Consulting Engineering Services India Pvt. Ltd. & Anr. v. Asstt. CIT & Anr.

198 TTJ 121Income Tax Appellate Tribunal2019#3603 most cited
33

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2023.

Issues it is cited on

section 142(2)section 153(1)(a)section 132(3)section 142(2c)section 158besection 153b(1)(a)section 153b(1)section 142(2a)section 153(1)extension of limitationsection 153bsection 90

Judgments citing Consulting Engineering Services India Pvt. Ltd. & Anr. v. Asstt. CIT & Anr.

PRITI MILAN MEHTA,MUMBAI vs. DCIT, CENTRAL CIRCLE-1(2), MUMBAI

In the result, appeal of the assessee is allowed

ITA 3177/MUM/2022[2008-09]Status: DisposedITAT Mumbai31 Oct 2023AY 2008-09

Bench: Shri Vikas Awasthy () & Ms. Padmavathy S. ()

Section 132Section 153ASection 153BSection 68

…1 ITA 3177/Mum/2022 Priti Milan Mehta IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C”,MUMBAI BEFORE SHRI VIKAS AWASTHY (JUDICIAL MEMBER) AND Ms. PADMAVATHY S. (ACCOUNTANT MEMBER) I.T.A. No.3177/Mum/2022 (Assessment year: 2008-09) Priti Milan Mehta vs Deputy Commissioner of Income-tax, 2303, Bldg No.5, Raheja Classique Central Circle 1(2), Mumbai New Link Road, Andheri West Old CGO Bldg, Room No.906, Annex, 9th Floor, MK Road, Mumbai-400 020 PIN 400 053 PAN : AAAPH1095G APPELLANT RESPONDENT Present for the Assessee Shri Hiro Rai & Ms. Ritu Punjabi Present for the Department Shri H.M. Bhatt, Sr.AR Date of…

SALONI NARANG,NEW DELHI vs. ACIT, CENTRAL CIRCLE- 15, NEW DELHI

In the result, both the appeals of the assessee in ITA Nos

ITA 2413/DEL/2018[2006-07]Status: DisposedITAT Delhi19 Jun 2023AY 2006-07

Bench: Shri Saktijit Dey & Shri N.K. Billaiya

For Appellant: Dr. Rakesh Gupta, AdvFor Respondent: Shri Vizay B Vasanta,CIT- DR
Section 143(3)Section 153ASection 153BSection 271(1)(c)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘D’ BENCH, NEW DELHI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER, AND SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER QUANTUM APPEAL u/s 143(3) r.w.s 153A ITA No. 1832/DEL/2018 [A.Y. 2006-07] & PENALTY APPEAL u/s 271(1)(c) ITA No. 2413/DEL/2018 [A.Y. 2006-07] Smt. Saloni Narang Vs. The A.C.I.T. No. 5, Dr. G.C. Narang Marg Central Circle – 15 Cavalry Lane, Delhi New Delhi PAN – AAFPN 2692 C (Applicant) (Respondent) Assessee By : Dr. Rakesh Gupta, Adv Shri Somil Agarwal, Adv Shri Bharat Beriwal, Adv Department By : Shri Vizay B Vasanta,CIT- DR Date of Hearing : 13.06.2023…

SALONI NARANG,NEW DELHI vs. ACIT, CC- 15, NEW DELHI

In the result, both the appeals of the assessee in ITA Nos

ITA 1832/DEL/2018[2006-07]Status: DisposedITAT Delhi19 Jun 2023AY 2006-07

Bench: Shri Saktijit Dey & Shri N.K. Billaiya

For Appellant: Dr. Rakesh Gupta, AdvFor Respondent: Shri Vizay B Vasanta,CIT- DR
Section 143(3)Section 153ASection 153BSection 271(1)(c)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘D’ BENCH, NEW DELHI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER, AND SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER QUANTUM APPEAL u/s 143(3) r.w.s 153A ITA No. 1832/DEL/2018 [A.Y. 2006-07] & PENALTY APPEAL u/s 271(1)(c) ITA No. 2413/DEL/2018 [A.Y. 2006-07] Smt. Saloni Narang Vs. The A.C.I.T. No. 5, Dr. G.C. Narang Marg Central Circle – 15 Cavalry Lane, Delhi New Delhi PAN – AAFPN 2692 C (Applicant) (Respondent) Assessee By : Dr. Rakesh Gupta, Adv Shri Somil Agarwal, Adv Shri Bharat Beriwal, Adv Department By : Shri Vizay B Vasanta,CIT- DR Date of Hearing : 13.06.2023…

