Anil H Lad v. Dy.CIT

25 Taxmann.com 454Reported decision2012#15503 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2024.

Issues it is cited on

section 80lsection 80ia(5)section 2(24)(xviii)section 80abinitial assessment yearsection 43(1)deduction u/s 80iaunabsorbed depreciationsection 80ablock of assetseligible businesssection 80ia

Judgments citing Anil H Lad v. Dy.CIT

DY. COMMISSIONER OF INCOME TAX , CIRCLE-8, PUNE, PUNE vs. ADVIK HI-TECH PRIVATE LIMITED , PUNE

ITA 1203/PUN/2023[2014-15]Status: DisposedITAT Pune14 May 2024AY 2014-15

Bench: Shri Satbeer Singh Godara & Dr. Dipak P. Ripote

For Appellant: Shri Sharad A Shah &For Respondent: Shri Ramnath P Murkunde
Section 143Section 43(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “A” BENCH : PUNE [THROUGH VIRTUAL HEARING] BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER I.T.A.No.1156, 1157 & 1203/PUN./2023 [E-APPEALS] Assessment Years 2014-2015 & 2018-2019 Advik Hi Tech Pvt. Ltd., The DCIT, Circle-8, Gat No.357, Plot No.99, Pratyakshakar Bhavan, Village-Kharabwadi, Tal- Khed, Chakan-410 501. Akurdi, Pune. Maharashtra. vs. Maharashtra. PIN – 411 044 PAN AACCA3106E (Appellant/Respondent) (Respondent/Appellant) For Assessee : Shri Sharad A Shah & Shri Rohit S Tapadiya For Revenue : Shri Ramnath P Murkunde…

ADVIK HI TECH PVT LTD,PUNE vs. DY.COMM.OF INCOME TAX, CIRCLE 8, PUNE, AKURDI PUNE

ITA 1157/PUN/2023[2018-19]Status: DisposedITAT Pune14 May 2024AY 2018-19

Bench: Shri Satbeer Singh Godara & Dr. Dipak P. Ripote

For Appellant: Shri Sharad A Shah &For Respondent: Shri Ramnath P Murkunde
Section 143Section 43(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “A” BENCH : PUNE [THROUGH VIRTUAL HEARING] BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER I.T.A.No.1156, 1157 & 1203/PUN./2023 [E-APPEALS] Assessment Years 2014-2015 & 2018-2019 Advik Hi Tech Pvt. Ltd., The DCIT, Circle-8, Gat No.357, Plot No.99, Pratyakshakar Bhavan, Village-Kharabwadi, Tal- Khed, Chakan-410 501. Akurdi, Pune. Maharashtra. vs. Maharashtra. PIN – 411 044 PAN AACCA3106E (Appellant/Respondent) (Respondent/Appellant) For Assessee : Shri Sharad A Shah & Shri Rohit S Tapadiya For Revenue : Shri Ramnath P Murkunde…

ADVIK HI TECH PVT LTD,CHAKAN PUNE vs. DY.COMM. OF INCOME TAX, CIRCLE 8, PUNE, AKURDI, PUNE

ITA 1156/PUN/2023[2014-15]Status: DisposedITAT Pune14 May 2024AY 2014-15

Bench: Shri Satbeer Singh Godara & Dr. Dipak P. Ripote

For Appellant: Shri Sharad A Shah &For Respondent: Shri Ramnath P Murkunde
Section 143Section 43(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “A” BENCH : PUNE [THROUGH VIRTUAL HEARING] BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER I.T.A.No.1156, 1157 & 1203/PUN./2023 [E-APPEALS] Assessment Years 2014-2015 & 2018-2019 Advik Hi Tech Pvt. Ltd., The DCIT, Circle-8, Gat No.357, Plot No.99, Pratyakshakar Bhavan, Village-Kharabwadi, Tal- Khed, Chakan-410 501. Akurdi, Pune. Maharashtra. vs. Maharashtra. PIN – 411 044 PAN AACCA3106E (Appellant/Respondent) (Respondent/Appellant) For Assessee : Shri Sharad A Shah & Shri Rohit S Tapadiya For Revenue : Shri Ramnath P Murkunde…

