CIT- IV v. Shree Rama Multi Tech Ltd.

ITO 41(3)(1), MUMBAI, MUMBAI vs. DEEPIKA ANIL AGARWAL, MUMBAI

In the result the appeal filed by the revenue stands\ndismissed

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\n\"D\" BENCH MUMBAI\nBEFORE HON’BLE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER&\nSHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER\nITA No. 1885/Mum/2025\n(Assessment Year: 2011-12)\nVs. Deepika Anil Agarwal\nITO 41(3)(1)\n847, Kautilya Bhawan\nMumbai.\n501, Sidhi Bldg, Mala\nWest.\nPAN/GIR No.AKOPA7202Q\n(Applicant)\n(Respondent)\nAssesseeby\nShri Vimal Punmiya, CA\nRevenue by\nShri Annavaran Kosuri, Sr. AR\nDate of Hearing\nDate of Pronouncement\n22.07.2025\n06.08.2025\nआदेश / ORDER\nPER SANDEEP GOSAIN, JM:\nThe present appeal has been filed by the revenue\nchallenging the…

RAJENDRA KUMAR MUNDRA (HUF),MUMBAI vs. NATIONAL FACELESS ASSESSMENT CENTRE (NFAC), DELHI

In the result the appeal filed by the assessee stands allowed

Bench: Hon’Ble Shri Sandeep Gosain& Shri Girish Agrawalrajendra Kumar Mundra Vs. Ito, Ward 24(3)(1) (Huf) Piramal Chamber C-28, Ameya Bldg, Behind Lalbaug, Mumbai – Ymca Dn Nagar Andheri (W) 400012. 400053. Pan/Gir No.Aadh6828J (Applicant) (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH MUMBAI BEFORE HON’BLE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER& SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER Rajendra Kumar Mundra Vs. ITO, Ward 24(3)(1) (HUF) Piramal Chamber C-28, Ameya Bldg, Behind Lalbaug, Mumbai – YMCA DN Nagar Andheri (W) 400012. 400053. PAN/GIR No.AADH6828J (Applicant) (Respondent) Assessee by Shri Vimal Punmiya, CA & Shri Anand Mundra, CA Revenue by Shri Annavaran Kosuri, Sr. AR Date of Hearing 22.07.2025 Date of Pronouncement 06.08.2025 आदेश / ORDER PER SANDEEP GOSAIN, JM: The present appeal has been filed by the assessee challenging the impugned…

UDAYAN GROVER,MUMBAI vs. NATIONAL FACELESS APPEAL CENTRE(NFAC), DELHI

In the result, appeal filed by the assessee is allowed

Bench: Shri Aby T Varkey, Hon'Ble & Shri S. Rifaur Rahman, Hon'Bleudayan Grover V. National Faceless Appeal Centre Panch Mahal Delhi Panch Sristhi Complex {Acit – 26(3), Bkc, Mumbai} Powai, Mumbai - 400072 Pan: Aclpg0572G (Appellant) (Respondent) Assessee Represented By : Shri Vimal Punmiya Department Represented By : Ms. Kavitha Kaushik

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F” MUMBAI BEFORE SHRI ABY T VARKEY, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER Udayan Grover v. National Faceless Appeal Centre Panch Mahal Delhi Panch Sristhi Complex {ACIT – 26(3), BKC, Mumbai} Powai, Mumbai - 400072 PAN: ACLPG0572G (Appellant) (Respondent) Assessee Represented by : Shri Vimal Punmiya Department Represented by : Ms. Kavitha Kaushik Date of conclusion of Hearing : 23.01.2024 Date of Pronouncement : 07.02.2024 O R D E R PER S. RIFAUR RAHMAN (AM) 1. This appeal is filed by the assessee against order of Learned…

ACIT CIR -4(2) (1) , THANE vs. M/S. MUKTI GOLD PVT. LTD, MUMBAI

Appeal is partly allowed for statistical purpose and the assessee’s C

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI B.M. BIYANI, ACCOUNTANT MEMBER I.T.A. No. 1804/Mum/2022 (A.Y. 2017-18) ACIT, Cir-4(2)(2), Mumbai M/s Mukti Gold Pvt. Ltd. Room No. 642, A-103,104,105, 6th Floor, Glitz mall, Aaykar Bhavan, Vs. Kalbadevi Road, M.K. Road, Mumbai-400020 99, Vithalwadi, Mumbai-400002 PAN AAHCM9068J (Appellant) (Respondent) C.O. No. 116/Mum/2022 (A.Y. 2017-18) M/s Mukti Gold Pvt. Ltd. Vs. ACIT, Cir-4(2)(2), Mumbai A-103,104,105, Room No. 642, Glitz mall, 6th Floor, Kalbadevi Road, Aaykar Bhavan, 99, Vithalwadi, M.K. Road, Mumbai-400002 Mu…