SH. PRAVEEN SAWHNEY,NEW DELHI vs. DCIT, NEW DELHI

In the result all the 24 appeals of the two assessees are allowed

ITA 1652/DEL/2017[2011-12]Status: DisposedITAT Delhi18 May 2023AY 2011-12

Bench: Shri N.K. Billaiya & Ms. Astha Chandra

For Appellant: Shri Rakesh Gupta, AdvFor Respondent: Shri H.K. Choudhary, CIT- DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘G’ BENCH, NEW DELHI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND MS. ASTHA CHANDRA, JUDICIAL MEMBER QUANTUM APPEALS u/s 143(3) r.w.s 153A ITA No. 1539/DEL/2017 [A.Y. 2006-07] ITA No. 1540/DEL/2017 [A.Y. 2007-08] ITA No. 1541/DEL/2017 [A.Y. 2008-09] ITA No. 1542/DEL/2017 [A.Y. 2009-10] ITA No. 1543/DEL/2017 [A.Y. 2010-11] ITA No. 1544/DEL/2017 [A.Y. 2011-12] Shri Praveen Sawhney Vs. The A.C.I.T 6, Link Road, Jangpura Extension Central Circle - 7 New Delhi PAN: ABOPS 1461 Q ITA No. 1640/DEL/2017 [A.Y. 2006-07] ITA No. 1641/DEL/2017 [A.Y. 2007-08] ITA No. 1642…

SH. PRAVEEN SAWHNEY,NEW DELHI vs. DCIT, NEW DELHI

In the result all the 24 appeals of the two assessees are allowed

ITA 1651/DEL/2017[2010-11]Status: DisposedITAT Delhi18 May 2023AY 2010-11

Bench: Shri N.K. Billaiya & Ms. Astha Chandra

For Appellant: Shri Rakesh Gupta, AdvFor Respondent: Shri H.K. Choudhary, CIT- DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘G’ BENCH, NEW DELHI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND MS. ASTHA CHANDRA, JUDICIAL MEMBER QUANTUM APPEALS u/s 143(3) r.w.s 153A ITA No. 1539/DEL/2017 [A.Y. 2006-07] ITA No. 1540/DEL/2017 [A.Y. 2007-08] ITA No. 1541/DEL/2017 [A.Y. 2008-09] ITA No. 1542/DEL/2017 [A.Y. 2009-10] ITA No. 1543/DEL/2017 [A.Y. 2010-11] ITA No. 1544/DEL/2017 [A.Y. 2011-12] Shri Praveen Sawhney Vs. The A.C.I.T 6, Link Road, Jangpura Extension Central Circle - 7 New Delhi PAN: ABOPS 1461 Q ITA No. 1640/DEL/2017 [A.Y. 2006-07] ITA No. 1641/DEL/2017 [A.Y. 2007-08] ITA No. 1642…

