(viii)CIT v. Galord Constructions

190 Taxmann 406High Court2010#8838 most cited
12

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2017 to 2022.

Issues it is cited on

percentage completion methodnon-speaking orderex-parte assessmentspeaking orderreasonable causecondonation of delaysection 143(2)section 144section 147section 143companysection 143(3)

Judgments citing (viii)CIT v. Galord Constructions

Nsk Builders, Trichy vs. The Joint Commissioner of Income Tax, Range-1, Trichy

In the result, the appeal filed by the Revenue in ITA

ITA 47/CHNY/2021[2011-12]Status: DisposedITAT Chennai15 Dec 2022AY 2011-12

Bench: Shri Mahavir Singhand Shri Manoj Kumar Aggarwal

For Respondent: Shri S. Senthil Kumaran, CIT
Section 143(3)Section 144

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ,चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं "ी मनोज कुमार अ"वाल, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आयकरअपीलसं./ITA No.: 1415/CHNY/2019 िनधा"रण वष"/Assessment Year: 2008-09 The ACIT, M/s. NSK Builders, Circle 3(1), vs. 73/12-A, Annamalai Nagar, Trichy. Trichy – 620 018. PAN: AADFN 6812G (अपीलाथ"/Appellant) (""यथ"/Respondent) & आयकरअपीलसं./ITA Nos.: 45 & 47/CHNY/2021 िनधा"रण वष"/Assessment Years: 2009-10 & 2011-12 M/s. NSK Builders, The JCIT, 73/12-A, Annamalai Naga…

Nsk Builders, Trichy vs. The Joint Commissioner of Income Tax, Range-1, Trichy

In the result, the appeal filed by the Revenue in ITA

ITA 46/CHNY/2021[2011-12]Status: DisposedITAT Chennai15 Dec 2022AY 2011-12

Bench: Shri Mahavir Singhand Shri Manoj Kumar Aggarwal

For Respondent: Shri S. Senthil Kumaran, CIT
Section 143(3)Section 144

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ,चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं "ी मनोज कुमार अ"वाल, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आयकरअपीलसं./ITA No.: 1415/CHNY/2019 िनधा"रण वष"/Assessment Year: 2008-09 The ACIT, M/s. NSK Builders, Circle 3(1), vs. 73/12-A, Annamalai Nagar, Trichy. Trichy – 620 018. PAN: AADFN 6812G (अपीलाथ"/Appellant) (""यथ"/Respondent) & आयकरअपीलसं./ITA Nos.: 45 & 47/CHNY/2021 िनधा"रण वष"/Assessment Years: 2009-10 & 2011-12 M/s. NSK Builders, The JCIT, 73/12-A, Annamalai Naga…

Nsk Builders, Trichy vs. The Joint Commissioner of Income Tax, Range-1, Trichy

In the result, the appeal filed by the Revenue in ITA

ITA 45/CHNY/2021[2009-10]Status: DisposedITAT Chennai15 Dec 2022AY 2009-10

Bench: Shri Mahavir Singhand Shri Manoj Kumar Aggarwal

For Respondent: Shri S. Senthil Kumaran, CIT
Section 143(3)Section 144

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ,चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं "ी मनोज कुमार अ"वाल, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आयकरअपीलसं./ITA No.: 1415/CHNY/2019 िनधा"रण वष"/Assessment Year: 2008-09 The ACIT, M/s. NSK Builders, Circle 3(1), vs. 73/12-A, Annamalai Nagar, Trichy. Trichy – 620 018. PAN: AADFN 6812G (अपीलाथ"/Appellant) (""यथ"/Respondent) & आयकरअपीलसं./ITA Nos.: 45 & 47/CHNY/2021 िनधा"रण वष"/Assessment Years: 2009-10 & 2011-12 M/s. NSK Builders, The JCIT, 73/12-A, Annamalai Naga…