AAKASH FILMS PVT. LTD,MUMBAI vs. CIT -50, MUMBAI

In the result, Ground No. 2 raised by the assessee is allowed

Bench: Shri Amit Shukla, Hon'Ble & Shri S. Rifaur Rahman, Hon'Blem/S. Aakash Films Private Limited V. Income Tax Officer – 16(1)(1) Room No. 436A, Plot No. A-51, Midc Aayakar Bhavan, M.K. Road Marol Industrial Area Next To Aipma Andheri (E), Mumbai - 400093 Mumbai - 400020 Pan: Aahca5657K (Appellant) (Respondent) M/S. Aakash Ashish Realtors Limited V. Cit – 50, Central Circle – 8(3) Cts No. 766, 534 Mumbai S.V. Road, New Oshiwara Station Jogeshwari (W), Mumbai – 400102 Pan: Aaack7241C (Appellant) (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI AMIT SHUKLA, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER M/s. Aakash Films Private Limited v. Income Tax Officer – 16(1)(1) Room No. 436A, Plot No. A-51, MIDC Aayakar Bhavan, M.K. Road Marol Industrial Area Next to AIPMA Andheri (E), Mumbai - 400093 Mumbai - 400020 PAN: AAHCA5657K (Appellant) (Respondent) M/s. Aakash Ashish Realtors Limited v. CIT – 50, Central Circle – 8(3) CTS No. 766, 534 Mumbai S.V. Road, New Oshiwara Station Jogeshwari (W), Mumbai – 400102 PAN: AAACK7241C (Appellant) (Respondent) Asses…

ASST CIT 27(2), NAVI MUMBAI vs. MERIT MAGNUM CONSTRUCTION, MUMBAI

In the result, appeal filed by the Revenue is dismissed

Bench: Shri Amit Shukla & Shri Gagan Goyal

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER ITA No.6655/Mum/2016 (A.Y. 2011-12) ACIT -27(2), Room No. 420, 4th Floor, Tower No.6, Vashi Railway Station Complex, Vashi, Navi Mumbai-400703. ...... Appellant Vs. M/s Merit Magnum Construction, Samruddhi, Office Floor, Plot No. 157, 18th Road, Nr. Ambedkar Garden, Chembur (East), Mumbai-400703. PAN: AACFV9391F ..... Respondent Appellant by : Sh. Paresh Shaparia Respondent by : Sh. Mahiita Nair, CIT-DR Date of hearing : 28/06/2022 Date of pronouncement : 23/09/2022 ORDE…

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3, THANE vs. SONAM BUILDERS, MUMBAI

In the result appeal filed by the revenue is hereby dismissed

Bench: Shri Shamim Yahya & Shri Amarjit Singhआयकर अपील सं/ I.T.A. No.2926/Mum/2019 (निर्धारण वर्ा / Assessment Year: 2013-14) बिधम/ Dcit, Cc-3 M/S. Sonam Builders Shanti Niwas, 1St Floor Room No.10, A-Wing, Vs. 6Th Floor, Ashar I.T.Park New Golden Road No.16-Z, Wagle Nest Phase Xiii, 100 Industrial Estate, Thane(W) Ft.Road, Opp. Hanuman Mandir, Bhayander(E), Dist.Thane-401 105 स्थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aacfs3498J (अपीलाथी /Appellant) .. (प्रत्यथी / Respondent) Revenue By: Shri Purushottam Tripuri,Cit-Dr Assessee By: Shri Vimal Punmiya, Ar सुनवाई की तारीख / Date Of Hearing: 23/02/2021 घोषणा की तारीख /Date Of Pronouncement: 21/04/2021 आदेश / O R D E R Per Amarjit Singh, Jm: The Revenue Has Filed The Present Appeal Against The Order Dated 28/02/2019 Passed By The Commissioner Of Income Tax (Appeals) -11, Mumbai [Hereinafter Referred To As The “Cit(A)”] Relevant To The A.Y.2013- 14. 2. The Revenue Has Raised The Following Grounds: - 1. "On The Facts & Circumstances Of The Case & In Law Cit(A) Erred In Deleting The Addition Of Rs.8,17,50/- Made On Account Of Unaccounted Sales Of Car Parking Area, Not Included In The Sale Of Agreements Of The Flats. A.Y.2013-14 Ii) On The Facts & Circumstances Of The Case & In Law Cit(A) Erred In Deleting The Addition Of Rs.,50,000/- Made On Account Of Unaccounted Income On F.S.I Sale, Without Appreciating The Fact, That The Assessee Has Failed To Prove, The Sale Consideration Mentioned In The Seized Unsigned Agreement Is Not True.