SH. PRAVEEN SAWHNEY,NEW DELHI vs. DCIT, NEW DELHI

In the result all the 24 appeals of the two assessees are allowed

ITA 1650/DEL/2017[2009-10]Status: DisposedITAT Delhi18 May 2023AY 2009-10

Bench: Shri N.K. Billaiya & Ms. Astha Chandra

For Appellant: Shri Rakesh Gupta, AdvFor Respondent: Shri H.K. Choudhary, CIT- DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘G’ BENCH, NEW DELHI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND MS. ASTHA CHANDRA, JUDICIAL MEMBER QUANTUM APPEALS u/s 143(3) r.w.s 153A ITA No. 1539/DEL/2017 [A.Y. 2006-07] ITA No. 1540/DEL/2017 [A.Y. 2007-08] ITA No. 1541/DEL/2017 [A.Y. 2008-09] ITA No. 1542/DEL/2017 [A.Y. 2009-10] ITA No. 1543/DEL/2017 [A.Y. 2010-11] ITA No. 1544/DEL/2017 [A.Y. 2011-12] Shri Praveen Sawhney Vs. The A.C.I.T 6, Link Road, Jangpura Extension Central Circle - 7 New Delhi PAN: ABOPS 1461 Q ITA No. 1640/DEL/2017 [A.Y. 2006-07] ITA No. 1641/DEL/2017 [A.Y. 2007-08] ITA No. 1642…

SH. PRAVEEN SAWHNEY,NEW DELHI vs. DCIT, NEW DELHI

In the result all the 24 appeals of the two assessees are allowed

ITA 1649/DEL/2017[2008-09]Status: DisposedITAT Delhi18 May 2023AY 2008-09

Bench: Shri N.K. Billaiya & Ms. Astha Chandra

For Appellant: Shri Rakesh Gupta, AdvFor Respondent: Shri H.K. Choudhary, CIT- DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘G’ BENCH, NEW DELHI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND MS. ASTHA CHANDRA, JUDICIAL MEMBER QUANTUM APPEALS u/s 143(3) r.w.s 153A ITA No. 1539/DEL/2017 [A.Y. 2006-07] ITA No. 1540/DEL/2017 [A.Y. 2007-08] ITA No. 1541/DEL/2017 [A.Y. 2008-09] ITA No. 1542/DEL/2017 [A.Y. 2009-10] ITA No. 1543/DEL/2017 [A.Y. 2010-11] ITA No. 1544/DEL/2017 [A.Y. 2011-12] Shri Praveen Sawhney Vs. The A.C.I.T 6, Link Road, Jangpura Extension Central Circle - 7 New Delhi PAN: ABOPS 1461 Q ITA No. 1640/DEL/2017 [A.Y. 2006-07] ITA No. 1641/DEL/2017 [A.Y. 2007-08] ITA No. 1642…

SH. PRAVEEN SAWHNEY,NEW DELHI vs. DCIT, NEW DELHI

In the result all the 24 appeals of the two assessees are allowed

ITA 1648/DEL/2017[2007-08]Status: DisposedITAT Delhi18 May 2023AY 2007-08

Bench: Shri N.K. Billaiya & Ms. Astha Chandra

For Appellant: Shri Rakesh Gupta, AdvFor Respondent: Shri H.K. Choudhary, CIT- DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘G’ BENCH, NEW DELHI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND MS. ASTHA CHANDRA, JUDICIAL MEMBER QUANTUM APPEALS u/s 143(3) r.w.s 153A ITA No. 1539/DEL/2017 [A.Y. 2006-07] ITA No. 1540/DEL/2017 [A.Y. 2007-08] ITA No. 1541/DEL/2017 [A.Y. 2008-09] ITA No. 1542/DEL/2017 [A.Y. 2009-10] ITA No. 1543/DEL/2017 [A.Y. 2010-11] ITA No. 1544/DEL/2017 [A.Y. 2011-12] Shri Praveen Sawhney Vs. The A.C.I.T 6, Link Road, Jangpura Extension Central Circle - 7 New Delhi PAN: ABOPS 1461 Q ITA No. 1640/DEL/2017 [A.Y. 2006-07] ITA No. 1641/DEL/2017 [A.Y. 2007-08] ITA No. 1642…

