Renu T Tharani v. DCIT (International Taxation)

117 Taxmann.com 84Reported decision2020#7210 most cited

What is Renu T Tharani v. DCIT (International Taxation) authority for?

The case is distinguished when the assessee has explained the contents of a base note and clarified their residency status and taxability in India, unlike in the cited case where the assessee, a non-resident, failed to explain the contents of a base note related to a foreign bank deposit.

15

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2025 to 2025.

Also referred to as

Renu T Tharani v. DCIT · 117 Taxmann.com 84 · beneficial owner · non-resident · foreign bank account · base note · taxability in India · income accrual · section 143(3) · section 147

Sections most often in play

Section 143(3)Section 147Section 148Section 69ASection 250Section 149(1)(c)Section 149(1)(b)Section 271(1)(c)

Issues it is cited on

section 149(1)(c)beneficial ownersection 149(1)(b)house property incomesection 149(1)short term capital gainsshort term capital gainnon-residentsection 143(1)(a)section 149tangible materiallong term capital gains

Judgments citing Renu T Tharani v. DCIT (International Taxation)

DCIT CC 8(2), Mumbai vs. Anil Dhirajlal Ambani, Mumbai

In the result, appeal of the revenue ITA No

ITA 6233/MUM/2025[2006-07]Status: DisposedITAT Mumbai09 Dec 2025AY 2006-07

Bench: Shri Anikesh Banerjee & Shri Girish Agrawal

For Appellant: Shri Niraj Sheth & Shri JitendraFor Respondent: Shri Rajesh Kumar Yadav (CIT DR)
Section 143(1)Section 143(3)Section 147Section 148Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER I.T.A No.6228/Mum/2025 - A.Y. 2001-02 I.T.A No.6229/Mum/2025 - A.Y. 2002-03 I.T.A No.6230/Mum/2025 - A.Y. 2003-04 I.T.A No.6231/Mum/2025 - A.Y. 2004-05 I.T.A No.6232/Mum/2025 - A.Y. 2005-06 I.T.A No.6233/Mum/2025 - A.Y. 2006-07 DCIT CC-8(2), Mumbai vs Anil Dhirajlal Ambani Room No.658, Aayakar 39, Sea Wind Cuffe Parade Bhavan, M.K. Road, Mumbai- Colaba, S.O. MumbaI-400 005 400 020 PAN: AADPA3703D APPELLANT RESPONDENT Assessee by : Shri Niraj Sheth & Shri Jitend…

DCIT CC 892), Mumbai vs. Anil Dhirajlal Ambani, Mumbai

In the result, appeal of the revenue ITA No

ITA 6232/MUM/2025[2005-06]Status: DisposedITAT Mumbai09 Dec 2025AY 2005-06

Bench: Shri Anikesh Banerjee & Shri Girish Agrawal

For Appellant: Shri Niraj Sheth & Shri JitendraFor Respondent: Shri Rajesh Kumar Yadav (CIT DR)
Section 143(1)Section 143(3)Section 147Section 148Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER I.T.A No.6228/Mum/2025 - A.Y. 2001-02 I.T.A No.6229/Mum/2025 - A.Y. 2002-03 I.T.A No.6230/Mum/2025 - A.Y. 2003-04 I.T.A No.6231/Mum/2025 - A.Y. 2004-05 I.T.A No.6232/Mum/2025 - A.Y. 2005-06 I.T.A No.6233/Mum/2025 - A.Y. 2006-07 DCIT CC-8(2), Mumbai vs Anil Dhirajlal Ambani Room No.658, Aayakar 39, Sea Wind Cuffe Parade Bhavan, M.K. Road, Mumbai- Colaba, S.O. MumbaI-400 005 400 020 PAN: AADPA3703D APPELLANT RESPONDENT Assessee by : Shri Niraj Sheth & Shri Jitend…