ACIT Circle 3(1), Trichy vs. N.S.K.Builders, Trichy

In the result, the appeal filed by the Revenue in ITA

ITA 1415/CHNY/2019[2008-09]Status: DisposedITAT Chennai15 Dec 2022AY 2008-09

Bench: Shri Mahavir Singhand Shri Manoj Kumar Aggarwal

For Respondent: Shri S. Senthil Kumaran, CIT
Section 143(3)Section 144

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ,चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं "ी मनोज कुमार अ"वाल, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आयकरअपीलसं./ITA No.: 1415/CHNY/2019 िनधा"रण वष"/Assessment Year: 2008-09 The ACIT, M/s. NSK Builders, Circle 3(1), vs. 73/12-A, Annamalai Nagar, Trichy. Trichy – 620 018. PAN: AADFN 6812G (अपीलाथ"/Appellant) (""यथ"/Respondent) & आयकरअपीलसं./ITA Nos.: 45 & 47/CHNY/2021 िनधा"रण वष"/Assessment Years: 2009-10 & 2011-12 M/s. NSK Builders, The JCIT, 73/12-A, Annamalai Naga…

M/S Balaji Construction, Ajmer vs. ACIT, Circle-2, Ajmer

In the result the appeal of the assessee is allowed

ITA 75/JPR/2022[2016-17]Status: DisposedITAT Jaipur16 Aug 2022AY 2016-17
For Appellant: NoneFor Respondent: Sh. A. S. Nehara, Add. CIT
Section 143(3)Section 154

…आयकरअपीलीय अधिकरण] जयपुरन्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Mk0 ,l- lhrky{eh]U;kf;dlnL; ,oaJhjkBksMdeys'kt;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 75/JP/2022 fu/kZkj.ko"kZ@AssessmentYear : 2016-17 cuke Dinesh Choudhary ACIT, Prop. Balaji Construction C- 186, Vs. Circle-02, Chandravardai Nagar, Rajasthan Ajmer LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: ADOPC 4804 F vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksjls@Assesseeby : None jktLo dh vksjls@Revenue by: Sh. A. S. Nehara, Add…

Dy CIT Circle-3, Thane vs. M/S Samarth Lifters Pvt Ltd., Thane

In the result, appeal of the assessee is Allowed

ITA 6719/MUM/2019[2012-13]Status: DisposedITAT Mumbai10 Jun 2021AY 2012-13

Bench: Shri C.N. Prasad & Shri S. Rifaur Rahman

For Appellant: Shri Subodh RatnaparkhiFor Respondent: Shri Sanjeev Kashyap

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER ITA no.6719/Mum./2019 (Assessment Year : 2012–13) Dy. Commissioner of Income Tax ……………. Appellant Circle–3, Thane v/s M/s. Samarth Lifters Pvt. Ltd. Opp. Anand Nagar Octroi Naka Naa Building, Next to Maa ……………. Respondent Niketan School, Easter Express Highway, Kopari, Thane (West) 400 601 PAN –+ AACCS6646K Assessee by : Shri Subodh Ratnaparkhi Revenue by : Shri Sanjeev Kashyap Date of Hearing – 08.04.2021 Date of Order – 10.06.2021 O R D E R PER S. RIFAUR RAHMAN, A.M.…

DCIT Cir 3, Thane vs. Samarth Lifeters Pvt .Ltd, Thane

In the result, appeal of the assessee is Allowed

ITA 6233/MUM/2018[2015-16]Status: DisposedITAT Mumbai04 Dec 2019AY 2015-16

Bench: Shri Rajesh Kumar, Hon. & Shri Amarjit Singh, Hon.Dcit, Circle-3, Thane, Vs. M/S. Samarth Lifters Pvt. Ltd., Room No. 2, 6Th Floor, B-Wing, Nayan Building, Next B-Wing, Wagle Industrial To Sri Maa Balniketan School, Estate, Road No.16Z, Eastern Express Highway, Thane (W) Kopri, Than (E).