SH. PRAVEEN SAWHNEY,NEW DELHI vs. ACIT, NEW DELHI

In the result all the 24 appeals of the two assessees are allowed

ITA 1647/DEL/2017[2006-07]Status: DisposedITAT Delhi18 May 2023AY 2006-07

Bench: Shri N.K. Billaiya & Ms. Astha Chandra

For Appellant: Shri Rakesh Gupta, AdvFor Respondent: Shri H.K. Choudhary, CIT- DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘G’ BENCH, NEW DELHI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND MS. ASTHA CHANDRA, JUDICIAL MEMBER QUANTUM APPEALS u/s 143(3) r.w.s 153A ITA No. 1539/DEL/2017 [A.Y. 2006-07] ITA No. 1540/DEL/2017 [A.Y. 2007-08] ITA No. 1541/DEL/2017 [A.Y. 2008-09] ITA No. 1542/DEL/2017 [A.Y. 2009-10] ITA No. 1543/DEL/2017 [A.Y. 2010-11] ITA No. 1544/DEL/2017 [A.Y. 2011-12] Shri Praveen Sawhney Vs. The A.C.I.T 6, Link Road, Jangpura Extension Central Circle - 7 New Delhi PAN: ABOPS 1461 Q ITA No. 1640/DEL/2017 [A.Y. 2006-07] ITA No. 1641/DEL/2017 [A.Y. 2007-08] ITA No. 1642…

SMT. SANGEETA SAWHNEY,NEW DELHI vs. DCIT, NEW DELHI

In the result all the 24 appeals of the two assessees are allowed

ITA 1637/DEL/2017[2010-11]Status: DisposedITAT Delhi18 May 2023AY 2010-11

Bench: Shri N.K. Billaiya & Ms. Astha Chandra

For Appellant: Shri Rakesh Gupta, AdvFor Respondent: Shri H.K. Choudhary, CIT- DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘G’ BENCH, NEW DELHI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND MS. ASTHA CHANDRA, JUDICIAL MEMBER QUANTUM APPEALS u/s 143(3) r.w.s 153A ITA No. 1539/DEL/2017 [A.Y. 2006-07] ITA No. 1540/DEL/2017 [A.Y. 2007-08] ITA No. 1541/DEL/2017 [A.Y. 2008-09] ITA No. 1542/DEL/2017 [A.Y. 2009-10] ITA No. 1543/DEL/2017 [A.Y. 2010-11] ITA No. 1544/DEL/2017 [A.Y. 2011-12] Shri Praveen Sawhney Vs. The A.C.I.T 6, Link Road, Jangpura Extension Central Circle - 7 New Delhi PAN: ABOPS 1461 Q ITA No. 1640/DEL/2017 [A.Y. 2006-07] ITA No. 1641/DEL/2017 [A.Y. 2007-08] ITA No. 1642…

SMT. SANGEETA SAWHNEY,NEW DELHI vs. DCIT, NEW DELHI

In the result all the 24 appeals of the two assessees are allowed

ITA 1636/DEL/2017[2009-10]Status: DisposedITAT Delhi18 May 2023AY 2009-10

Bench: Shri N.K. Billaiya & Ms. Astha Chandra

For Appellant: Shri Rakesh Gupta, AdvFor Respondent: Shri H.K. Choudhary, CIT- DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘G’ BENCH, NEW DELHI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND MS. ASTHA CHANDRA, JUDICIAL MEMBER QUANTUM APPEALS u/s 143(3) r.w.s 153A ITA No. 1539/DEL/2017 [A.Y. 2006-07] ITA No. 1540/DEL/2017 [A.Y. 2007-08] ITA No. 1541/DEL/2017 [A.Y. 2008-09] ITA No. 1542/DEL/2017 [A.Y. 2009-10] ITA No. 1543/DEL/2017 [A.Y. 2010-11] ITA No. 1544/DEL/2017 [A.Y. 2011-12] Shri Praveen Sawhney Vs. The A.C.I.T 6, Link Road, Jangpura Extension Central Circle - 7 New Delhi PAN: ABOPS 1461 Q ITA No. 1640/DEL/2017 [A.Y. 2006-07] ITA No. 1641/DEL/2017 [A.Y. 2007-08] ITA No. 1642…