DEPUTY COMMISSIONER OF INCOME-TAX vs. K.J. INFRASTRUCTURE PROJECTS INDIA PVT. LTD.,, PUNE

In the result, appeal of the Revenue is dismissed

ITA 605/PUN/2016[2011-12]Status: DisposedITAT Pune23 Mar 2018AY 2011-12

Bench: Shri Anil Chaturvedi, Am & Shri Vikas Awasthy, Jm

For Appellant: N O N EFor Respondent: Dr. Vivek Aggarwal
Section 80ISection 80l

…आयकर अऩीऱीय अधधकरण “बी” न्यायऩीठ ऩुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री अननऱ चतुर्वेदी, ऱेखा सदस्य, एर्वं श्री वर्वकास अर्वस्थी, न्यानयक सदस्य के समक्ष । BEFORE SHRI ANIL CHATURVEDI, AM AND SHRI VIKAS AWASTHY, JM आयकर अऩीऱ सं. / ITA No.605/PUN/2016 ननधाारण र्वर्ा / Assessment Year : 2011-12 Dy. Commissioner of Income Tax, Central Circle – 1(2), Pune .......अऩीऱाथी / Appellant बनाम / V/s. K.J. Infrastructure Projects India Pvt. Ltd., Purandar Complex, Industrial Estate, Mukund Nagar, Pune – 411037 PAN : AADCK3385J ……प्रत्यथी / Respondent Assessee by : N O N E Revenue by : Dr. Vi…

ASST CIT CEN CIR 8(4), MUMBAI vs. SAVITA OIL TECHNOLOGIES LTD, MUMBAI

In the result, appeal of the Revenue is dismissed

ITA 1730/MUM/2016[2011-12]Status: DisposedITAT Mumbai16 Feb 2018AY 2011-12

Bench: Shri C.N. Prasad, Hon'Ble & Shri Manoj Kumar Aggarwal, Hon'Blea.C.I.T. Cc – 8(4) V. M/S. Savita Oil Technologies Ltd. 6Th Floor, Room No. 658, 66/67, Nariman Bhavan, Aayakar Bhavan,M.K. Road, Nariman Point, Mumbai-400 020 Mumbai – 400 021 Pan No: Aaacs 7934 A (Appellant) (Respondent)

For Appellant: Shri Shiv PrakashFor Respondent: Shri Purushotham Kumar
Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI MANOJ KUMAR AGGARWAL, HON'BLE ACCOUNTANT MEMBER A.C.I.T. CC – 8(4) v. M/s. Savita Oil Technologies Ltd. 6th Floor, Room No. 658, 66/67, Nariman Bhavan, Aayakar Bhavan,M.K. Road, Nariman point, Mumbai-400 020 Mumbai – 400 021 PAN NO: AAACS 7934 A (Appellant) (Respondent) Assessee by : Shri Shiv Prakash Department by : Shri Purushotham Kumar Date of Hearing : 23.11.2017 Date of pronouncement : 16.02.2018 O R D E R PER C.N. PRASAD (JM) 1. This appeal is filed by the Revenue against the order of…

DCIT 9(3)(2), MUMBAI vs. GARDEN COURT DISTILLERIES P.LTD, MUMBAI

In the result, Revenue’s appeal is dismissed and the Cross objection of the assessee is allowed

ITA 4784/MUM/2016[2012-13]Status: DisposedITAT Mumbai07 Feb 2018AY 2012-13

Bench: Shri C.N. Prasad, Hon'Ble & Shri N.K. Pradhan, Hon'Bledcit-9(3)(2) V. M/S. Garden Court Distilleries Pvt. Ltd., Room No. 418, 4Th Floor, Unit No. 303/304, 3Rd Floor, Aayakar Bhavan, M.K. Road, Raheja Plaza, Off. Veera Desai Road, Mumbai-400 020 Andheri (West), Mumbai – 400 053

For Appellant: Shri Ashok PatilFor Respondent: Shri Ram Tiwari
Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI N.K. PRADHAN, HON'BLE ACCOUNTANT MEMBER DCIT-9(3)(2) v. M/s. Garden Court Distilleries Pvt. Ltd., Room No. 418, 4th Floor, Unit No. 303/304, 3rd Floor, Aayakar Bhavan, M.K. Road, Raheja Plaza, Off. Veera Desai Road, Mumbai-400 020 Andheri (West), Mumbai – 400 053 PAN NO: AAACG 1457 C (Appellant) (Respondent) C.O NO.324/MUM/2017 [Arising Out of ITA NO.4784/MUM/2016 (A.Y: 2012-13)] M/s. Garden Court Distilleries Pvt. Ltd., v. DCIT-9(3)(2) Unit No. 303/304, 3rd Floor, Room No. 418, 4th Floor, Ra…

Anil H Lad v. Dy.CIT (25 Taxmann.com 454) — Cited in 6 Judgments | BharatTax