COMNR.OF INCOME TAX vs. RKD CONSTRUCTION P.L
ITA/74/2011HC OrissaODHC01002611201120 November 2019Bench: MR. JUSTICE K. S. JHAVERI (CJ),MR. JUSTICE K.R.MOHAPATRA2 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- (viii)CIT v. Galord Constructions12 citing190 Taxmann 406 · 2010 · HC
- Gujco Carriers v. CIT4 citing122 Taxmann 206 · 2002 · HC · Read judgment
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