Commissioner of Income-tax v. Rishikesh Apartments Co-op. Housing Society Ltd.

119 Taxmann 239High Court2001#16606 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2024.

Judgments citing Commissioner of Income-tax v. Rishikesh Apartments Co-op. Housing Society Ltd.

N C SHAW AND CO BEVERAGES PRIVATE LIMITED,KOLKATA vs. ADDL. COMMISSIONER OF INCOME TAX (TDS), RANGE-2, KOLKATA, KOLKATA

In the result, the appeal filed by the assessee is allowed

ITA 1947/KOL/2024[2015-16]Status: DisposedITAT Kolkata27 Dec 2024AY 2015-16

Bench: Sri Pradip Kumar Choubey & Sri Rakesh Mishra

Section 194HSection 201Section 201(1)Section 250Section 271CSection 28

…आयकर अपीलीय अधिकरण कोलकाता 'ए' पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘A’ BENCH, KOLKATA श्री प्रदीप कुमार चौबे, न्याधयक सदस्य एवं श्री राकेश धमश्रा, लेखा सदस्य के समक्ष Before SRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI RAKESH MISHRA, ACCOUNTANT MEMBER I.T.A. No.: 1925/KOL/2024 Assessment Year: 2015-16 N C Shaw and Co Beverages Income Tax Officer, TDS Private Limited Vs. Circle-2(2), Kolkata (Appellant) (Respondent) PAN: AABCN8699N I.T.A. No.: 1947/KOL/2024 Assessment Year: 2015-16 N C Shaw and Co Beverages Addl. Commissioner of Private Limited Income Tax (TDS), Range-2, Vs. Kolkata (A…

N C SHAW AND CO BEVERAGES PRIVATE LIMITED ,KOLKATA vs. INCOME TAX OFFICER, TDS CIRCLE 2(2), KOLKATA, KOLKATA

In the result, the appeal filed by the assessee is allowed

ITA 1925/KOL/2024[2015-16]Status: DisposedITAT Kolkata27 Dec 2024AY 2015-16

Bench: Sri Pradip Kumar Choubey & Sri Rakesh Mishra

Section 194HSection 201Section 201(1)Section 250Section 271CSection 28

THE FINANCE OFFICER ,SHIMOGA DISTRICT vs. INCOME TAX OFFICER TDS WARD , DAVANGERE

In the result, the assessee’s appeals for asst

ITA 82/BANG/2017[2009-10]Status: DisposedITAT Bangalore27 Sept 2017AY 2009-10

Bench: Shri Sunil Kumar Yadav & Shri Jason P Boazita Nos.82 & 83/Bang/2017 (Asst. Year – 2009-10 & 2010-11) The Finance Officer, Kuvempu University, Shankaraghatta, Shimoga District. . Appellant. Vs. Income Tax Officer, Tds Ward, Davangere. . Respondent. Appellant By : Shri Narendra Sharma, Advocate Revenue By : Smt. Padmameenakshi, Jcit Date Of Hearing : 25-9-2017 Date Of Pronouncement : -9-2017

For Appellant: Shri Narendra Sharma, AdvocateFor Respondent: Smt. Padmameenakshi, JCIT

Section 191Section 194JSection 201Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, BENCH ‘B’, BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI JASON P BOAZ, ACCOUNTANT MEMBER ITA Nos.82 & 83/Bang/2017 (Asst. Year – 2009-10 & 2010-11) The Finance Officer, Kuvempu University, Shankaraghatta, Shimoga District. . Appellant. Vs. Income Tax Officer, TDS Ward, Davangere. . Respondent. Appellant by : Shri Narendra Sharma, Advocate Revenue by : Smt. Padmameenakshi, JCIT Date of Hearing : 25-9-2017 Date of Pronouncement : -9-2017 O R D E R PER SHRI JASON P BOAZ, ACCOUNTANT MEMBER : These appeals by the assessee are directed against orders of Co…

GUJRAT PIPAVAV PORT LTD,MUMBAI vs. DCIT TDS 1(1), MUMBAI

In the result, the appeals filed by the assessee are allowed for statistical purpose

ITA 7056/MUM/2014[2010-11]Status: DisposedITAT Mumbai24 Aug 2016AY 2010-11

Bench: Shri D. Karunakara Rao & Shri C.N. Prasadआयकर अपील सं /I.Ta Nos.7056 & 7057/Mum/2014 ("नधा"रण वष" / Assessment Years: 2010-11 & 1011-12 M/S. Gujarat Pipavav Port The Dcit-Tds-1(1), बनाम/ Ltd., Smt. K.G. Mittal Ayurvedic Vs. 301 Trade Centre, Hospital Bldg., Bandra-Kurla Complex, Charni Road, Bandra (E), Mumbai Mumbai-400 051 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. Aaacg 6975B .. (अपीलाथ" /Appellant) (""यथ" / Respondent) अपीलाथ" ओर से/ Appellant By: Shri Niraj Seth ""यथ" क" ओर से/Respondent By: Shri Airiju Jaikaran

For Appellant: Shri Niraj SethFor Respondent: Shri Airiju Jaikaran

Section 194Section 194CSection 194JSection 201(1)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ , मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL G ” BENCH, MUMBAI BEFORE SHRI D. KARUNAKARA RAO, ACCOUNTANT MEMBER AND SHRI C.N. PRASAD, JUDICIAL MEMBER आयकर अपील सं /I.TA Nos.7056 & 7057/Mum/2014 ("नधा"रण वष" / Assessment Years: 2010-11 & 1011-12 M/s. Gujarat Pipavav Port The DCIT-TDS-1(1), बनाम/ Ltd., Smt. K.G. Mittal Ayurvedic Vs. 301 Trade Centre, Hospital Bldg., Bandra-Kurla Complex, Charni Road, Bandra (E), Mumbai Mumbai-400 051 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. AAACG 6975B .. (अपीलाथ" /Appellant) (""यथ" / Respondent) अपीलाथ" ओर से/ Appellant by: Shri Niraj Seth ""यथ…

M/S TE CONNECTIVITY INDIA PRIVATE LIMITED,BANGALORE vs. CIT, BANGALORE

In the result, the appeal filed by the assessee-company is allowed

ITA 3/BANG/2015[2012-13]Status: DisposedITAT Bangalore25 May 2016AY 2012-13

Bench: Shri Vijay Pal Rao & Shri Inturi Rama Raom/S.Te Connectivity India Pvt. Ltd. ‘Te’ Park, 22B, Doddenakundi 2Nd Phase, Industrial Area, Whitefield Road, Bangalore-560048. … Appellant Pan: Aabct 7374 C Vs. Income-Tax Officer (Ltu)(Tds) Bangalore. … Respondent

For Appellant: Shri Pravin Kishore Prasad, CAFor Respondent: Shri Sunil Kumar Agarwala, JCIT(DR)

Section 133(6)Section 201Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, BANGALORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER and SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER M/s.TE Connectivity India Pvt. Ltd. ‘TE’ Park, 22B, Doddenakundi 2nd Phase, Industrial Area, Whitefield Road, Bangalore-560048. … Appellant PAN: AABCT 7374 C Vs. Income-tax Officer (LTU)(TDS) Bangalore. … Respondent Appellant by : Shri Pravin Kishore Prasad, CA. Respondent by : Shri Sunil Kumar Agarwala, JCIT(DR) Date of hearing : 25/04/2016 Date of pronouncement : 25/05/2016 O R D E R Per INTURI RAMA RAO, AM : This is an appeal filed by the assessee-company direc…