SMT. SANGEETA SAWHNEY,NEW DELHI vs. DCIT, NEW DELHI

In the result all the 24 appeals of the two assessees are allowed

ITA 1635/DEL/2017[2008-09]Status: DisposedITAT Delhi18 May 2023AY 2008-09

Bench: Shri N.K. Billaiya & Ms. Astha Chandra

For Appellant: Shri Rakesh Gupta, AdvFor Respondent: Shri H.K. Choudhary, CIT- DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘G’ BENCH, NEW DELHI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND MS. ASTHA CHANDRA, JUDICIAL MEMBER QUANTUM APPEALS u/s 143(3) r.w.s 153A ITA No. 1539/DEL/2017 [A.Y. 2006-07] ITA No. 1540/DEL/2017 [A.Y. 2007-08] ITA No. 1541/DEL/2017 [A.Y. 2008-09] ITA No. 1542/DEL/2017 [A.Y. 2009-10] ITA No. 1543/DEL/2017 [A.Y. 2010-11] ITA No. 1544/DEL/2017 [A.Y. 2011-12] Shri Praveen Sawhney Vs. The A.C.I.T 6, Link Road, Jangpura Extension Central Circle - 7 New Delhi PAN: ABOPS 1461 Q ITA No. 1640/DEL/2017 [A.Y. 2006-07] ITA No. 1641/DEL/2017 [A.Y. 2007-08] ITA No. 1642…

SMT. SANGEETA SAWHNEY,NEW DELHI vs. DCIT, NEW DELHI

In the result all the 24 appeals of the two assessees are allowed

ITA 1634/DEL/2017[2007-08]Status: DisposedITAT Delhi18 May 2023AY 2007-08

Bench: Shri N.K. Billaiya & Ms. Astha Chandra

For Appellant: Shri Rakesh Gupta, AdvFor Respondent: Shri H.K. Choudhary, CIT- DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘G’ BENCH, NEW DELHI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND MS. ASTHA CHANDRA, JUDICIAL MEMBER QUANTUM APPEALS u/s 143(3) r.w.s 153A ITA No. 1539/DEL/2017 [A.Y. 2006-07] ITA No. 1540/DEL/2017 [A.Y. 2007-08] ITA No. 1541/DEL/2017 [A.Y. 2008-09] ITA No. 1542/DEL/2017 [A.Y. 2009-10] ITA No. 1543/DEL/2017 [A.Y. 2010-11] ITA No. 1544/DEL/2017 [A.Y. 2011-12] Shri Praveen Sawhney Vs. The A.C.I.T 6, Link Road, Jangpura Extension Central Circle - 7 New Delhi PAN: ABOPS 1461 Q ITA No. 1640/DEL/2017 [A.Y. 2006-07] ITA No. 1641/DEL/2017 [A.Y. 2007-08] ITA No. 1642…

SMT. SANGEETA SAWHNEY,NEW DELHI vs. DCIT, NEW DELHI

In the result all the 24 appeals of the two assessees are allowed

ITA 1633/DEL/2017[2006-07]Status: DisposedITAT Delhi18 May 2023AY 2006-07

Bench: Shri N.K. Billaiya & Ms. Astha Chandra

For Appellant: Shri Rakesh Gupta, AdvFor Respondent: Shri H.K. Choudhary, CIT- DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘G’ BENCH, NEW DELHI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND MS. ASTHA CHANDRA, JUDICIAL MEMBER QUANTUM APPEALS u/s 143(3) r.w.s 153A ITA No. 1539/DEL/2017 [A.Y. 2006-07] ITA No. 1540/DEL/2017 [A.Y. 2007-08] ITA No. 1541/DEL/2017 [A.Y. 2008-09] ITA No. 1542/DEL/2017 [A.Y. 2009-10] ITA No. 1543/DEL/2017 [A.Y. 2010-11] ITA No. 1544/DEL/2017 [A.Y. 2011-12] Shri Praveen Sawhney Vs. The A.C.I.T 6, Link Road, Jangpura Extension Central Circle - 7 New Delhi PAN: ABOPS 1461 Q ITA No. 1640/DEL/2017 [A.Y. 2006-07] ITA No. 1641/DEL/2017 [A.Y. 2007-08] ITA No. 1642…