For Appellant: Shri Subodh Ratnaparkhi, CAFor Respondent: Shri V. Vinod Kumar – Sr. DR
Section 2(28)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “G” MUMBAI BEFORE SHRI RAJESH KUMAR, HON. ACCOUNTANT MEMBER & SHRI AMARJIT SINGH, HON. JUDICIAL MEMBER DCIT, Circle-3, Thane, Vs. M/s. Samarth Lifters Pvt. Ltd., Room No. 2, 6th Floor, B-Wing, Nayan Building, Next B-Wing, Wagle Industrial to Sri Maa Balniketan School, Estate, Road No.16Z, Eastern Express Highway, Thane (W) Kopri, Than (E). PAN No. AACCS 6646 K (Appellant) (Respondent) Assessee by : Shri Subodh Ratnaparkhi, CA. Department By : Shri V. Vinod Kumar – Sr. DR Date of hearing : 04/12/2019. Date of pronouncement : 04/12/2019. O R D E R PER RAJES…

DCIT Cir 3, Thane vs. Samarth Lifeters Pvt .Ltd, Thane

In the result, appeal of the assessee is Allowed

ITA 5738/MUM/2018[2013-14]Status: DisposedITAT Mumbai03 Dec 2019AY 2013-14

Bench: Shri Rajesh Kumar, Hon. & Shri Amarjit Singh, Hon.Dcit, Circle-3, Thane, Vs. M/S. Samarth Lifters Pvt. Ltd., Room No. 2, 6Th Floor, B-Wing, Nayan Building, Next B-Wing, Wagle Industrial To Sri Maa Balniketan School, Estate, Road No.16Z, Eastern Express Highway, Thane (W) Kopri, Than (E).

For Appellant: Shri Subodh Ratnaparkhi, CAFor Respondent: Shri V. Vinod Kumar – Sr. DR
Section 2(28)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “G” MUMBAI BEFORE SHRI RAJESH KUMAR, HON. ACCOUNTANT MEMBER & SHRI AMARJIT SINGH, HON. JUDICIAL MEMBER DCIT, Circle-3, Thane, Vs. M/s. Samarth Lifters Pvt. Ltd., Room No. 2, 6th Floor, B-Wing, Nayan Building, Next B-Wing, Wagle Industrial to Sri Maa Balniketan School, Estate, Road No.16Z, Eastern Express Highway, Thane (W) Kopri, Than (E). PAN No. AACCS 6646 K (Appellant) (Respondent) Assessee by : Shri Subodh Ratnaparkhi, CA. Department By : Shri V. Vinod Kumar – Sr. DR Date of hearing : 02/12/2019. Date of pronouncement : 03/12/2019. O R D E R PER RAJES…

Comnr.of Income Tax vs. Rkd Construction P.L

ITA/74/2011HC Orissa20 Nov 2019

Bench: MR. JUSTICE K. S. JHAVERI (CJ),MR. JUSTICE K.R.MOHAPATRA

DCIT Cir 3, Thane vs. Samarth Lifeters P.Ltd, Thane

In the result, the appeal is dismissed

ITA 2186/MUM/2018[2014-15]Status: DisposedITAT Mumbai31 Jul 2019AY 2014-15

Bench: Shri Saktijit Dey () & Shri N.K. Pradhan () Assessment Year: 2014-15 Dy. Commissioner Of M/S Samarth Lifters Pvt. Ltd., B- Income Tax, Circle-3, Wing, Nayan Building, Next To Sri Vs. Thane, Room No. 02, 6Th Maabalniketan, School, Eastern Floor, Aashar It Park, B- Express Highway, Kopri Thane Wing, Wagle Industrial (E)-400603. Estate, Road No. 16Z, Thane (W)-400604. Pan No. Aaccs6646K Appellant Respondent

For Appellant: Mr. Subodh Ratnaparkhi, ARFor Respondent: Mr. Chaudhary Arun Kumar Singh, DR
Section 143(3)Section 32