DCIT CC 8(2), Mumbai vs. Anil Dhirajlal Ambani, Mumbai

In the result, appeal of the revenue ITA No

ITA 6231/MUM/2025[2004-05]Status: DisposedITAT Mumbai09 Dec 2025AY 2004-05

Bench: Shri Anikesh Banerjee & Shri Girish Agrawal

For Appellant: Shri Niraj Sheth & Shri JitendraFor Respondent: Shri Rajesh Kumar Yadav (CIT DR)
Section 143(1)Section 143(3)Section 147Section 148Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER I.T.A No.6228/Mum/2025 - A.Y. 2001-02 I.T.A No.6229/Mum/2025 - A.Y. 2002-03 I.T.A No.6230/Mum/2025 - A.Y. 2003-04 I.T.A No.6231/Mum/2025 - A.Y. 2004-05 I.T.A No.6232/Mum/2025 - A.Y. 2005-06 I.T.A No.6233/Mum/2025 - A.Y. 2006-07 DCIT CC-8(2), Mumbai vs Anil Dhirajlal Ambani Room No.658, Aayakar 39, Sea Wind Cuffe Parade Bhavan, M.K. Road, Mumbai- Colaba, S.O. MumbaI-400 005 400 020 PAN: AADPA3703D APPELLANT RESPONDENT Assessee by : Shri Niraj Sheth & Shri Jitend…

DCIT CC 8(2), Mumbai vs. Anil Dhirajlal Ambani, Mumbai

In the result, appeal of the revenue ITA No

ITA 6230/MUM/2025[2003-04]Status: DisposedITAT Mumbai09 Dec 2025AY 2003-04

Bench: Shri Anikesh Banerjee & Shri Girish Agrawal

For Appellant: Shri Niraj Sheth & Shri JitendraFor Respondent: Shri Rajesh Kumar Yadav (CIT DR)
Section 143(1)Section 143(3)Section 147Section 148Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER I.T.A No.6228/Mum/2025 - A.Y. 2001-02 I.T.A No.6229/Mum/2025 - A.Y. 2002-03 I.T.A No.6230/Mum/2025 - A.Y. 2003-04 I.T.A No.6231/Mum/2025 - A.Y. 2004-05 I.T.A No.6232/Mum/2025 - A.Y. 2005-06 I.T.A No.6233/Mum/2025 - A.Y. 2006-07 DCIT CC-8(2), Mumbai vs Anil Dhirajlal Ambani Room No.658, Aayakar 39, Sea Wind Cuffe Parade Bhavan, M.K. Road, Mumbai- Colaba, S.O. MumbaI-400 005 400 020 PAN: AADPA3703D APPELLANT RESPONDENT Assessee by : Shri Niraj Sheth & Shri Jitend…

DCIT CC 8(2), Mumbai vs. Anil Dhirajlal Ambani, Mumbai

In the result, appeal of the revenue ITA No

ITA 6229/MUM/2025[2002-03]Status: DisposedITAT Mumbai09 Dec 2025AY 2002-03

Bench: Shri Anikesh Banerjee & Shri Girish Agrawal

For Appellant: Shri Niraj Sheth & Shri JitendraFor Respondent: Shri Rajesh Kumar Yadav (CIT DR)
Section 143(1)Section 143(3)Section 147Section 148Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER I.T.A No.6228/Mum/2025 - A.Y. 2001-02 I.T.A No.6229/Mum/2025 - A.Y. 2002-03 I.T.A No.6230/Mum/2025 - A.Y. 2003-04 I.T.A No.6231/Mum/2025 - A.Y. 2004-05 I.T.A No.6232/Mum/2025 - A.Y. 2005-06 I.T.A No.6233/Mum/2025 - A.Y. 2006-07 DCIT CC-8(2), Mumbai vs Anil Dhirajlal Ambani Room No.658, Aayakar 39, Sea Wind Cuffe Parade Bhavan, M.K. Road, Mumbai- Colaba, S.O. MumbaI-400 005 400 020 PAN: AADPA3703D APPELLANT RESPONDENT Assessee by : Shri Niraj Sheth & Shri Jitend…

DCIT CC-8(2), Mumbai vs. Anil Dhirajlal Ambani, Mumbai

In the result, appeal of the revenue ITA No

ITA 6228/MUM/2025[2001-02]Status: DisposedITAT Mumbai09 Dec 2025AY 2001-02

Bench: Shri Anikesh Banerjee & Shri Girish Agrawal

For Appellant: Shri Niraj Sheth & Shri JitendraFor Respondent: Shri Rajesh Kumar Yadav (CIT DR)
Section 143(1)Section 143(3)Section 147Section 148Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER I.T.A No.6228/Mum/2025 - A.Y. 2001-02 I.T.A No.6229/Mum/2025 - A.Y. 2002-03 I.T.A No.6230/Mum/2025 - A.Y. 2003-04 I.T.A No.6231/Mum/2025 - A.Y. 2004-05 I.T.A No.6232/Mum/2025 - A.Y. 2005-06 I.T.A No.6233/Mum/2025 - A.Y. 2006-07 DCIT CC-8(2), Mumbai vs Anil Dhirajlal Ambani Room No.658, Aayakar 39, Sea Wind Cuffe Parade Bhavan, M.K. Road, Mumbai- Colaba, S.O. MumbaI-400 005 400 020 PAN: AADPA3703D APPELLANT RESPONDENT Assessee by : Shri Niraj Sheth & Shri Jitend…

