMAJ KALYAN SAMITI ,GWALIOR vs CIT(EXTEMPTION) , BHOPAL

ITA 578/AGR/2025[2025-26]Status: Disposed20/2/2026AY 2025-26

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

ABHAY BENARA,AGRA vs INCOME TAX OFFICER, AGRA

ITA 539/AGR/2025[2010-11]Status: Disposed20/2/2026AY 2010-11

SHRI S. RIFAUR RAHMAN (Accountant Member)

ACIT C 2(1)(1) , AGRA, AGRA vs MAHENDRA KUMAR JAIN, AGRA

ITA 537/AGR/2025[2017-18]Status: Disposed20/2/2026AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

KAMAD GIRI OILS (P) LTD.,MORENA vs DCIT 1(1) GWALIOR, GWALIOR

ITA 532/AGR/2025[2015-16]Status: Disposed20/2/2026AY 2015-16

SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)