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G” MUMBAI BEFORE SHRI SAKTIJIT DEY (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2014-15 Dy. Commissioner of M/s Samarth Lifters Pvt. Ltd., B- Income Tax, Circle-3, Wing, Nayan Building, Next to Sri Vs. Thane, Room No. 02, 6th MaaBalniketan, School, Eastern floor, Aashar IT Park, B- Express Highway, Kopri Thane Wing, Wagle Industrial (E)-400603. Estate, Road No. 16Z, Thane (W)-400604. PAN No. AACCS6646K Appellant Respondent Revenue by : Mr. Chaudhary Arun Kumar Singh, DR Assessee by : Mr. Subodh Ratnaparkhi, AR Date of Hearing : 2…

Shri Arjun Singh, Kota vs. Assistant Commissioner of Income Tax, Kota

In the result, appeal of the assessee is dismissed

ITA 317/JPR/2018[2009-10]Status: DisposedITAT Jaipur05 Jun 2018AY 2009-10
For Appellant: NoneFor Respondent: Shri Shanmuga Priya (JCIT)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jkWo] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM AND SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 317/JP/2018 fu/kZkj.k o"kZ@Assessment Year : 2009-10. cuke Shri Arjun Singh S/o Sh. Tara Singh The ACIT, Vs. Behind Kohli Medical Store, Circle, Keshavpura, Kota. Kota. LFkk;h ys[kk la-@thvkbZvkj la-@PAN No. AFRPS 7075 K vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : None jktLo dh vksj ls@ Revenue by : Shri Shanmuga Priya (JC…

Samarth Lifters P.Ltd, Thane vs. Addl CIT RG 3, Thane

In the result, appeal of the assessee is Allowed

ITA 1781/MUM/2015[2011-12]Status: DisposedITAT Mumbai08 Dec 2017AY 2011-12

Bench: Shri R.C.Sharma, Am & Shri Ram Lal Negi, Jm आमकय अऩीर सं./Ita No.1781/Mum/2015 (नििाारण वषा / Assessment Year :2011-12) Samarth Lifters Pvt. Ltd. Vs. Addl. Cit, Range-3, Thane 6Th Floor, Ashar I.T.Park, Opp. Anand Nagar, Octroi Naka, Road No.16Z, Nayan Building, Wagale Ind. Estate, Next To Maa Niketan Thane (W) School, Pin - 400604 Easter Express Highway Kopri, Thane (W), Pin – 400 603 स्थामी रेखा सं./ जीआइआय सं./ Pan/Gir No. : Aaccs6646K (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. ननधाारयती की ओय से /Assessee By : Shri Subodh Ratna Parakhi याजस्व की ओय से /Revenue By : Shri V. Justin सुनवाई की तायीख / Date Of Hearing : 07.11.2017 घोषणा की तायीख/Date Of Pronouncement 08.12.2017 आदेश / O R D E R Per R.C.Sharma (A.M): This Is An Appeal Filed By The Assessee Against The Order Of Cit(A)- 2 Mumbai, Dated 16.01.2015, For The Assessment Year 2011-12, In The Matter Of Order Passed U/S.143(3) Of The I.T. Act. 2. The Only Grievance Of Assessee Relates To Disallowance Of Depreciation On Crawler Cranes & Dozers @ 30%. 3. Rival Contentions Have Been Heard & Record Perused.

For Appellant: Shri Subodh Ratna ParakhiFor Respondent: Shri V. Justin
Section 143(3)Section 2(28)

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठठ ‘ई’, म ुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL “E”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM & SHRI RAM LAL NEGI, JM आमकय अऩीर सं./ITA No.1781/Mum/2015 (नििाारण वषा / Assessment Year :2011-12) Samarth Lifters Pvt. Ltd. Vs. Addl. CIT, Range-3, Thane 6th Floor, Ashar I.T.Park, Opp. Anand Nagar, Octroi Naka, Road No.16Z, Nayan Building, Wagale Ind. Estate, Next to Maa Niketan Thane (W) School, Pin - 400604 Easter Express Highway Kopri, Thane (W), Pin – 400 603 स्थामी रेखा सं./ जीआइआय सं./ PAN/GIR No. : AACCS6646K (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. ननधाारयती की ओय…