DCIT Central Circle 8(2), Mumbai vs. Mukesh D Ambani, Mumbai

In the result, all the cross objections filed by the assessee are partly allowed

ITA 5141/MUM/2024[2001-02]Status: DisposedITAT Mumbai31 Jan 2025AY 2001-02

Bench: Shri Amit Shukla & Shri Girish Agrawal

For Appellant: Shri Nimesh Vora and Ms. Moksha Mehta, ARsFor Respondent: Smt. Sanyogita Nagpal, CIT DR
Section 143(1)(a)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA Nos. 5141, 5140, 5123, 5121, 5118 and 5117/MUM/2024 Assessment Years: 2001-02 to 2006-07 Deputy Commissioner of Income Mukesh D. Ambani Tax, 39, Altamount Road, Central Circle – 8(2), Vs. Cumbala Hill, SO, Mumbai Mumbai – 400 026 (PAN : AADPA3705F) (Appellant) (Respondent) C.O. Nos. 233, 235, 234, 236, 237 and 238/MUM/2024 (In ITA Nos. 5141, 5140, 5123, 5121, 5118 and 5117/MUM/2024) Assessment Years: 2001-02 to 2006-07 Mukesh D. Ambani Deputy Commissioner of 39, Alt…

DCIT Central Circle 8(2) Mumbai, Mumbai vs. Mukesh D Ambani, Mumbai

In the result, all the cross objections filed by the assessee are partly allowed

ITA 5140/MUM/2024[2002-03]Status: DisposedITAT Mumbai31 Jan 2025AY 2002-03

Bench: Shri Amit Shukla & Shri Girish Agrawal

For Appellant: Shri Nimesh Vora and Ms. Moksha Mehta, ARsFor Respondent: Smt. Sanyogita Nagpal, CIT DR
Section 143(1)(a)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA Nos. 5141, 5140, 5123, 5121, 5118 and 5117/MUM/2024 Assessment Years: 2001-02 to 2006-07 Deputy Commissioner of Income Mukesh D. Ambani Tax, 39, Altamount Road, Central Circle – 8(2), Vs. Cumbala Hill, SO, Mumbai Mumbai – 400 026 (PAN : AADPA3705F) (Appellant) (Respondent) C.O. Nos. 233, 235, 234, 236, 237 and 238/MUM/2024 (In ITA Nos. 5141, 5140, 5123, 5121, 5118 and 5117/MUM/2024) Assessment Years: 2001-02 to 2006-07 Mukesh D. Ambani Deputy Commissioner of 39, Alt…

DCIT Central Circle 8(2) Mumbai, Mumbai vs. Mukesh D Ambani, Mumbai

In the result, all the cross objections filed by the assessee are partly allowed

ITA 5121/MUM/2024[2004-05]Status: DisposedITAT Mumbai31 Jan 2025AY 2004-05

Bench: Shri Amit Shukla & Shri Girish Agrawal

For Appellant: Shri Nimesh Vora and Ms. Moksha Mehta, ARsFor Respondent: Smt. Sanyogita Nagpal, CIT DR
Section 143(1)(a)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA Nos. 5141, 5140, 5123, 5121, 5118 and 5117/MUM/2024 Assessment Years: 2001-02 to 2006-07 Deputy Commissioner of Income Mukesh D. Ambani Tax, 39, Altamount Road, Central Circle – 8(2), Vs. Cumbala Hill, SO, Mumbai Mumbai – 400 026 (PAN : AADPA3705F) (Appellant) (Respondent) C.O. Nos. 233, 235, 234, 236, 237 and 238/MUM/2024 (In ITA Nos. 5141, 5140, 5123, 5121, 5118 and 5117/MUM/2024) Assessment Years: 2001-02 to 2006-07 Mukesh D. Ambani Deputy Commissioner of 39, Alt…

