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ITAT Agra Bench
2,276 judgments
AVDESH KUMAR DIXIT,AGRA vs ITO, WARD-1(1)(1), AGRA
ITA 108/AGR/2026[2017-18]Status: Disposed21/4/2026AY 2017-18
VIMLESH GUPTA,TRANS YAMUNA COLONY, AGRA vs DCIT, CC, AGRA, AAYAKAR BHAWAN, AGRA
ITA 105/AGR/2026[2022-2023]Status: Disposed21/4/2026AY 2022-2023
VIMLESH GUPTA,TRANS YAMUNA COLONY, AGRA vs DCIT, CC, AGRA, AAYAKAR BHAWAN, AGRA
ITA 104/AGR/2026[2020-2021]Status: Disposed21/4/2026AY 2020-2021
ARVIND YADAV,FIROZABAD vs INCOME TAX OFFICER 2(2)(1), FIROZABAD
ITA 103/AGR/2026[2012-13]Status: Disposed21/4/2026AY 2012-13
VIMLESH GUPTA,TRANS YAMUNA COLONY, AGRA vs DCIT, CC, AGRA, AAYAKAR BHAWAN, AGRA
ITA 102/AGR/2026[2019-20]Status: Disposed21/4/2026AY 2019-20
SWATI GUPTA,TRANS YAMUNA COLONY, RAM BAGH, AGRA vs DEPUTY COMMISSIONER OF INCOME-TAX, SANJAY PLACE, AGRA
ITA 101/AGR/2026[2022-2023]Status: Disposed21/4/2026AY 2022-2023
INCOME TAX OFFICER EXEMPTION , AGRA vs PYARE LAL SHARMA TRUST, AGRA
ITA 603/AGR/2025[2016-17]Status: Disposed21/4/2026AY 2016-17
INCOME TAX OFFICER-2(2)(5), ETAWAH vs ALPNA SRIVASTAVA (LATE. RAVINDRA KUMAR SRIVASTAVA, ETAWAH
ITA 600/AGR/2025[2018-19]Status: Disposed21/4/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, SANJAY PLACE vs LALKANT MILK DAIRY, ETAH
ITA 423/AGR/2025[2014-15]Status: Disposed21/4/2026AY 2014-15
HARDAYAL MILK PRODUCTS PRIVATE LIMITED,SHIKOHABAD vs DCIT CIRCLE-2(2)(1) FIROZABAD, FIROZABAD
ITA 71/AGR/2026[2015-16]Status: Disposed20/4/2026AY 2015-16
JAI DAIRY,AGRA vs ITO WARD-2(2)(2), FIROZABAD, FIROZABAD
ITA 66/AGR/2026[2014-15]Status: Disposed20/4/2026AY 2014-15
OM SHRI SHUBH LABH AGRITECH RETAILERS PVT LTD,GWALIOR vs ASSISSTANT COMMISSIONER OF INCOME TAX , GWALIOR
ITA 18/AGR/2026[2019-20]Status: Disposed20/4/2026AY 2019-20
NARESH CHANDRA AGARWAL,MORENA vs INCOME TAX OFFICER, WARD 1, MORENA, MORENA
ITA 460/AGR/2025[2018-19]Status: Disposed20/4/2026AY 2018-19
B K KESHARWANI, AGRA vs MADHUR MITTAL, AGRA
ITA 536/AGR/2025[2009-10]Status: Disposed17/4/2026AY 2009-10
INCOME TAX OFFICER, ETAWAH vs ANURAG PORWAL, ETAWAH
ITA 529/AGR/2025[2023-24]Status: Disposed17/4/2026AY 2023-24
MUNICIPAL CORPORATION GWALIOR,GWALIOR vs INCOME TAX OFFICER, GWALIOR
ITA 523/AGR/2025[2017-18]Status: Disposed17/4/2026AY 2017-18
BIPIN BABU AGRAWAL,MATHURA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AGRA
ITA 502/AGR/2025[2014-15]Status: Disposed17/4/2026AY 2014-15
PARMANAND,AGRA vs ITO, WARD, 2(1)(2), AGRA
ITA 447/AGR/2025[2015-16]Status: Disposed17/4/2026AY 2015-16
GOVIND SHARMA,MATHURA vs ITO, WARD 1(3)(1), MATHURA
ITA 428/AGR/2025[2015-16]Status: Disposed17/4/2026AY 2015-16
AJIT SINGH,SHIVPURI vs PRINCIPAL COMMISSIONER OF INCOME TAX, GWALIOR
ITA 263/AGR/2025[2010-11]Status: Disposed17/4/2026AY 2010-11