SH. PRAVEEN SAWHNEY,NEW DELHI vs. ACIT, NEW DELHI

In the result all the 24 appeals of the two assessees are allowed

ITA 1544/DEL/2017[2011-12]Status: DisposedITAT Delhi18 May 2023AY 2011-12

Bench: Shri N.K. Billaiya & Ms. Astha Chandra

For Appellant: Shri Rakesh Gupta, AdvFor Respondent: Shri H.K. Choudhary, CIT- DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘G’ BENCH, NEW DELHI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND MS. ASTHA CHANDRA, JUDICIAL MEMBER QUANTUM APPEALS u/s 143(3) r.w.s 153A ITA No. 1539/DEL/2017 [A.Y. 2006-07] ITA No. 1540/DEL/2017 [A.Y. 2007-08] ITA No. 1541/DEL/2017 [A.Y. 2008-09] ITA No. 1542/DEL/2017 [A.Y. 2009-10] ITA No. 1543/DEL/2017 [A.Y. 2010-11] ITA No. 1544/DEL/2017 [A.Y. 2011-12] Shri Praveen Sawhney Vs. The A.C.I.T 6, Link Road, Jangpura Extension Central Circle - 7 New Delhi PAN: ABOPS 1461 Q ITA No. 1640/DEL/2017 [A.Y. 2006-07] ITA No. 1641/DEL/2017 [A.Y. 2007-08] ITA No. 1642…

SH. PRAVEEN SAWHNEY,NEW DELHI vs. ACIT, NEW DELHI

In the result all the 24 appeals of the two assessees are allowed

ITA 1543/DEL/2017[2010-11]Status: DisposedITAT Delhi18 May 2023AY 2010-11

Bench: Shri N.K. Billaiya & Ms. Astha Chandra

For Appellant: Shri Rakesh Gupta, AdvFor Respondent: Shri H.K. Choudhary, CIT- DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘G’ BENCH, NEW DELHI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND MS. ASTHA CHANDRA, JUDICIAL MEMBER QUANTUM APPEALS u/s 143(3) r.w.s 153A ITA No. 1539/DEL/2017 [A.Y. 2006-07] ITA No. 1540/DEL/2017 [A.Y. 2007-08] ITA No. 1541/DEL/2017 [A.Y. 2008-09] ITA No. 1542/DEL/2017 [A.Y. 2009-10] ITA No. 1543/DEL/2017 [A.Y. 2010-11] ITA No. 1544/DEL/2017 [A.Y. 2011-12] Shri Praveen Sawhney Vs. The A.C.I.T 6, Link Road, Jangpura Extension Central Circle - 7 New Delhi PAN: ABOPS 1461 Q ITA No. 1640/DEL/2017 [A.Y. 2006-07] ITA No. 1641/DEL/2017 [A.Y. 2007-08] ITA No. 1642…

SH. PRAVEEN SAWHNEY,NEW DELHI vs. ACIT, NEW DELHI

In the result all the 24 appeals of the two assessees are allowed

ITA 1542/DEL/2017[2009-10]Status: DisposedITAT Delhi18 May 2023AY 2009-10

Bench: Shri N.K. Billaiya & Ms. Astha Chandra

For Appellant: Shri Rakesh Gupta, AdvFor Respondent: Shri H.K. Choudhary, CIT- DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘G’ BENCH, NEW DELHI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND MS. ASTHA CHANDRA, JUDICIAL MEMBER QUANTUM APPEALS u/s 143(3) r.w.s 153A ITA No. 1539/DEL/2017 [A.Y. 2006-07] ITA No. 1540/DEL/2017 [A.Y. 2007-08] ITA No. 1541/DEL/2017 [A.Y. 2008-09] ITA No. 1542/DEL/2017 [A.Y. 2009-10] ITA No. 1543/DEL/2017 [A.Y. 2010-11] ITA No. 1544/DEL/2017 [A.Y. 2011-12] Shri Praveen Sawhney Vs. The A.C.I.T 6, Link Road, Jangpura Extension Central Circle - 7 New Delhi PAN: ABOPS 1461 Q ITA No. 1640/DEL/2017 [A.Y. 2006-07] ITA No. 1641/DEL/2017 [A.Y. 2007-08] ITA No. 1642…

