← All Benches
ITAT Agra Bench
2,254 judgments
NISHI GUPTA,FIROZABAD vs ITO, WARD-2(2)(1), FIROZABAD
ITA 680/AGR/2026[2013-14]Status: Disposed14/10/2026AY 2013-14
SHRI BRAJSHIROMANI LAXMANDAS SEWA TRUST,VRINDAVAN MATHURA vs INCOME-TAX OFFICER, WARD 1(3)(1), MATHURA, AAYAKAR BHAWAN, MATHURA
ITA 592/AGR/2026[2026-2027]Status: Disposed14/10/2026AY 2026-2027
SHRI BRAJSHIROMANI LAXMANDAS SEWA TRUST,VRINDAVAN MATHURA vs INCOME-TAX OFFICER, WARD 1(3)(1), MATHURA, AAYAKAR BHAWAN, MATHURA
ITA 591/AGR/2026[2026-2027]Status: Disposed14/10/2026AY 2026-2027
YASHPAL SINGH YADAV,NOIDA vs ACIT CIRCLE-2(3)91), JHANSI
ITA 443/AGR/2026[2016-17]Status: Disposed14/10/2026AY 2016-17
MUSKAN SAMAJIK AVAM SHIKSHA PRASAR AVAM PRACHAR SAMITI,GUNA vs ACIT CENTRAL CIRCLE, GWALIOR
ITSSA 131/AGR/2023[2017-18]Status: Disposed13/10/2026AY 2017-18
SAT GURU SARAN NIWAS TRUST,AGRA vs CIT(EXEMPTION), AGRA
ITA 674/AGR/2026[2026-27]Status: Disposed13/10/2026AY 2026-27
GANGA SINGH CHAUHAN,GWALIOR vs DCIT 1(1), GWALIOR
ITA 144/AGR/2026[2021-22]Status: Disposed13/10/2026AY 2021-22
GANGA SINGH CHAUHAN,GWALIOR vs DCIT 1(1), GWALIOR
ITA 143/AGR/2026[2020-21]Status: Disposed13/10/2026AY 2020-21
PAWAN AGARWAL,MATHURA vs DY CIT ,CC , AGRA
ITA 168/AGR/2019[2015-16]Status: Disposed13/10/2026AY 2015-16
YOGESH KUMAR,LEGAL HEIR OF LATE SH. GAYA PRASAD VILL. NAGLA SUR vs INCOME-TAX OFFICER, WARD 2(2)(2), FIROZABAD, AAYAKAR BHAWAN, FIROZABAD
ITA 685/AGR/2026[2013-14]Status: Disposed12/10/2026AY 2013-14
R.B. TIMBER,AGRA vs INCOME TAX OFFICER, AGRA
ITA 665/AGR/2026[2018-2019]Status: Disposed12/10/2026AY 2018-2019
SAMVEDNA FOUNDATION TRUST,AGRA vs ITO, WARD EXEMPTION, AGRA
ITA 496/AGR/2026[2025-26]Status: Disposed12/10/2026AY 2025-26
ANJALI SINGHAL,AGRA vs ITO WARD, 2(1)(1), AGRA, AGRA
ITA 446/AGR/2026[2018-19]Status: Disposed12/10/2026AY 2018-19
SHRI PAWANSUT DADRAWA SARKAR NYAS DANDRUA,KATROL vs EXEMPTION WARD , GWALIOR
ITA 444/AGR/2026[2027-28]Status: Disposed12/10/2026AY 2027-28
BHARAT EXPLOSISIVE LIMITED,LALITPUR vs DY.CIT, CIRCLE-6, JHANSI
ITA 433/AGR/2026[2006-07]Status: Disposed12/10/2026AY 2006-07
SHEELA DEVI,ETAWAH vs ITO,WARD 2(2)(5), ETAWAH, ETAWAH
ITA 419/AGR/2026[2015-16]Status: Disposed12/10/2026AY 2015-16
SULEKHA GUPTA,SHEOPURKALAN vs ITO-1, MORENA, GWALIOR
ITA 317/AGR/2026[2020-21]Status: Disposed12/10/2026AY 2020-21
SATYA PRAKASH MISHRA,GWALIOR vs INCOME TAX OFFICER, GWALIOR
ITA 251/AGR/2026[2011-12]Status: Disposed12/10/2026AY 2011-12
STATE BANK OF INDIA,GUNA vs INCOME TAX OFFICER, TDS, GWALIOR, GWALIOR
ITA 432/AGR/2026[2017-18]Status: Disposed7/10/2026AY 2017-18
VINAY IRON FOUNDRY,AGRA vs PCIT, AGRA
ITA 428/AGR/2026[2022-23]Status: Disposed7/10/2026AY 2022-23