ACIT Central Circle 8(2) Mumbai, Mumbai vs. Mukesh D Ambani, Mumbai

In the result, all the cross objections filed by the assessee are partly allowed

ITA 5117/MUM/2024[2006-07]Status: DisposedITAT Mumbai31 Jan 2025AY 2006-07

Bench: Shri Amit Shukla & Shri Girish Agrawal

For Appellant: Shri Nimesh Vora and Ms. Moksha Mehta, ARsFor Respondent: Smt. Sanyogita Nagpal, CIT DR
Section 143(1)(a)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA Nos. 5141, 5140, 5123, 5121, 5118 and 5117/MUM/2024 Assessment Years: 2001-02 to 2006-07 Deputy Commissioner of Income Mukesh D. Ambani Tax, 39, Altamount Road, Central Circle – 8(2), Vs. Cumbala Hill, SO, Mumbai Mumbai – 400 026 (PAN : AADPA3705F) (Appellant) (Respondent) C.O. Nos. 233, 235, 234, 236, 237 and 238/MUM/2024 (In ITA Nos. 5141, 5140, 5123, 5121, 5118 and 5117/MUM/2024) Assessment Years: 2001-02 to 2006-07 Mukesh D. Ambani Deputy Commissioner of 39, Alt…

DCIT CC 8.2 Mumbai, Mumbai vs. Dhirubhai Hirachand Ambani, Mumbai

ITA 4348/MUM/2024[2003 04]Status: DisposedITAT Mumbai09 Jan 2025

Bench: Shri Amarjit Singh & Sunil Kumar Singh, Juducial Member Ita Nos. 4324, 4331 & 4345 To 4348/Mum/2024 Assessment Years: 2001-02 To 2006-07

For Appellant: Shri NimeshVoraFor Respondent: Smt. SanyogitaNagpal, (CIT, DR)
Section 143(1)(a)Section 147Section 148Section 250

…P a g e | 1 ITA Nos.4324,4331 & 4345 to 4348/M/2024 C.O. 215 to 220/M/2024 DCIT,CC-8(2) Vs. Late Shri Dhirubhai Hirachand Ambani IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER AND SUNIL KUMAR SINGH, JUDUCIAL MEMBER ITA Nos. 4324, 4331 & 4345 to 4348/Mum/2024 Assessment Years: 2001-02 to 2006-07 DCIT, CC-8(2) Late Shri Dhirubhai Room No.676, 6th Floor, HirachandAmbani Vs. (Through Legal Heirs Shri Mukesh D AayakarBhavan, M.K. Road, Ambani& Shri Anil D Ambani) Mumbai – 400 020 PAN: AAJPA0690H (Appellant) (Respondent) C.O. Nos. 215 to220/Mum/2024 As…

DCIT CC 8.2 Mumbai, Mumbai vs. Dhirubhai Hirachand Ambani, Mumbai

ITA 4347/MUM/2024[2004 05]Status: DisposedITAT Mumbai09 Jan 2025

Bench: Shri Amarjit Singh & Sunil Kumar Singh, Juducial Member Ita Nos. 4324, 4331 & 4345 To 4348/Mum/2024 Assessment Years: 2001-02 To 2006-07

For Appellant: Shri NimeshVoraFor Respondent: Smt. SanyogitaNagpal, (CIT, DR)
Section 143(1)(a)Section 147Section 148Section 250

…P a g e | 1 ITA Nos.4324,4331 & 4345 to 4348/M/2024 C.O. 215 to 220/M/2024 DCIT,CC-8(2) Vs. Late Shri Dhirubhai Hirachand Ambani IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER AND SUNIL KUMAR SINGH, JUDUCIAL MEMBER ITA Nos. 4324, 4331 & 4345 to 4348/Mum/2024 Assessment Years: 2001-02 to 2006-07 DCIT, CC-8(2) Late Shri Dhirubhai Room No.676, 6th Floor, HirachandAmbani Vs. (Through Legal Heirs Shri Mukesh D AayakarBhavan, M.K. Road, Ambani& Shri Anil D Ambani) Mumbai – 400 020 PAN: AAJPA0690H (Appellant) (Respondent) C.O. Nos. 215 to220/Mum/2024 As…