SH. PRAVEEN SAWHNEY,NEW DELHI vs. ACIT, NEW DELHI

In the result all the 24 appeals of the two assessees are allowed

ITA 1540/DEL/2017[2007-08]Status: DisposedITAT Delhi18 May 2023AY 2007-08

Bench: Shri N.K. Billaiya & Ms. Astha Chandra

For Appellant: Shri Rakesh Gupta, AdvFor Respondent: Shri H.K. Choudhary, CIT- DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘G’ BENCH, NEW DELHI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND MS. ASTHA CHANDRA, JUDICIAL MEMBER QUANTUM APPEALS u/s 143(3) r.w.s 153A ITA No. 1539/DEL/2017 [A.Y. 2006-07] ITA No. 1540/DEL/2017 [A.Y. 2007-08] ITA No. 1541/DEL/2017 [A.Y. 2008-09] ITA No. 1542/DEL/2017 [A.Y. 2009-10] ITA No. 1543/DEL/2017 [A.Y. 2010-11] ITA No. 1544/DEL/2017 [A.Y. 2011-12] Shri Praveen Sawhney Vs. The A.C.I.T 6, Link Road, Jangpura Extension Central Circle - 7 New Delhi PAN: ABOPS 1461 Q ITA No. 1640/DEL/2017 [A.Y. 2006-07] ITA No. 1641/DEL/2017 [A.Y. 2007-08] ITA No. 1642…

SH. PRAVEEN SAWHNEY,NEW DELHI vs. ACIT, NEW DELHI

In the result all the 24 appeals of the two assessees are allowed

ITA 1539/DEL/2017[2006-07]Status: DisposedITAT Delhi18 May 2023AY 2006-07

Bench: Shri N.K. Billaiya & Ms. Astha Chandra

For Appellant: Shri Rakesh Gupta, AdvFor Respondent: Shri H.K. Choudhary, CIT- DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘G’ BENCH, NEW DELHI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND MS. ASTHA CHANDRA, JUDICIAL MEMBER QUANTUM APPEALS u/s 143(3) r.w.s 153A ITA No. 1539/DEL/2017 [A.Y. 2006-07] ITA No. 1540/DEL/2017 [A.Y. 2007-08] ITA No. 1541/DEL/2017 [A.Y. 2008-09] ITA No. 1542/DEL/2017 [A.Y. 2009-10] ITA No. 1543/DEL/2017 [A.Y. 2010-11] ITA No. 1544/DEL/2017 [A.Y. 2011-12] Shri Praveen Sawhney Vs. The A.C.I.T 6, Link Road, Jangpura Extension Central Circle - 7 New Delhi PAN: ABOPS 1461 Q ITA No. 1640/DEL/2017 [A.Y. 2006-07] ITA No. 1641/DEL/2017 [A.Y. 2007-08] ITA No. 1642…

M/S HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEV. CORP. LTD.,PANCHKULA vs. ACIT, CIRCLE, PANCHKULA

In the result, the appeal of the assessee is, therefore, allowed in above terms

ITA 1369/CHANDI/2019[2014-15]Status: DisposedITAT Chandigarh26 Oct 2021AY 2014-15

Bench: The Ld.Cit(A) On Various Grounds, Including Challenging The Reference Made By The Ao To Special Audit. The Ld.Cit(A)

For Appellant: Shri A.K. Jindal, CA &For Respondent: Smt.C.Chandrakanta, CIT
Section 142Section 143(3)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘A’, CHANDIGARH BEFORE: SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No.1369 /Chd/2019 "नधा"रण वष" / Assessment Year : 2014-15 बनाम M/s Haryana State Industrial & The A.C.I.T., Infrastructure Dev. Corpn. Ltd., Circle Panchkula. Panchkula. "थायी लेखा सं./PAN NO: AAACH4114R ""थ"/Respondent अपीलाथ"/Appellant "नधा"रती क" ओर से/Assessee by : Shri A.K. Jindal, CA & Smt.Rattan Kaur, CA राज"व क" ओर से/ Revenue by : Smt.C.Chandrakanta, CIT सुनवाई क" तार"ख/Da…

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Consulting Engineering Services India Pvt. Ltd. & Anr. v. Asstt. CIT & Anr. (198 TTJ 121) — Cited in 33 Judgments | BharatTax