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER AND SHRI AMARJIT SINGH, JUDICIAL MEMBER आयकर अपील सं/ I.T.A. No.2926/Mum/2019 (निर्धारण वर्ा / Assessment Year: 2013-14) बिधम/ DCIT, CC-3 M/s. Sonam Builders Shanti Niwas, 1st Floor Room No.10, A-Wing, Vs. 6th Floor, Ashar I.T.Park New Golden Road No.16-Z, Wagle Nest Phase XIII, 100 Industrial Estate, Thane(W) Ft.Road, Opp. Hanuman Mandir, Bhayander(E), Dist.Thane-401 105 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AACFS3498J (अपीलाथी /Appellant) .. (प्रत्यथी / Respondent) Revenue by: Shri Purushottam Tripuri,CIT-DR A…

I.T.O. - 3(1)(3), MUMBAI vs. COSMOS REALTORS PVT. LTD., MUMBAI

In the result, appeal filed by the revenue is dismissed

Bench: Shri G Manjunatha () & Shri Ravish Sood () Ito, 3(1)(3), Mumbai Vs M/S Cosmos Realtors Pvt Ltd 112, Makers Chambers-Iii Nariman Point, Mumbai- 400 021 Pan : Aaccc6177F Appellant Respondednt

…1 ITA 7150/Mum/2017 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C”, MUMBAI Before Shri G Manjunatha (ACCOUNTANT MEMBER) AND Shri Ravish Sood (JUDICIAL MEMBER) ITO, 3(1)(3), Mumbai vs M/s Cosmos Realtors Pvt Ltd 112, Makers Chambers-III Nariman Point, Mumbai- 400 021 PAN : AACCC6177F APPELLANT RESPONDEDNT Appellant by Shri K.L. Kanak Respondent by Shri Vimal Punmiya Date of hearing 28-01-2019 Date of pronouncement 12-04-2019 O R D E R Per G Manjunatha, AM : This appeal filed by the revenue is directed against order of the CIT(A)-8, Mumbai dated 26-09-2017 and it pertains to AY 2006-07. The revenue h…

RHYTHM REAL ESTATES PVT. LTD.,MUMBAI vs. ITO 3(3)(1), MUMBAI

In the result, Revenue’s appeal is dismissed

Bench: Shri Saktijit Dey & Shri Rajesh Kumar

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER ITA no.2325/Mum./2016 (Assessment Year : 2006–07) M/s. Rhythm Real Estates Pvt. Ltd. 112, Maker Chambers–III ……………. Appellant 223, Nariman Point, Mumbai 400 021 PAN – AADCR0426K v/s Income Tax Officer ……………. Respondent Ward–3(3)(1), Mumbai ITA no.3036/Mum./2016 (Assessment Year : 2006–07) Income Tax Officer ……………. Appellant Ward–3(3)(1), Mumbai v/s M/s. Rhythm Real Estates Pvt. Ltd. 112, Maker Chambers–III ……………. Respondent 223, Nariman Point, Mumbai 400 021 PAN – AADCR0426K…

ITO 2(3)(2), MUMBAI vs. SATURN ADVISORY SERVICES P.LTD, MUMBAI

The appeal of the Revenue is dismissed

Bench: Shri Joginder Singh & Shri G. Manjunathaassessment Years: 2006-07 Income Tax Officer-2(3)(2), M/S Saturn Advisory Room No. 518A, Services Pvt. Ltd., बनाम/ Aayakar Bhavan, M.K. Road, 44, Strategic House, Vs. Mumbai-400020 Mint Road, Fort, Mumbai-400001 (राज"व /Revenue) ("नधा"रती/Assessee) Pan No.:-Aajcs2674N

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘ ई’,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “E”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member Assessment Years: 2006-07 Income Tax Officer-2(3)(2), M/s Saturn Advisory Room No. 518A, Services Pvt. Ltd., बनाम/ Aayakar Bhavan, M.K. Road, 44, Strategic House, Vs. Mumbai-400020 Mint Road, Fort, Mumbai-400001 (राज"व /Revenue) ("नधा"रती/Assessee) PAN No.:-AAJCS2674N Shri V. Justin-DR राज"व क" ओर से / Revenue by "नधा"रती क" ओर से / Assessee by Shri…