DCIT CC 8.2 Mumbai, Mumbai vs. Dhirubhai Hirachand Ambani, Mumbai

ITA 4346/MUM/2024[2005]Status: DisposedITAT Mumbai09 Jan 2025

Bench: Shri Amarjit Singh & Sunil Kumar Singh, Juducial Member Ita Nos. 4324, 4331 & 4345 To 4348/Mum/2024 Assessment Years: 2001-02 To 2006-07

For Appellant: Shri NimeshVoraFor Respondent: Smt. SanyogitaNagpal, (CIT, DR)
Section 143(1)(a)Section 147Section 148Section 250

…P a g e | 1 ITA Nos.4324,4331 & 4345 to 4348/M/2024 C.O. 215 to 220/M/2024 DCIT,CC-8(2) Vs. Late Shri Dhirubhai Hirachand Ambani IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER AND SUNIL KUMAR SINGH, JUDUCIAL MEMBER ITA Nos. 4324, 4331 & 4345 to 4348/Mum/2024 Assessment Years: 2001-02 to 2006-07 DCIT, CC-8(2) Late Shri Dhirubhai Room No.676, 6th Floor, HirachandAmbani Vs. (Through Legal Heirs Shri Mukesh D AayakarBhavan, M.K. Road, Ambani& Shri Anil D Ambani) Mumbai – 400 020 PAN: AAJPA0690H (Appellant) (Respondent) C.O. Nos. 215 to220/Mum/2024 As…

DCIT CC 8.2 Mumbai, Mumbai vs. Dhirubhai Hirachand Ambani, Mumbai

ITA 4345/MUM/2024[2006 07]Status: DisposedITAT Mumbai09 Jan 2025

Bench: Shri Amarjit Singh & Sunil Kumar Singh, Juducial Member Ita Nos. 4324, 4331 & 4345 To 4348/Mum/2024 Assessment Years: 2001-02 To 2006-07

For Appellant: Shri NimeshVoraFor Respondent: Smt. SanyogitaNagpal, (CIT, DR)
Section 143(1)(a)Section 147Section 148Section 250

…P a g e | 1 ITA Nos.4324,4331 & 4345 to 4348/M/2024 C.O. 215 to 220/M/2024 DCIT,CC-8(2) Vs. Late Shri Dhirubhai Hirachand Ambani IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER AND SUNIL KUMAR SINGH, JUDUCIAL MEMBER ITA Nos. 4324, 4331 & 4345 to 4348/Mum/2024 Assessment Years: 2001-02 to 2006-07 DCIT, CC-8(2) Late Shri Dhirubhai Room No.676, 6th Floor, HirachandAmbani Vs. (Through Legal Heirs Shri Mukesh D AayakarBhavan, M.K. Road, Ambani& Shri Anil D Ambani) Mumbai – 400 020 PAN: AAJPA0690H (Appellant) (Respondent) C.O. Nos. 215 to220/Mum/2024 As…

DCIT CC 8.2 Mumbai, Mumbai vs. Dhirubhai Hirachand Ambani, Mumbai

ITA 4324/MUM/2024[2002 03]Status: DisposedITAT Mumbai09 Jan 2025

Bench: Shri Amarjit Singh & Sunil Kumar Singh, Juducial Member Ita Nos. 4324, 4331 & 4345 To 4348/Mum/2024 Assessment Years: 2001-02 To 2006-07

For Appellant: Shri NimeshVoraFor Respondent: Smt. SanyogitaNagpal, (CIT, DR)
Section 143(1)(a)Section 147Section 148Section 250

…P a g e | 1 ITA Nos.4324,4331 & 4345 to 4348/M/2024 C.O. 215 to 220/M/2024 DCIT,CC-8(2) Vs. Late Shri Dhirubhai Hirachand Ambani IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER AND SUNIL KUMAR SINGH, JUDUCIAL MEMBER ITA Nos. 4324, 4331 & 4345 to 4348/Mum/2024 Assessment Years: 2001-02 to 2006-07 DCIT, CC-8(2) Late Shri Dhirubhai Room No.676, 6th Floor, HirachandAmbani Vs. (Through Legal Heirs Shri Mukesh D AayakarBhavan, M.K. Road, Ambani& Shri Anil D Ambani) Mumbai – 400 020 PAN: AAJPA0690H (Appellant) (Respondent) C.O. Nos. 215 to220/Mum/2024 As…