(i) Videocon Industries Ltd. v. Dy. CIT
79 Taxmann.com 216Reported decision2017#4881 most cited
What is (i) Videocon Industries Ltd. v. Dy. CIT authority for?
The Tribunal determined the Arm's Length Price (ALP) for corporate guarantee commission at 0.50% when the parent company charged 0.25%. This rate has been applied in subsequent cases regarding corporate guarantee commission.
24
judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2018 to 2025.
Also referred to as
Videocon Industries Ltd. v. Dy. CIT · 79 taxmann.com 216 · corporate guarantee commission · Arm's Length Price · ALP · 0.50% · section 92B · international transaction